CIT v. Reliance Industries\nLtd

261 Taxmann 358High Court2020#5239 most cited
22

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 119Section 131Section 132(4)Section 132(4A)Section 143(3)Section 147Section 148Section 151A

Issues it is cited on

extinguishment of rightssection 134faceless assessment schemeprotective assessmentsubstantive assessmentsection 151aretracted statementdumb documentssection 132(4a)section 34section 46ainterest under section 234b

Judgments citing CIT v. Reliance Industries\nLtd

DCIT Central Circle-8(1), Mumbai vs. The Estate Investment Company Private Limited, Mumbai

3012/Mum/2025

ITA 3087/MUM/2025[2016-17]Status: DisposedITAT Mumbai17 Oct 2025AY 2016-17
Section 132Section 132(4)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘E’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER | ITA No. | A.Y | |----------------------|-----------| | 3012/Mum/2025 | 2014-15 | | 3013/Mum/2025 | 2016-17 | | 3228/Mum/2025 | 2015-16 | | 3227/Mum/2025 | 2017-18 | | 3225/Mum/2025 | 2019-20 | | 3224/Mum/2025 | 2020-21 | | 3223/Mum/2025 | 2021-22 | | 3222/Mum/2025 | 2022-23 | The Estate Investment Vs. DCIT, CC-8(1), Mumbai Company Pvt. Ltd. 4th Floor, 139, Seksaria Chambers, Nagindas Master Road, Fort Mumbai – 400 001 PAN/GIR No.AAACE2566J (Appellant) ..…

The Estate Investment Company Private Limited, Mumbai vs. Deputy Commissioner of Income Tax Central Circle -8(1), Mumbai

ITA 3012/MUM/2025[2014-15]Status: DisposedITAT Mumbai17 Oct 2025AY 2014-15
Section 132Section 132(4)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘E’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER | ITA No. | A.Y | |---|---| | 3012/Mum/2025 | 2014-15 | | 3013/Mum/2025 | 2016-17 | | 3228/Mum/2025 | 2015-16 | | 3227/Mum/2025 | 2017-18 | | 3225/Mum/2025 | 2019-20 | | 3224/Mum/2025 | 2020-21 | | 3223/Mum/2025 | 2021-22 | | 3222/Mum/2025 | 2022-23 | The Estate Investment Company Pvt. Ltd. | Vs. | DCIT, CC-8(1), Mumbai | 4th Floor, 139, Seksaria | Chambers, Nagindas | Master Road, Fort | Mumbai – 400 001 | (Appellant) | PAN/GIR No.AAACE2566J | .. (Respondent) | ITA No. 3928/M…