CIT v. Relcom

234 Taxmann 693High Court2015#17309 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2024.

Judgments citing CIT v. Relcom

ACIT, Circle-6, Jaipur, Ncrb vs. Rajasthan Urban Drinking Water Sewerage and Infrastructure Corpn Limited, Tonk Road, Jaipur

In the result, both the appeals filed by the assessee are allowed

ITA 597/JPR/2023[2016-17]Status: DisposedITAT Jaipur09 May 2024AY 2016-17

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Shyam Lal Agrarwal ( C.A.) &For Respondent: Shri Ajay Malik (CIT)a fu/kZkfjrh dh vksj ls@
Section 12ASection 143(2)Section 145Section 199Section 25

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 597/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17 cuke The ACIT, Rajasthan Urban Drinking Water Circle-6, Vs. Sewerage and Infrastructure Jaipur. Corporation Limited Old working Women Hostel, Behind Nehru Place Lal Kothi, Tonk Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCR 0095 E vihykFkhZ@Appellant izR;FkhZ@Respon…

Mahim Patran P. Ltd, New Delhi vs. Pr. CIT -2, Agra

In the result, the appeals are dismissed

ITA 195/AGR/2015[2010-11]Status: DisposedITAT Agra02 Sept 2019AY 2010-11

Bench: : Shri Laliet Kumar & Dr. Mitha Lal Meena

Section 143(3)Section 199(1)Section 205Section 263

…In the Income-Tax Appellate Tribunal, Agra Bench, Agra Before : Shri Laliet Kumar, Judicial Member And Dr. Mitha Lal Meena, Accountant Member ITA Nos. 195 & 196/Agr/2015 Assessment Years: 2010-11 & 2011-12 Mahim Patran Private Limited, vs. The Pr. Commissioner, Kripa/Ritambhara Building, Of Income-tax – 2, Tribhuvan Coplex, Ishwar Nagar, Agra. West, New Delhi. PAN-AABCM0886E (Respondent) (Appellant) Sh. Gaurav Bansal, CA & Appellant by Sh. R.C. Tomar, I.T.P. Respondent by Sh. Sunil Bajpai, CIT/DR Date of Hearing 19.08.2019 Date of Pronouncement 02.08.2019 ORDER Per Laliet Kumar, J.M.: Present appeals are…

M/S Rajasthan Urban Drinking Water Sewerage and Infrastructure Corporation Limited, Jaipur vs. Assistnat Commissioner of Income Tax, Circle-6, Jaipur

In the result, both the appeals filed by the assessee are allowed

ITA 714/JPR/2018[2014-15]Status: DisposedITAT Jaipur05 Feb 2019AY 2014-15
For Appellant: Shri S.K. Gogra (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 2(24)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh jes’k lh0 ’kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH. C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 713 & 714/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2013-14 & 2014-15 cuke M/s Rajasthan Urban Drinking Water The ACIT, Vs. Sewerage and Infrastructure Corp. Ltd. Circle-6, Old work Women Hostel Building, Jaipur. Lal Kothi, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCR 0095 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee…

M/S Rajasthan Urban Drinking Water Sewerage and Infrastructure Corporation Limited, Jaipur vs. Assistnat Commissioner of Income Tax, Circle-6, Jaipur

In the result, both the appeals filed by the assessee are allowed

ITA 713/JPR/2018[2013-14]Status: DisposedITAT Jaipur05 Feb 2019AY 2013-14
For Appellant: Shri S.K. Gogra (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 2(24)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh jes’k lh0 ’kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH. C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 713 & 714/JP/2018 fu/kZkj.k o"kZ@Assessment Year : 2013-14 & 2014-15 cuke M/s Rajasthan Urban Drinking Water The ACIT, Vs. Sewerage and Infrastructure Corp. Ltd. Circle-6, Old work Women Hostel Building, Jaipur. Lal Kothi, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCR 0095 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee…

Rajasthan Avas Vikas & Infrastructure Limited, Jaipur vs. ACIT, Jaipur

In the result, both the appeals of assessee are allowed

ITA 391/JPR/2016[2011-12]Status: DisposedITAT Jaipur11 May 2017AY 2011-12
For Appellant: Shri S.S. Gogara(Adv.)&For Respondent: Shri O.P. Bhateja
Section 199

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR JhEkrh fnok Çlg] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SMT. DIVA SINGH, JM & SHRI VIKRAM SINGH YADAV, AM आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर vk;dj vihy la-@ITA No. 391/JP/2016 fu/kZkj.k o"kZ@Assessment Years : 2011-2012 cuke Rajasthan Avas Vikas & ACIT, Vs. Infrastructure Ltd., 4 SA 24, Circle-6, Jawahar Nagar, Jaipur, Rajasthan, Jaipur. India 302004 LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCA3281B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 392/JP/2016 fu/…

CIT v. Relcom (234 Taxmann 693) — Cited in 5 Judgments | BharatTax