CIT v. Raymond Ltd.

Acc Ltd ( Formerly Known As the Associated Cement Companies Ltd), Mumbai vs. Addl CIT RG 1(1), Mumbai

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Blem/S. Acc Limited V. Addl. Cit -Range 1(1) (Formerly Known As The Associated Cement Mumbai Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent) M/S. Acc Limited V. Asst. Cit-Ltu (Formerly Known As The Associated Mumbai Cement Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent) Acit – Ltu V. M/S. Acc Limited 28Th Floor, Centre-1 (Formerly Known As The Associated Cement Companies Ltd.) World Trade Centre, Cuffe Parade Cement House, 121, M.K. Road Mumbai - 400005 Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER M/s. ACC Limited v. Addl. CIT -Range 1(1) (Formerly known as The Associated Cement Mumbai Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 PAN: AAACT1507C (Appellant) (Respondent) M/s. ACC Limited v. Asst. CIT-LTU (Formerly known as The Associated Mumbai Cement Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 PAN: AAACT1507C (Appellant) (Respondent) ACIT – LTU v. M/s. ACC Limited 28th Floor, Centre-…

Addl CIT RG 1(1), Mumbai vs. Acc Ltd, Mumbai

In the result, appeal filed by assessee is partly allowed

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Blem/S. Acc Limited V. Addl. Cit – Range-1(1) (Formerly Known As The Associated Mumbai Cement Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent) Dy. Cit - 1(1) V. M/S. Acc Limited Room No. 79, Aayakar Bhavan (Formerly Known As The Associated Cement Companies Ltd.) M.K. Road, Mumbai – 400020 Cement House, 121, M.K. Road Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER M/s. ACC Limited v. Addl. CIT – Range-1(1) (Formerly known as The Associated Mumbai Cement Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 PAN: AAACT1507C (Appellant) (Respondent) Dy. CIT - 1(1) v. M/s. ACC Limited Room No. 79, Aayakar Bhavan (Formerly known as The Associated Cement Companies Ltd.) M.K. Road, Mumbai – 400020 Cement House, 121, M.K. Road Churchgate, Mumbai-400020 PAN: AAACT1507C (Appellant) (Respondent)…

Acc Ltd (Formerly Known As the Associated Cement Companies Ltd), Mumbai vs. Addl CIT RG 1(1), Mumbai

In the result, appeal filed by assessee is partly allowed

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Blem/S. Acc Limited V. Addl. Cit – Range-1(1) (Formerly Known As The Associated Mumbai Cement Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent) Dy. Cit - 1(1) V. M/S. Acc Limited Room No. 79, Aayakar Bhavan (Formerly Known As The Associated Cement Companies Ltd.) M.K. Road, Mumbai – 400020 Cement House, 121, M.K. Road Churchgate, Mumbai-400020 Pan: Aaact1507C (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER M/s. ACC Limited v. Addl. CIT – Range-1(1) (Formerly known as The Associated Mumbai Cement Companies Ltd.) Cement House, 121, M.K. Road Churchgate, Mumbai-400020 PAN: AAACT1507C (Appellant) (Respondent) Dy. CIT - 1(1) v. M/s. ACC Limited Room No. 79, Aayakar Bhavan (Formerly known as The Associated Cement Companies Ltd.) M.K. Road, Mumbai – 400020 Cement House, 121, M.K. Road Churchgate, Mumbai-400020 PAN: AAACT1507C (Appellant) (Respondent)…

Wadhawan Holdings Pvt. Ltd., Mumbai vs. DCIT- CC -5(4), Mumbai

In the result, the present appeal is dismissed

…count of charge on profits but on account of appropriation of profits. On the basis of the aforesaid, the CIT(A) has concluded that the judgment of the Hon‟ble Bombay High Court relied upon by the Appellant in the case of CIT-2, Mumbai Vs. Raymond Ltd: [2012] 21 Taxmann.com 60 (Bom.) was distinguishable on facts and did not apply to the present case. The relevant extract of the order of CIT(A) reads as under: “18. A perusal of the decision of the Hon'ble High Court in the case of Raymond Ltd. shows that the aspects of i) the book profit being defined as net profit as per profit and loss account and ii) that the…

Addl CIT 3(1), Mumbai vs. Bajaj Hindustan Ltd, Mumbai

In the result, the appeal of the revenue is dismissed and the appeal of the assesse is partly allowed

Bench: Shri Vikas Awasthy & Shri Amarjit Singhacit-3(1)(1) Vs. M/S Bajaj Hindustan Room No. 607, 6 Th Floor, Sugar Ltd. Aayakar Bhavan, ( Ea R L I E R K N O W N A S M / S B A J A J H I N D U S T A N L T D ) Bajaj Bhavan, 2 Nd Floor, M.K. Road, Jamanalal Bajaj, Marg- Mumbai – 400 020 226, Nariman Point Mumbai 400021 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaacb4351J Appellant .. Respondent M/S Bajaj Hindustan Vs. Acit-3(1)(1) Sugar Ltd. Room No. 607, 6 Th Floor, ( Ea R L I E R K N O W N A S M / S B A J A J H I N D U S T A N L T D ) Aayakar Bhavan, Bajaj Bhavan, 2 Nd Floor, M.K. Road, Jamanalal Bajaj, Marg- Mumbai – 400 020 226, Nariman Point Mumbai 400021 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaacb4351J Appellant .. Respondent

…P a g e | 1 ACIT-3(1)(1) M/s Bajaj Hindustan Sugar Ltd. ITA Nos.5208 & 5058/Mum/2012 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ACIT-3(1)(1) Vs. M/s Bajaj Hindustan Room No. 607, 6 th Floor, Sugar Ltd. Aayakar Bhavan, ( Ea r l i e r k n o w n a s M / s B a j a j H i n d u s t a n L t d ) Bajaj Bhavan, 2 nd Floor, M.K. Road, Jamanalal Bajaj, Marg- Mumbai – 400 020 226, Nariman Point Mumbai 400021 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAACB4351J Appellant .. Respondent M/s Bajaj Hindustan Vs. ACIT-3(1)(1) Sugar Ltd.…

Bajaj Hindustan Ltd, Mumbai vs. ACIT 3(1), Mumbai

In the result, the appeal of the revenue is dismissed and the appeal of the assesse is partly allowed

Bench: Shri Vikas Awasthy & Shri Amarjit Singhacit-3(1)(1) Vs. M/S Bajaj Hindustan Room No. 607, 6 Th Floor, Sugar Ltd. Aayakar Bhavan, ( Ea R L I E R K N O W N A S M / S B A J A J H I N D U S T A N L T D ) Bajaj Bhavan, 2 Nd Floor, M.K. Road, Jamanalal Bajaj, Marg- Mumbai – 400 020 226, Nariman Point Mumbai 400021 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaacb4351J Appellant .. Respondent M/S Bajaj Hindustan Vs. Acit-3(1)(1) Sugar Ltd. Room No. 607, 6 Th Floor, ( Ea R L I E R K N O W N A S M / S B A J A J H I N D U S T A N L T D ) Aayakar Bhavan, Bajaj Bhavan, 2 Nd Floor, M.K. Road, Jamanalal Bajaj, Marg- Mumbai – 400 020 226, Nariman Point Mumbai 400021 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaacb4351J Appellant .. Respondent

…P a g e | 1 ACIT-3(1)(1) M/s Bajaj Hindustan Sugar Ltd. ITA Nos.5208 & 5058/Mum/2012 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ACIT-3(1)(1) Vs. M/s Bajaj Hindustan Room No. 607, 6 th Floor, Sugar Ltd. Aayakar Bhavan, ( Ea r l i e r k n o w n a s M / s B a j a j H i n d u s t a n L t d ) Bajaj Bhavan, 2 nd Floor, M.K. Road, Jamanalal Bajaj, Marg- Mumbai – 400 020 226, Nariman Point Mumbai 400021 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAACB4351J Appellant .. Respondent M/s Bajaj Hindustan Vs. ACIT-3(1)(1) Sugar Ltd.…

Group Housing Development Corporation Pvt. Ltd., Mumbai vs. DCIT - CC -5(4), Mumbai

In the result, appeal of the assessee is partly allowed

Bench: The Regulatory Authorities. In View Of The Continuous Non-Cooperation From The Side Of The Assessee, We Deem It Fit To Dispose Of This Appeal By Hearing The Ld. Dr & Based On The Materials Available On Record.

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘G‘ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI M.BALAGANESH, ACCOUNTANT MEMBER M/s. Group Housing Vs. Dy. Commissioner of Development Corporation Income Tax Pvt. Ltd. Central Circle-5(4) Room No.1, 3rd Floor Room No.1927, 19th Floor Capri, Anant Kanekar Marg Air India Building Bandra (E) Nariman Point Mumbai – 400 051 Mumbai – 400 021 PAN/GIR No.AAACG9011G (Appellant) .. (Respondent) Assessee by None Revenue by Shri H.K. Lal Date of Hearing 03/01/2023 Date of Pronouncement 06/01/2023 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.…

M/S Serveall Construction Pvt. Ltd., Vasai vs. Dy. CIT Central 5(4), Mumbai

In the result, appeal of the assessee is partly allowed

Bench: The Regulatory Authorities. In View Of The Continuous Non-Cooperation From The Side Of The Assessee, We Deem It Fit To Dispose Of This Appeal By Hearing The Ld. Dr & Based On The Materials Available On Record.

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘G‘ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI M.BALAGANESH, ACCOUNTANT MEMBER M/s. Serveall Construction Vs. Dy. Commissioner of Pvt. Ltd. Income Tax Dewan Tower, Central Circle 5(4) Room No.1927, 19th Floor Navghar, Vasai Road Vasai (W) Air India Building Thane- 401 202 Nariman Point Mumbai – 400 021 PAN/GIR No.AADCS4763Q (Appellant) .. (Respondent) Assessee by None Revenue by Shri H.K. Lal Date of Hearing 03/01/2023 Date of Pronouncement 06/01/2023 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.1892/Mum/2019 for A.Y.2015-16 aris…

Raymond Limited, Mumbai vs. Addl C.I.T. -2(3), Mumbai

In the result, appeal filed by the Revenue is partly allowed

Bench: Shri Vikas Awasthy, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blem/S. Raymond Limited V. Addl. Cit– Range 2(3) New Hind House 5Th Floor, Aayakar Bhavan Narottam Morarjee Marg M.K. Road, Mumbai - 400020 Ballard Estate, Mumbai - 400001 Pan: Aaacr4896A (Appellant) (Respondent) Acit–2(3) V. M/S. Raymond Limited Room No. 555 New Hind House Aayakar Bhavan, Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai - 400001 Pan: Aaacr4896A (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER M/s. Raymond Limited v. Addl. CIT– Range 2(3) New Hind House 5th Floor, Aayakar Bhavan Narottam Morarjee Marg M.K. Road, Mumbai - 400020 Ballard Estate, Mumbai - 400001 PAN: AAACR4896A (Appellant) (Respondent) ACIT–2(3) v. M/s. Raymond Limited Room No. 555 New Hind House Aayakar Bhavan, Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai - 400001 PAN: AAACR4896A (Appellant) (Respondent) Assessee by : Shri Nitesh Joshi & Shri Harsh Shah Department by : Sh…

M/S. ACIT 2(3), Mumbai vs. Raymond Ltd., Mumbai

In the result, appeal filed by the Revenue is partly allowed

Bench: Shri Vikas Awasthy, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blem/S. Raymond Limited V. Addl. Cit– Range 2(3) New Hind House 5Th Floor, Aayakar Bhavan Narottam Morarjee Marg M.K. Road, Mumbai - 400020 Ballard Estate, Mumbai - 400001 Pan: Aaacr4896A (Appellant) (Respondent) Acit–2(3) V. M/S. Raymond Limited Room No. 555 New Hind House Aayakar Bhavan, Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai - 400001 Pan: Aaacr4896A (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER M/s. Raymond Limited v. Addl. CIT– Range 2(3) New Hind House 5th Floor, Aayakar Bhavan Narottam Morarjee Marg M.K. Road, Mumbai - 400020 Ballard Estate, Mumbai - 400001 PAN: AAACR4896A (Appellant) (Respondent) ACIT–2(3) v. M/s. Raymond Limited Room No. 555 New Hind House Aayakar Bhavan, Mumbai Narottam Morarjee Marg Ballard Estate, Mumbai - 400001 PAN: AAACR4896A (Appellant) (Respondent) Assessee by : Shri Nitesh Joshi & Shri Harsh Shah Department by : Sh…

Prism Cement Ltd, Mumbai vs. DCIT CC 6(1), Mumbai

Bench: Shri C. N. Prasad, Jm & Shri S. Rifaur Rahman, Am आयकरअपीलसं./ I.T.A. No. 804 & 805/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2012-13 & 2011-12)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI C. N. PRASAD, JM & SHRI S. RIFAUR RAHMAN, AM आयकरअपीलसं./ I.T.A. No. 804 & 805/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2012-13 & 2011-12) DCIT Cen Cir – 6(1), Prism Cement Ltd. R. No. 1905, 19th floor, बिधम/ Rahejas, V. P. Road, Main Avenu, Santacruz (west), Air India Bldg, Nariman Vs. Mumbai-400 054 Point, Mumbai-400 021 स्थायीलेखासं./जीआइआरसं./ PAN No. AAACP6224A (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : & आयकरअपीलसं./ I.T.A. No. 871 & 872/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2012-13 & 2011-12) DCIT Cen Cir – 6(1), Prism Cement Ltd.…

ACIT-3(1)(1), Mumbai vs. M/S.Devkripa Build Tech Ltd, Mumbai

The appeal stands dismissed

Bench: Hon’Ble Shri Mahavir Singh, Vp & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./ I.T.A. No.4323/Mum/2018 (िनधा"रण वष" / Assessment Year: 2012-13) Dcit-3(1)(1) M/S. Devkrupa Build Tech Ltd. बनाम/ Room No.607, 6Th Floor 3Rd Floor, Free Press Marg Aaykar Bhavan Nariman Point Vs. Mumbai-400 020 Mumbai-400 021. "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaccd-5467-B (अपीलाथ"/Appellant) (""थ" / Respondent) : Assessee By : Shri Viral Doshi-Ld. Ar Revenue By : Ms. Jyoti Lakshmi Nayak-Ld.Dr सुनवाई की तारीख/ : 18/02/2020 Date Of Hearing घोषणा की तारीख / : 12/03/2020 Date Of Pronouncement आदेश / O R D E R

…1 M/s. Devkrupa Build Tech Ltd. Assessment Year:2012-13 आयकर अपीलीय अिधकरण “डी” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI माननीय "ी महावीर िसंह, उपा"" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI MAHAVIR SINGH, VP AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ I.T.A. No.4323/Mum/2018 (िनधा"रण वष" / Assessment Year: 2012-13) DCIT-3(1)(1) M/s. Devkrupa Build Tech Ltd. बनाम/ Room No.607, 6th Floor 3rd Floor, Free Press Marg Aaykar Bhavan Nariman Point Vs. Mumbai-400 020 Mumbai-400 021. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AACCD-5467-B (अपीलाथ"/Appellant)…

DCIT- CC - 5(1), Mumbai vs. Akruti City Ltd., Mumbai

In the result, appeal of the revenue is dismissed

Bench: Shri Mahavir Singh, Jm & Shri M.Balaganesh, Am Dcit, Cent. Cir-5(1) Vs. M/S. Ackruti City Ltd. (Now R.No.1928, 19Th Floor Known As Hubtown Ltd.) Air India Building Akruti Trade Centre 6Th Floor, Road No.7 Nariman Point Mumbai – 400 021 Marol-Midc, Andheri(E) Mumbai – 400 093 Pan/Gir No. Aaaca6101D (Appellant) .. (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A”, BENCH MUMBAI BEFORE SHRI MAHAVIR SINGH, JM & SHRI M.BALAGANESH, AM DCIT, Cent. Cir-5(1) Vs. M/s. Ackruti City Ltd. (now R.No.1928, 19th Floor known as Hubtown Ltd.) Air India Building Akruti Trade Centre 6th Floor, Road No.7 Nariman Point Mumbai – 400 021 Marol-MIDC, Andheri(E) Mumbai – 400 093 PAN/GIR No. AAACA6101D (Appellant) .. (Respondent) Revenue by Shri Michael Jerald Assessee by Shri Vijay Mehta Date of Hearing 07/01/2020 Date of Pronouncement 19/02/2020 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.2767/Mum/2018 for A.Y.2007-08 arises out…

DCIT- CC-5(1), Mumbai vs. Hubtown Ltd., Mumbai

In the result, cross objection filed by the assesee is treated as allowed for statistical purpose

Bench: Shri G. Manjunatha & Shri Ravish Sooddcit, Cc-5(1) Vs. M/S. Hubtown Ltd. Room No.1928 19Th Floor Akruti Trade Centre, 6Th Floor Air India Building, Nariman Point Road No.7, Marol-Midc Mumbai-400 021 Andheri(E) Mumbai-400 093

…IN THE INCOME TAX APPELLATE TRIBUNAL “H”, BENCH MUMBAI BEFORE SHRI G. MANJUNATHA, ACCOUNTANT MEMBER & SHRI RAVISH SOOD, JUDICIAL MEMBER DCIT, CC-5(1) Vs. M/s. Hubtown Ltd. Room No.1928 19th Floor Akruti Trade Centre, 6th Floor Air India Building, Nariman Point Road No.7, Marol-MIDC Mumbai-400 021 Andheri(E) Mumbai-400 093 PAN/GIR No. AAACA6101D (Appellant) .. (Respondent) & Cross Objection No.163/Mum/2019 (Assessment Year: 2013-14) M/s. Hubtown Ltd. Vs. DCIT, CC-5(1) Akruti Trade Centre, 6th Floor Room No.1928 19th Floor Road No.7, Marol-MIDC Air India Building, Nariman Point Andheri(E) Mumbai-400 021 Mum…

V.R. Construction P.Ltd, Mumbai vs. Asst CIT 11(3)(2), Mumbai

In the result, the appeal filed by the Revenue is dismissed

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2012-13 M/s V.R. Constructions Pvt. DCIT-8(3), Mumbai. Ltd., 114, Shreepal Vs. Industrial Estate, SV Road, Jogeshwari (East), Mumbai- 400095. PAN No. AABCV3162A Appellant Respondent Assessment Year: 2012-13 DCIT, Cent. Cir. – 6(2), R. No. M/s V.R. Constructions 1903, 19th floor, Air India Vs. Pvt. Ltd., 114, Shreepal Building, Nariman Point, Industrial Estate, SV Road, Mumbai-400021. Jogeshwari (East), Mumbai-400095. PAN No. AABCV3162A Appellant…

DCIT Cen Cir 5(1), Mumbai vs. Hubtown Ltd, Mumbai

In the result, the appeal of the Revenue is dismissed

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2012-13

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “H”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2012-13 DCIT, Cent. Cir. – 5(1), M/s. Hubtown Ltd., R.No.1928, 19th Floor, Akruti Trade Centre, Air India Building, 6th Floor, Vs. Nariman Point, Road No.7, Mumbai – 400 021 Marol-MIDC Andheri(E), Mumbai – 400 093 PAN: AAACA6101D (Appellant) (Respondent) Present for: Assessee by : Shri Viral Doshi, A.R. Revenue by : Shri B. Srinivas Chaudhari, D.R. Shri Arunkumar Singh, D.R. Date of Hearing : 17.05.2019 Date of Pronouncement : 31.05.2019 O R D E R…

Wellknown Polyester Ltd, Mumbai vs. DCIT Cen Cir 7(4), Mumbai

Bench: Shri G.S. Pannu & Shri Ram Lal Negi

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER ITA NOS. 5848 TO 5850/MUM/2016 : A.Ys : 2012-13 TO 2014-15 M/s. Wellknown Polyester Ltd. Vs. DCIT, Central Circle-7(4), 14th floor, Nirmal, Nariman Point, Mumbai (Respondent) Mumbai 400 021. (Appellant) PAN : AAACW1018K ITA NOS. 5496 TO 5498/MUM/2016 : A.Ys : 2008-09, 2010-11 & 2009-10 DCIT, Central Circle-7(4), Vs. M/s. Wellknown Polyester Ltd. 14th floor, Nirmal, Mumbai (Appellant) Nariman Point, Mumbai 400 021. (Respondent) PAN : AAACW1018K Assessee by : Shri Rake…

Wellknown Polyester Ltd, Mumbai vs. DCIT Cen Cir 7(4), Mumbai

Bench: Shri G.S. Pannu & Shri Ram Lal Negi

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER ITA NOS. 5848 TO 5850/MUM/2016 : A.Ys : 2012-13 TO 2014-15 M/s. Wellknown Polyester Ltd. Vs. DCIT, Central Circle-7(4), 14th floor, Nirmal, Nariman Point, Mumbai (Respondent) Mumbai 400 021. (Appellant) PAN : AAACW1018K ITA NOS. 5496 TO 5498/MUM/2016 : A.Ys : 2008-09, 2010-11 & 2009-10 DCIT, Central Circle-7(4), Vs. M/s. Wellknown Polyester Ltd. 14th floor, Nirmal, Mumbai (Appellant) Nariman Point, Mumbai 400 021. (Respondent) PAN : AAACW1018K Assessee by : Shri Rake…

Wellknown Polyester Ltd, Mumbai vs. DCIT Cen Cir 7(4), Mumbai

Bench: Shri G.S. Pannu & Shri Ram Lal Negi

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER ITA NOS. 5848 TO 5850/MUM/2016 : A.Ys : 2012-13 TO 2014-15 M/s. Wellknown Polyester Ltd. Vs. DCIT, Central Circle-7(4), 14th floor, Nirmal, Nariman Point, Mumbai (Respondent) Mumbai 400 021. (Appellant) PAN : AAACW1018K ITA NOS. 5496 TO 5498/MUM/2016 : A.Ys : 2008-09, 2010-11 & 2009-10 DCIT, Central Circle-7(4), Vs. M/s. Wellknown Polyester Ltd. 14th floor, Nirmal, Mumbai (Appellant) Nariman Point, Mumbai 400 021. (Respondent) PAN : AAACW1018K Assessee by : Shri Rake…

DCIT CC 7(4), Mumbai vs. Well Known Polysters P.Ltd, Mumbai

Bench: Shri G.S. Pannu & Shri Ram Lal Negi

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER ITA NOS. 5848 TO 5850/MUM/2016 : A.Ys : 2012-13 TO 2014-15 M/s. Wellknown Polyester Ltd. Vs. DCIT, Central Circle-7(4), 14th floor, Nirmal, Nariman Point, Mumbai (Respondent) Mumbai 400 021. (Appellant) PAN : AAACW1018K ITA NOS. 5496 TO 5498/MUM/2016 : A.Ys : 2008-09, 2010-11 & 2009-10 DCIT, Central Circle-7(4), Vs. M/s. Wellknown Polyester Ltd. 14th floor, Nirmal, Mumbai (Appellant) Nariman Point, Mumbai 400 021. (Respondent) PAN : AAACW1018K Assessee by : Shri Rake…