CIT v. Rasida Ibrahimbhai Vohra

42 Taxmann.com 85High Court2014#17977 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 119(2)(b)Section 10Section 115VZCSection 12AASection 12ABSection 132Section 132ASection 139(4A)

Issues it is cited on

section 271jsection 115vsection 253(1)section 144basection 155section 272section 158bcsection 272asection 271aabsection 119(2)(b)section 271aacsection 271aa

Judgments citing CIT v. Rasida Ibrahimbhai Vohra

SRI KUMAWAT SAMAJ TRUST,CHENNAI vs. CIT, EXEMPTIONS,, CHENNAI

In the result, the appeal filed by the assessee is dismissed

ITA 627/CHNY/2025[2020-21]Status: DisposedITAT Chennai14 May 2025AY 2020-21

Bench: Shri S.S. Viswanethra Ravi & Shri Jagadishआयकर अपील सं./I.T.A. No.627/Chny/2025 िनधा"रण वष"/Assessment Year: 2020-21 Sri Kumawat Samaj Trust, Vs. The Commissioner Of No. 14, 1St Floor, Kumarappa Street, Income Tax (Exemptions), Sevenwells, Chennai 600 001. Chennai. [Pan:Aavts7941K] (अपीलाथ"/Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant By : Shri Naresh Singh Rathore, Ca ""थ" की ओर से/Respondent By : Shri Ar.V. Sreenivasan, Cit सुनवाई की तारीख/ Date Of Hearing : 29.04.2025 घोषणा की तारीख /Date Of Pronouncement : 14.05.2025 आदेश /O R D E R Per S.S. Viswanethra Ravi: This Appeal Filed By The Assessee Is Directed Against The Order Dated 29.12.2024 Passed By The Ld. Commissioner Of Income Tax (Exemption), Chennai For The Assessment Year 2020-21 Under Section 119(2)(B) Of The Income Tax Act, 1961 [“Act” In Short].

For Appellant: Shri Naresh Singh Rathore, CAFor Respondent: Shri AR.V. Sreenivasan, CIT
Section 111Section 115VSection 119(2)(b)Section 12ASection 132Section 132ASection 139Section 154Section 158BSection 250

…आयकर अपीलीय अिधकरण, ’डी’ "ायपीठ, चे"ई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी एस.एस. िव"ने" रिव, "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम" । Before Shri S.S. Viswanethra Ravi, Judicial Member & Shri Jagadish, Accountant Member आयकर अपील सं./I.T.A. No.627/Chny/2025 िनधा"रण वष"/Assessment Year: 2020-21 Sri Kumawat Samaj Trust, Vs. The Commissioner of No. 14, 1st Floor, Kumarappa Street, Income Tax (Exemptions), Sevenwells, Chennai 600 001. Chennai. [PAN:AAVTS7941K] (अपीलाथ"/Appellant) (""थ"/Respondent) अपीलाथ" की ओर से / Appellant by : Shri Naresh Singh Rathore, CA ""थ" की ओर से/Respondent by : Shr…

SRI VASHISTA FOUNDATION,KARAIKAL vs. CIT, EXEMPTIONS,, CHENNAI

In the result, the appeal filed by the assessee is dismissed as not maintainable

ITA 1257/CHNY/2024[2021-22]Status: DisposedITAT Chennai21 Aug 2024AY 2021-22

Bench: Shri Ss Viswanethra Ravi & Shri Jagadishआयकर अपील सं./Ita No.1257/Chny/2024 िनधा9रण वष9 /Assessment Year: 2021-22

For Appellant: Shri D. Anand, AdvocateFor Respondent: Shri R. Clement Ramesh Kumar, CIT
Section 115VSection 119(2)(b)Section 12ASection 132Section 132ASection 143Section 147Section 153ASection 153CSection 154

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी यस यस िव"ने" रिव, "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम' BEFORE SHRI SS VISWANETHRA RAVI, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1257/Chny/2024 िनधा9रण वष9 /Assessment Year: 2021-22 Sri Vashista Foundation, The Commissioner of Income Tax 19, Thalayari Theru, Vs. (Exemptions), Chennai. Ambagarathur Post, Thirunallar Commune, Karaikal – 609 601. Puducherry (UT) [PAN AAGTS 0007F] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथE की ओर से/ Appellant by : Shri D. Anand, Advocate GHथE की ओ…

SAKSHAM,BILASPUR vs. COMMISSIONER OF INCOME-TAX, EXEMPTION, BHOPAL

In the result, all the captioned appeals i

ITA 102/RPR/2020[2018-19]Status: DisposedITAT Raipur25 Sept 2023AY 2018-19

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.100 & 101/Rpr/2020 "नधा"रण वष" / Assessment Years : 2016-17 & 2017-18 Shrishti Institute Of Medical Science & Research Centre, Pandey Complex Near Petrol Pump, Niharika, Korba-495677 (C.G.). Pan : Aacas5201L .......अपीलाथ" / Appellant बनाम / V/S. Commissioner Of Income Tax (Exemption), Bhopal ……""यथ" / Respondent आयकर अपील सं. / Ita Nos.102/Rpr/2020 "नधा"रण वष" / Assessment Years : 2018-19 Saksham Mig-1 Ameri Sagar Dwip, Sagar Dwip Ameri, Bilashpur-495001(C.G.). Pan : Aaeas6801Q .......अपीलाथ" / Appellant बनाम / V/S. Commissioner Of Income Tax (Exemption), Bhopal

For Appellant: Shri Y.K. Mishra, AdvocateFor Respondent: Shri V.K. Singh, CIT-DR
Section 115VSection 119(2)(b)Section 12ASection 132Section 132ASection 143Section 147Section 153ASection 154Section 158B

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.100 & 101/RPR/2020 "नधा"रण वष" / Assessment Years : 2016-17 & 2017-18 Shrishti Institute of Medical Science and Research Centre, Pandey Complex Near Petrol Pump, Niharika, Korba-495677 (C.G.). PAN : AACAS5201L .......अपीलाथ" / Appellant बनाम / V/s. Commissioner of Income Tax (Exemption), Bhopal ……""यथ" / Respondent आयकर अपील सं. / ITA Nos.102/RPR/2020 "नधा"रण वष" / Assessment Years : 2018-19 Saksham MIG-1 Ameri S…

SHRISHTI INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE,KORBA vs. COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL

In the result, all the captioned appeals i

ITA 101/RPR/2020[2017-18]Status: DisposedITAT Raipur25 Sept 2023AY 2017-18

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.100 & 101/Rpr/2020 "नधा"रण वष" / Assessment Years : 2016-17 & 2017-18 Shrishti Institute Of Medical Science & Research Centre, Pandey Complex Near Petrol Pump, Niharika, Korba-495677 (C.G.). Pan : Aacas5201L .......अपीलाथ" / Appellant बनाम / V/S. Commissioner Of Income Tax (Exemption), Bhopal ……""यथ" / Respondent आयकर अपील सं. / Ita Nos.102/Rpr/2020 "नधा"रण वष" / Assessment Years : 2018-19 Saksham Mig-1 Ameri Sagar Dwip, Sagar Dwip Ameri, Bilashpur-495001(C.G.). Pan : Aaeas6801Q .......अपीलाथ" / Appellant बनाम / V/S. Commissioner Of Income Tax (Exemption), Bhopal

For Appellant: Shri Y.K. Mishra, AdvocateFor Respondent: Shri V.K. Singh, CIT-DR
Section 115VSection 119(2)(b)Section 12ASection 132Section 132ASection 143Section 147Section 153ASection 154Section 158B

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.100 & 101/RPR/2020 "नधा"रण वष" / Assessment Years : 2016-17 & 2017-18 Shrishti Institute of Medical Science and Research Centre, Pandey Complex Near Petrol Pump, Niharika, Korba-495677 (C.G.). PAN : AACAS5201L .......अपीलाथ" / Appellant बनाम / V/s. Commissioner of Income Tax (Exemption), Bhopal ……""यथ" / Respondent आयकर अपील सं. / ITA Nos.102/RPR/2020 "नधा"रण वष" / Assessment Years : 2018-19 Saksham MIG-1 Ameri S…

SHRISHTI INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE,KORBA vs. COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL

In the result, all the captioned appeals i

ITA 100/RPR/2020[2016-17]Status: DisposedITAT Raipur25 Sept 2023AY 2016-17

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.100 & 101/Rpr/2020 "नधा"रण वष" / Assessment Years : 2016-17 & 2017-18 Shrishti Institute Of Medical Science & Research Centre, Pandey Complex Near Petrol Pump, Niharika, Korba-495677 (C.G.). Pan : Aacas5201L .......अपीलाथ" / Appellant बनाम / V/S. Commissioner Of Income Tax (Exemption), Bhopal ……""यथ" / Respondent आयकर अपील सं. / Ita Nos.102/Rpr/2020 "नधा"रण वष" / Assessment Years : 2018-19 Saksham Mig-1 Ameri Sagar Dwip, Sagar Dwip Ameri, Bilashpur-495001(C.G.). Pan : Aaeas6801Q .......अपीलाथ" / Appellant बनाम / V/S. Commissioner Of Income Tax (Exemption), Bhopal

For Appellant: Shri Y.K. Mishra, AdvocateFor Respondent: Shri V.K. Singh, CIT-DR
Section 115VSection 119(2)(b)Section 12ASection 132Section 132ASection 143Section 147Section 153ASection 154Section 158B

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.100 & 101/RPR/2020 "नधा"रण वष" / Assessment Years : 2016-17 & 2017-18 Shrishti Institute of Medical Science and Research Centre, Pandey Complex Near Petrol Pump, Niharika, Korba-495677 (C.G.). PAN : AACAS5201L .......अपीलाथ" / Appellant बनाम / V/s. Commissioner of Income Tax (Exemption), Bhopal ……""यथ" / Respondent आयकर अपील सं. / ITA Nos.102/RPR/2020 "नधा"रण वष" / Assessment Years : 2018-19 Saksham MIG-1 Ameri S…

CIT v. Rasida Ibrahimbhai Vohra (42 Taxmann.com 85) — Cited in 5 Judgments | BharatTax