CIT v. Ramakrishna Hegde

207 Taxmann 136High Court2012#15280 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2020 to 2021.

Read the full judgment

Judgments citing CIT v. Ramakrishna Hegde

M/S. the Karnataka State Co-Operative Apex Bank Limited, Bangalore vs. Assistant Commissioner of Income Tax, Circle-5(2)(1), Bangalore

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 1761/BANG/2019[2008-09]Status: DisposedITAT Bangalore08 Apr 2021AY 2008-09

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

Joint Commissioner of Income Tax, Special Range - 5, Bangalore vs. M/S. the Karnataka State Co-Operative Apex Bank Limited, Bangalore

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 1327/BANG/2019[2011-12]Status: DisposedITAT Bangalore08 Apr 2021AY 2011-12

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

Deputy Commissioner of Income Tax Circle-5(2)(1), Bangalore vs. M/S the Karnataka State Co-Operative Apex Bank Ltd, Bangalore

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 2160/BANG/2017[2014-15]Status: DisposedITAT Bangalore08 Apr 2021AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

Deputy Commissioner of Income Tax Circle-5(2)(1), Bangalore vs. M/S the Karnataka State Co-Operative Apex Bank Ltd, Bangalore

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 2150/BANG/2017[2008-09]Status: DisposedITAT Bangalore08 Apr 2021AY 2008-09

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

Karnataka State Co-Operative Apex Bank Limited, Bangalore vs. Assistant Commissioner of Income Tax Circle-5(2)(1), Bangalore

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 2082/BANG/2017[2013-14]Status: DisposedITAT Bangalore08 Apr 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

M/S. Akshaya Souharda Credit Co-Operative Limited, Chikkaballapur vs. Income Tax Officer, Ward- 1, Chikkaballapur

In the result, the appeal filed by the assessee is allowed

ITA 2574/BANG/2019[2014-15]Status: DisposedITAT Bangalore13 Mar 2020AY 2014-15

Bench: Shri Chandra Poojari

For Appellant: Sri.Sandeep, CAFor Respondent: Sri.Ganesh R.Ghale, Standing Council for DR
Section 143(2)Section 143(3)Section 147Section 148Section 56Section 80PSection 80P(2)Section 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-B” BENCH, BANGALORE Before Shri Chandra Poojari, Accountant Member ITA No.2574/Bang/2019 : Asst.Year 2014-2015 M/s.Akshaya Souharda The Income Tax Officer Credit Cooperative Limited Vs. Ward 1 B H Road Cross, Chikkaballapur. Gauribidanur Chickaballapur– 561 208 PAN : AABAA2870N. (Appellant) (Respondent) Appellant by : Sri.Sandeep, CA Respondent by :Sri.Ganesh R.Ghale, Standing Council for DR Date of Pronouncement : 13.03.2020 Date of Hearing : 20.02.2020 O R D E R This appeal filed by the assessee is directed against the order of the CIT(A) dated 31.10.2019. The r…

CIT v. Ramakrishna Hegde (207 Taxmann 136) — Cited in 6 Judgments | BharatTax