CIT v. Rakesh Kumar, Mukesh Kumar

178 Taxmann 224High Court#15124 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing CIT v. Rakesh Kumar, Mukesh Kumar

DCIT Cen Cir 4(4) Cen RG 4, Mumbai vs. Nahar Enterprises, Mumbai

ITA 3574/MUM/2015[2012-13]Status: DisposedITAT Mumbai07 Apr 2017AY 2012-13

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Sarvshree Vimal Punmiya, KetanFor Respondent: Shri Anand Mohan
Section 143(3)Section 801B(10)Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.2853 to 2855/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) M/s Nahar Enterprises, Dy. Commissioner of Income B-1 Mahalaxmi Chambers, Tax (OSD-1) Central Range-7, फनधभ/ 22,Bhulabhai Desai Road, Mumbai Vs. Mahalaxmi, Mumbai-400026 ITA NO.3572 to 3574/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) Dy. Commissioner of Income M/s Nahar Enterprises, T…

DCIT Cen Cir 4(4) Cen RG 4, Mumbai vs. Nahar Enterprises, Mumbai

ITA 3573/MUM/2015[2011-12]Status: DisposedITAT Mumbai07 Apr 2017AY 2011-12

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Sarvshree Vimal Punmiya, KetanFor Respondent: Shri Anand Mohan
Section 143(3)Section 801B(10)Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.2853 to 2855/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) M/s Nahar Enterprises, Dy. Commissioner of Income B-1 Mahalaxmi Chambers, Tax (OSD-1) Central Range-7, फनधभ/ 22,Bhulabhai Desai Road, Mumbai Vs. Mahalaxmi, Mumbai-400026 ITA NO.3572 to 3574/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) Dy. Commissioner of Income M/s Nahar Enterprises, T…

DCIT Cen Cir 4(4) Cen RG 4, Mumbai vs. Nahar Enterprises, Mumbai

ITA 3572/MUM/2015[2010-11]Status: DisposedITAT Mumbai07 Apr 2017AY 2010-11

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Sarvshree Vimal Punmiya, KetanFor Respondent: Shri Anand Mohan
Section 143(3)Section 801B(10)Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.2853 to 2855/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) M/s Nahar Enterprises, Dy. Commissioner of Income B-1 Mahalaxmi Chambers, Tax (OSD-1) Central Range-7, फनधभ/ 22,Bhulabhai Desai Road, Mumbai Vs. Mahalaxmi, Mumbai-400026 ITA NO.3572 to 3574/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) Dy. Commissioner of Income M/s Nahar Enterprises, T…

Nahar Enterprises, Mumbai vs. DCIT (OSD) Cen RG 7, Mumbai

ITA 2855/MUM/2015[2012-13]Status: DisposedITAT Mumbai07 Apr 2017AY 2012-13

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Sarvshree Vimal Punmiya, KetanFor Respondent: Shri Anand Mohan
Section 143(3)Section 801B(10)Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.2853 to 2855/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) M/s Nahar Enterprises, Dy. Commissioner of Income B-1 Mahalaxmi Chambers, Tax (OSD-1) Central Range-7, फनधभ/ 22,Bhulabhai Desai Road, Mumbai Vs. Mahalaxmi, Mumbai-400026 ITA NO.3572 to 3574/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) Dy. Commissioner of Income M/s Nahar Enterprises, T…

Nahar Enterprises, Mumbai vs. DCIT (OSD) Cen RG 7, Mumbai

ITA 2854/MUM/2015[2011-12]Status: DisposedITAT Mumbai07 Apr 2017AY 2011-12

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Sarvshree Vimal Punmiya, KetanFor Respondent: Shri Anand Mohan
Section 143(3)Section 801B(10)Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.2853 to 2855/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) M/s Nahar Enterprises, Dy. Commissioner of Income B-1 Mahalaxmi Chambers, Tax (OSD-1) Central Range-7, फनधभ/ 22,Bhulabhai Desai Road, Mumbai Vs. Mahalaxmi, Mumbai-400026 ITA NO.3572 to 3574/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) Dy. Commissioner of Income M/s Nahar Enterprises, T…

Nahar Enterprises, Mumbai vs. DCIT (OSD) Cen RG 7, Mumbai

ITA 2853/MUM/2015[2010-11]Status: DisposedITAT Mumbai07 Apr 2017AY 2010-11

Bench: Shri C.N. Prasad, Jm & Shri Rajesh Kumar, Am

For Appellant: Sarvshree Vimal Punmiya, KetanFor Respondent: Shri Anand Mohan
Section 143(3)Section 801B(10)Section 80I

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ “जी” म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI श्री सी. एन.प्रसाद, न्याययक सदस्य एवं श्री राजेश कुमार, ऱेखा सदस्य के समक्ष BEFORE SHRI C.N. PRASAD, JM AND SHRI RAJESH KUMAR, AM ITA NO.2853 to 2855/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) M/s Nahar Enterprises, Dy. Commissioner of Income B-1 Mahalaxmi Chambers, Tax (OSD-1) Central Range-7, फनधभ/ 22,Bhulabhai Desai Road, Mumbai Vs. Mahalaxmi, Mumbai-400026 ITA NO.3572 to 3574/Mum/2015 (ननधधायण वषा / Assessment Years: 2010-11 to 2012-13) Dy. Commissioner of Income M/s Nahar Enterprises, T…