CIT v. Rajshyama Constructions Pvt. Ltd.

20 Taxmann.com 251Reported decision2012#19741 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 361,826 Indian tax judgments — from 2022 to 2022.

Judgments citing CIT v. Rajshyama Constructions Pvt. Ltd.

Deepak Gupta(HUF), Mohali vs. Pr.CIT-1, Chandigarh

In the result, the appeal of the assessee is allowed

ITA 109/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

Rajat Gupta(HUF), Mohali vs. Pr.CIT-1, Chandigarh

In the result, the appeal of the assessee is allowed

ITA 108/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

Vishal Gupta(HUF), Mohali vs. Pr.CIT-1, Chandigarh

In the result, the appeal of the assessee is allowed

ITA 107/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

Smt. Sunita Gupta, Mohali vs. Pr.CIT-1, Chandigarh

In the result, the appeal of the assessee is allowed

ITA 106/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

CIT v. Rajshyama Constructions Pvt. Ltd. (20 Taxmann.com 251) — Cited in 4 Judgments | BharatTax