CIT v. Rajasthan State Electricity Board

160 Taxmann 19High Court2007#13528 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2022.

Judgments citing CIT v. Rajasthan State Electricity Board

M/S. Star Chemical (Bombay) P. Ltd., Mumbai vs. DCIT CIT - 3(3), Mumbai

ITA 5987/MUM/2006[1996-1997]Status: DisposedITAT Mumbai27 May 2022AY 1996-1997

Bench: Shri Kuldip Singh & Shri Gagan Goyal

For Appellant: Shri K. Shivaram, Sr. A.R. &For Respondent: Shri B.K. Bagchi, Sr. A.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “E”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos.5986 & 5987/M/2006 Assessment Years: 1995-96 & 1996-97 M/s. Star Chemicals (Bom) Dy. CIT, Pvt. Ltd., Circle 3(3), 55/56, Jolly Maker Aayakar Bhavan, Vs. Chambers No.2, M.K. Road, Nariman Point, Mumbai - 400020 Mumbai – 400 020 PAN: AAACS7485E (Appellant) (Respondent) Present for: Assessee by : Shri K. Shivaram, Sr. A.R. & Shri Rahul Hakani, A.R. Revenue by : Shri B.K. Bagchi, Sr. A.R. Date of Hearing : 08 . 03 . 2022 Date of Pronouncement : 27 . 05 . 2022 O…

M/S. Star Chemical (Bombay) P. Ltd., Mumbai vs. DCIT CIT - 3(3), Mumbai

ITA 5986/MUM/2006[1995-1996]Status: DisposedITAT Mumbai27 May 2022AY 1995-1996

Bench: Shri Kuldip Singh & Shri Gagan Goyal

For Appellant: Shri K. Shivaram, Sr. A.R. &For Respondent: Shri B.K. Bagchi, Sr. A.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “E”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA Nos.5986 & 5987/M/2006 Assessment Years: 1995-96 & 1996-97 M/s. Star Chemicals (Bom) Dy. CIT, Pvt. Ltd., Circle 3(3), 55/56, Jolly Maker Aayakar Bhavan, Vs. Chambers No.2, M.K. Road, Nariman Point, Mumbai - 400020 Mumbai – 400 020 PAN: AAACS7485E (Appellant) (Respondent) Present for: Assessee by : Shri K. Shivaram, Sr. A.R. & Shri Rahul Hakani, A.R. Revenue by : Shri B.K. Bagchi, Sr. A.R. Date of Hearing : 08 . 03 . 2022 Date of Pronouncement : 27 . 05 . 2022 O…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 937/JPR/2017[2011-12]Status: DisposedITAT Jaipur07 Feb 2018AY 2011-12
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 935/JPR/2017[2009-10]Status: DisposedITAT Jaipur07 Feb 2018AY 2009-10
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 934/JPR/2017[2005-06]Status: DisposedITAT Jaipur07 Feb 2018AY 2005-06
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 933/JPR/2017[2004-05]Status: DisposedITAT Jaipur07 Feb 2018AY 2004-05
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

Assistant Commissioner of Income Tax, Ajmer vs. M/S. Ajmer Vidhyut Vitran Nigam Ltd., Ajmer

In the result, the appeals filed by the Revenue are dismissed

ITA 890/JPR/2017[2007-08]Status: DisposedITAT Jaipur07 Feb 2018AY 2007-08
For Appellant: Shri Subhash Porwal (C.A.)For Respondent: Shri Varinder Mehta (CIT)
Section 271(1)(c)Section 32

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh Hkkxpan] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 933 to 935, 937 & 890/JP/2017 fu/kZkj.k o"kZ@Assessment Year : 2004-05, 2005-06,2009-10, 2011-12 & 2007-08 cuke The ACIT, M/s Ajmer Vidyut vitaran Nigam Ltd., Vs. Circle-2, Vidyut Bhawan, Panchsheel Nagar, Ajmer. Ajmer. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCA8562E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Subhash Porwal (C.A.…

CIT v. Rajasthan State Electricity Board (160 Taxmann 19) — Cited in 7 Judgments | BharatTax