ACIT, Jaipur vs. Rajasthan State Industrial Development & Investment Corporation Ltd., Jaipur
In the result, appeals of the assessee are partly allowed and appeals of the Revenues are dismissed
ITA 323/JPR/2016[2009-10]Status: DisposedITAT Jaipur23 Feb 2018AY 2009-10
Section 143(3)
…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 311/JP/2014 fu/kZkj.k o"kZ@Assessment Year : 2009-10 cuke M/s Rajasthan State Industrial The DCIT, Vs. Development & Investment Corp. Ltd. Circle-6, Udhyog Bhawan, Tilak Marg, Jaipur. C-Scheme, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABCR4695J vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 420/JP/2014 fu/kZkj.k o"kZ@Assessment Ye…