CIT v. Rajasthan Charm Kal Kendra

144 Taxmann 320Reported decision2005#12164 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2023 to 2025.

Issues it is cited on

Judgments citing CIT v. Rajasthan Charm Kal Kendra

CIT v. Rajasthan Charm Kal Kendra (144 Taxmann 320) — Cited in 8 Judgments | BharatTax