CIT v. Rajasthan

43 Taxmann.com 175Reported decision2014#21449 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 10Section 10(25)(ii)Section 11Section 119(2)Section 143(1)Section 154Section 253(5)Section 10(21)

Judgments citing CIT v. Rajasthan

INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE EMPLOYEES PROVIDENT FUND (ICID PF TRUST),NEW DELHI vs. COMMISSIONER OF INCOME TAX (APPEALS), DELHI

In the result, both appeals of the assessee are allowed as above

ITA 4204/DEL/2024[2014-15]Status: DisposedITAT Delhi20 Jun 2025AY 2014-15

Bench: Shri Anubhav Sharma & Shri Avdhesh Kumar Mishra

Section 10Section 10(21)Section 10(25)(ii)Section 11Section 12ASection 143(1)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.4204/Del/2024, A.Y. 2014-15 ITA No.4203/Del/2024, A.Y. 2015-16 International Commission on Assistant/Deputy Irrigation and Drainage Employees Commissioner of Income Vs. Provident Fund (ICID PF Trust), Tax, Exemption Circle-2, 48, Nyaya Marg, Chanakyapuri, Civic Centre, J L Nehru Road, New Delhi New Delhi PAN: AAATI0119A (Appellant) (Respondent) Appellant by Shri Hemant Kumar, CA Smt. Renu Suri, CA Respondent by Sh. Om Prakash, Sr. DR Date of Hear…

INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE EMPLOYEES PROVIDENT FUND (ICID PF TRUST),NEW DELHI vs. COMMISSIONER OF INCOME TAX (APPEALS), DELHI

In the result, both appeals of the assessee are allowed as above

ITA 4203/DEL/2024[2015-16]Status: DisposedITAT Delhi20 Jun 2025AY 2015-16

Bench: Shri Anubhav Sharma & Shri Avdhesh Kumar Mishra

Section 10Section 10(21)Section 10(25)(ii)Section 11Section 12ASection 143(1)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.4204/Del/2024, A.Y. 2014-15 ITA No.4203/Del/2024, A.Y. 2015-16 International Commission on Assistant/Deputy Irrigation and Drainage Employees Commissioner of Income Vs. Provident Fund (ICID PF Trust), Tax, Exemption Circle-2, 48, Nyaya Marg, Chanakyapuri, Civic Centre, J L Nehru Road, New Delhi New Delhi PAN: AAATI0119A (Appellant) (Respondent) Appellant by Shri Hemant Kumar, CA Smt. Renu Suri, CA Respondent by Sh. Om Prakash, Sr. DR Date of Hear…

THE ITO, WARD-2,, JUNAGADH vs. M/S D. JEWEL,, JUNAGADH

In the result, the appeal filed by the revenue is hereby dismissed

ITA 15/RJT/2017[2013-14]Status: DisposedITAT Rajkot24 Jun 2022AY 2013-14

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedअपील सं./Ita No.15/Rjt/2017 िनधा"रण वष"/Asstt. Year: 2013-2014 Income Tax Officer, M/S. D. Jewel, Ward-2, Vs. 1-Shishu Mangal Road, Junagadh. Gandhigram, Junagadh.

For Appellant: Shri Samir Jani, A.RFor Respondent: Shri S.S. Rathi, Sr.D.R
Section 10ASection 115J

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (CONDUCTED THROUGH E-COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER अपील सं./ITA No.15/Rjt/2017 िनधा"रण वष"/Asstt. Year: 2013-2014 Income Tax Officer, M/s. D. Jewel, Ward-2, Vs. 1-Shishu Mangal Road, Junagadh. Gandhigram, Junagadh. PAN: AAHFD4817H (Applicant) (Respondent) Revenue by : Shri S.S. Rathi, Sr.D.R Assessee by : Shri Samir Jani, A.R सुनवाई क" तारीख/Date of Hearing : 11/05/2022 घोषणा क" तारीख /Date of Pronouncement: 24/06/2022 आदेश/O R D E R PER WAS…

THE ITO, WARD-2,, JUNAGADH vs. M/S D. JEWEL,, JUNAGADH

In the result, the appeal filed by the Revenue is dismissed

ITA 350/RJT/2017[2013-14]Status: HeardITAT Rajkot24 Jun 2022AY 2013-14

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedअपील सं./Ita No.350/Rjt/2017 िनधा"रण वष"/Asstt. Year: 2013-2014 Income Tax Officer, M/S. D. Jewel, Ward-2, Vs. 1-Shishu Mangal Road, Junagadh. Gandhigram, Junagadh.

For Appellant: Shri Hersh Samirbhai Jani, A.RFor Respondent: Shri B.D. Gupta, Sr.D.R
Section 10ASection 115JSection 271(1)(c)

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (CONDUCTED THROUGH E-COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER अपील सं./ITA No.350/Rjt/2017 िनधा"रण वष"/Asstt. Year: 2013-2014 Income Tax Officer, M/s. D. Jewel, Ward-2, Vs. 1-Shishu Mangal Road, Junagadh. Gandhigram, Junagadh. PAN: AAHFD4817H (Applicant) (Respondent) Revenue by : Shri B.D. Gupta, Sr.D.R Assessee by : Shri Hersh Samirbhai Jani, A.R सुनवाई क" तारीख/Date of Hearing : 13/06/2022 घोषणा क" तारीख /Date of Pronouncement: 24/06/2022 आदेश/O R D…