CIT v. Rajapalayam Mills Ltd.

265 Taxmann 209High Court2019#20214 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 35(1)(iv)Section 35(2AB)Section 14ASection 115JBSection 32(1)(iia)Section 35(1)(i)Section 143(3)Section 144B

Issues it is cited on

scientific research expendituresection 35(1)(i)section 35(1)(iv)section 35(1)r&d expenditureweighted deductionsection 35(2ab)specified domestic transactionsection 92bsection 35section 260section 260a

Judgments citing CIT v. Rajapalayam Mills Ltd.

Deputy Commissioner of Income Tax, Chennai vs. Ashok Leyland Limited, Chennai

In the result, the appeal f

ITA 2600/CHNY/2024[2014-15]Status: DisposedITAT Chennai02 May 2025AY 2014-15

Bench: Shri Aby T. Varkey & Shri Jagadish

For Appellant: Mr.R. VijayaraghavanFor Respondent: Mr.R. Clement Ramesh
Section 2Section 35

…आयकर अपीलीय अिधकरण, ’सी’"यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.2600/Chny/2024 िनधा"रणवष"/Assessment Year: 2014-15 v. The DCIT, M/s. Ashok Leyland Ltd., NCC-8(1), No.1, Sardar Patel Road, Chennai. Guindy, Chennai-600 032. [PAN: AAACA 4651 L] (अपीलाथ"/Appellant) (""यथ"/Respondent) Department by : Mr.R. Clement Ramesh Kumar, CIT Assessee by : Mr.R. Vijayaraghavan, Advocate : सुनवाईक"तारीख/Date of Hearing 20.03.2025…

Natco Pharma Limited, Hyderabad vs. ACIT., Circle-5(1), Hyderabad

In the result, appeal of the assessee is partly allowed for statistical purposes

ITA 853/HYD/2024[2020-21]Status: DisposedITAT Hyderabad19 Feb 2025AY 2020-21

Bench: Shri K. Narasimha Chary & Shri G. Manjunatha

For Appellant: Shri A V Raghuram, AdvocateFor Respondent: Shri B. Bala Krishna, CIT-DR
Section 143(2)Section 143(3)Section 144C(5)Section 35Section 41Section 80Section 92CSection 92D(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “A” BENCH : HYDERABAD BEFORE SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA.No.853/Hyd/2024 Assessment Year 2020-2021 NATCO Pharma Ltd., The ACIT, Circe-5(1), NATCO House, Road Income Tax Towers, No.2, Banjara Hills, AC Guards, Masab Tank, vs. Hyderabad – 500 034 Hyderabad – 500 004. Telangana. Telangana. PAN AAACN6927A (Appellant) (Respondent) For Assessee : Shri A V Raghuram, Advocate For Revenue : Shri B. Bala Krishna, CIT-DR Date of Hearing : 26.11.2024 Date of Pronouncement : 19.02.2025 ORDER PER G. MANJUNATHA, A.M. : Thi…

ACIT Non Corporate Circle 8(1)-Ltu-2, Chennai vs. M/S. Ashok Leyland Limited, Chennai

In the result, the appeal of the assessee is partly allowed and the appeal of the Revenue stands dismissed

ITA 561/CHNY/2023[2018-19]Status: DisposedITAT Chennai14 Feb 2025AY 2018-19

Bench: Shri Aby T. Varkey & Shri Jagadish

Section 35Section 35(1)(iv)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.554/Chny/2023 िनधा"रणवष"/Assessment Year: 2018-19 M/s. Ashok Leyland Ltd., v. The ACIT, No.1, Sardar Patel Road, Non Corporate Circle-8(1), Guindy, Chennai. Chennai-600 032. [PAN: AAACA 4651 L] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA No.561/Chny/2023 िनधा"रणवष"/Assessment Year: 2018-19 v. The ACIT, M/s. Ashok Leyland Ltd., Non Corpo…

M/S. Ashok Leyland Limited, Chennai vs. ACIT Non Corporate Circle 8(1)-Ltu-2, Chennai

In the result, the appeal of the assessee is partly allowed and the appeal of the Revenue stands dismissed

ITA 554/CHNY/2023[2018-19]Status: DisposedITAT Chennai14 Feb 2025AY 2018-19

Bench: Shri Aby T. Varkey & Shri Jagadish

Section 35Section 35(1)(iv)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.554/Chny/2023 िनधा"रणवष"/Assessment Year: 2018-19 M/s. Ashok Leyland Ltd., v. The ACIT, No.1, Sardar Patel Road, Non Corporate Circle-8(1), Guindy, Chennai. Chennai-600 032. [PAN: AAACA 4651 L] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA No.561/Chny/2023 िनधा"रणवष"/Assessment Year: 2018-19 v. The ACIT, M/s. Ashok Leyland Ltd., Non Corpo…

CIT v. Rajapalayam Mills Ltd. (265 Taxmann 209) — Cited in 4 Judgments | BharatTax