CIT v. R.N.Dobaria

42 Taxmann.com 196Reported decision#24930 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2019 to 2024.

Judgments citing CIT v. R.N.Dobaria

Bhaskar Danve Patil, Jalna vs. Assistant Commissioner of Income Tax, Circle, Jalna

In the result, the appeal of the assessee is partly allowed for statistical purposes with the directions given above

ITA 285/PUN/2024[2016-17]Status: DisposedITAT Pune14 Oct 2024AY 2016-17

Bench: Shri R.K. Panda & Ms. Astha Chandra

For Appellant: Mrs. M.N. KulkarniFor Respondent: Shri Ramnath P. Murkunde
Section 143(1)Section 143(2)Section 234B

…आयकर अपीलीय अधिकरण “ए” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.285/PUN/2024 धििाारण वर्ा / Assessment Year : 2016-17 Bhaskar Danve Patil, Assistant Commissioner BJP Bhavan, Sambhaji Nagar, of Income Tax, Dist.-Jalna-431203 Vs. Circle – Jalna PAN : AGBPP0069K अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Mrs. M.N. Kulkarni Department by : Shri Ramnath P. Murkunde Date of hearing : 18-07-2024 Date of 14-10-2024 Pronouncement : आदेश / ORDER PER ASTHA CHANDRA, JM : The…

M/S. Shree Parshwanath Corporation, Ahmedabad vs. The Income Tax Officer, Ward-9(1), Ahmedabad

In the result, the appeal of the assessee is allowed, and the appeal of the Revenue is dismissed

ITA 872/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad01 Feb 2019AY 2010-11

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. आयकर अपील सं./Ita No.872/Ahd/2015 2. आयकर अपील सं./Ita No.1693/Ahd/2015 ("नधा"रण वष"/Assessment Year : 2010-11) 1. The Income Tax 1.Shree Parshwanath बनाम/ Corporation Officer, Ward-9(1) Vs. 50, 3Rd Floor Ahmedabad Harisiddh Chambers Ashram Road Ahmedabad-380 014 2. Shree Parshwanath 2. Income-Tax Officer Ward-9(1) Corporation, Ahmedabad Ahmedabad "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aadfs 3093 C .. (अपीलाथ"/Appellants) (""यथ" / Respondents) Assessee By : Ms. Arti Shah, Ar Revenue By : Mr. B.P. Srivastava, Sr.Dr

For Appellant: Ms. Arti Shah, ARFor Respondent: Mr. B.P. Srivastava, Sr.DR
Section 131

…IN THE INCOME TAX APPELLATE TRIBUNAL “ B ” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And MS. MADHUMITA ROY, JUDICIAL MEMBER 1. आयकर अपील सं./ITA No.872/Ahd/2015 2. आयकर अपील सं./ITA No.1693/Ahd/2015 ("नधा"रण वष"/Assessment Year : 2010-11) 1. The Income Tax 1.Shree Parshwanath बनाम/ Corporation Officer, Ward-9(1) Vs. 50, 3rd Floor Ahmedabad Harisiddh Chambers Ashram Road Ahmedabad-380 014 2. Shree Parshwanath 2. Income-tax Officer Ward-9(1) Corporation, Ahmedabad Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AADFS 3093 C .. (अपीलाथ"/Appellants) (""यथ" / Respondents) Assessee by : Ms. Ar…

The ITO, Ward-9(1), Ahmedabad vs. Shree Parshwanath Corporation, Ahmedabad

In the result, the appeal of the assessee is allowed, and the appeal of the Revenue is dismissed

ITA 1693/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad01 Feb 2019AY 2010-11

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. आयकर अपील सं./Ita No.872/Ahd/2015 2. आयकर अपील सं./Ita No.1693/Ahd/2015 ("नधा"रण वष"/Assessment Year : 2010-11) 1. The Income Tax 1.Shree Parshwanath बनाम/ Corporation Officer, Ward-9(1) Vs. 50, 3Rd Floor Ahmedabad Harisiddh Chambers Ashram Road Ahmedabad-380 014 2. Shree Parshwanath 2. Income-Tax Officer Ward-9(1) Corporation, Ahmedabad Ahmedabad "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aadfs 3093 C .. (अपीलाथ"/Appellants) (""यथ" / Respondents) Assessee By : Ms. Arti Shah, Ar Revenue By : Mr. B.P. Srivastava, Sr.Dr

For Appellant: Ms. Arti Shah, ARFor Respondent: Mr. B.P. Srivastava, Sr.DR
Section 131

…IN THE INCOME TAX APPELLATE TRIBUNAL “ B ” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And MS. MADHUMITA ROY, JUDICIAL MEMBER 1. आयकर अपील सं./ITA No.872/Ahd/2015 2. आयकर अपील सं./ITA No.1693/Ahd/2015 ("नधा"रण वष"/Assessment Year : 2010-11) 1. The Income Tax 1.Shree Parshwanath बनाम/ Corporation Officer, Ward-9(1) Vs. 50, 3rd Floor Ahmedabad Harisiddh Chambers Ashram Road Ahmedabad-380 014 2. Shree Parshwanath 2. Income-tax Officer Ward-9(1) Corporation, Ahmedabad Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AADFS 3093 C .. (अपीलाथ"/Appellants) (""यथ" / Respondents) Assessee by : Ms. Ar…