CIT v. Queens Educational Society

177 Taxmann 321Reported decision#23184 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2017.

Judgments citing CIT v. Queens Educational Society

M/S. Jaycees Public School, New Delhi vs. CIT, Haldwani

In the result appeal of the assessee is allowed with about direction

ITA 4554/DEL/2012[]Status: DisposedITAT Delhi16 Oct 2017

Bench: Shri H. S. Sidhu & Shri Prashant Maharishijaycees Public School, Vs. Ito, C/O. M/S. Rra Taxindia, Rudrapur D-28, South Extension, Part-I, New Delhi Pan:Aaaaj2776K (Appellant) (Respondent)

For Appellant: Shri Ashwani Taneja, AdvFor Respondent: Shri Vijay Varma, CIT DR

Section 11Section 12Section 12ASection 143(3)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Jaycees Public School, Vs. ITO, C/o. M/s. RRA Taxindia, Rudrapur D-28, South Extension, Part-I, New Delhi PAN:AAAAJ2776K (Appellant) (Respondent) ITA No. 4555 and 4556/Del/2012 (Assessment Year: 2006-07 and 2007-08) Jaycees Public School, Vs. CIT, C/o. M/s. RRA Taxindia, Haldwani D-28, South Extension, Part-I, New Delhi PAN:AAAAJ2776K (Appellant) (Respondent) Assessee by : Shri Ashwani Taneja, Adv Shri Shantanu Jain, Adv Revenue by: Shri Vijay Varma, CIT DR Date of He…

Kunti Naman Pharma & Technology Science Society, Haridwar vs. CIT, Dehradun

In the result, the appeal of the Assessee is allowed

ITA 114/DEL/2014[]Status: DisposedITAT Delhi04 Jan 2017

Bench: Shri H.S. Sidhu & Shri Prashant Maharishi

For Appellant: Sh. Piyush Kaushik, AdvFor Respondent: Ms. Rachna Singh, CIT(DR)

Section 12ASection 13(1)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A.No.114/Del/2014 A.Y. : ------------ KUNTI NAMAN PHARMA & COMMISSIONER OF INCOME TECHNOLOGY SCIENCE SOCIETY VS. TAX, C/O ANIL ASHOK & ASSOCIATES, DEHRADUN CHARTERED ACCOUNTANTS, 1ST FLOOR, VERMA SWEETS, ARYA NAGAR, JWALAPUR, HARIDWAR (UTTARAKHAND) (PAN: AAATK9002E) (APPELLANT) (RESPONDENT) Assessee by : Sh. Piyush Kaushik, Adv. Department by : Ms. Rachna Singh, CIT(DR) ORDER PER H.S. SIDHU, JM The Assessee has filed the present appeal against the impugned…

M/S. Shree Balaji Educational Trust, Haridwar vs. CIT, Dehradun

In the result, appeal of the assessee is allowed in the manner as indicated above

ITA 877/DEL/2014[]Status: DisposedITAT Delhi18 Mar 2016

Bench: Sh. G.D. Agrawal V.P. & Sh. C.M. Garg, J.M Shree Balaji Educational Trust Vs Cit C/O Anil Ashok & Associates, Ca Dehradun 1St Floor Verma Sweets, Arya Nagar, Jwalapur Haridwar Appellant Respondent

For Appellant: Sh. Piyush Kaushik, AdvFor Respondent: Sh. Munish Kumar, CIT DR

Section 12ASection 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’ NEW DELHI Before Sh. G.D. Agrawal V.P. and Sh. C.M. Garg, J.M Shree Balaji Educational Trust VS CIT C/o Anil Ashok & associates, CA Dehradun 1st Floor Verma Sweets, Arya Nagar, Jwalapur Haridwar APPELLANT RESPONDENT PAN No. AALTS2383M Appellant by: Sh. Piyush Kaushik, Adv. Respondent by: Sh. Munish Kumar, CIT DR Date of final hearing : 08/02/2016 Date of pronouncement : 18.03.2016 ORDER Per C.M. Garg, JM 1. This appeal by the applicant trust has been filed against the order of the CIT, Dehradun dated 17.10.2013 by which the application of the appellant seekin…