CIT v. Pranav Foundation Ltd.

117 DTR 227High Court2015#12045 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2023.

Judgments citing CIT v. Pranav Foundation Ltd.

Assistant Commissioner of Income Tax, Circle 2(1), Bhilai vs. Mesers Abis Poultry Private Limited, Rajnandgaon

In the result, both appeals of the revenue are dismissed

ITA 234/RPR/2019[2011-12]Status: DisposedITAT Raipur30 Mar 2023AY 2011-12

Bench: Shri Ravish Sood, Jm & Shri Arun Khodpia, Am आयकर अऩीऱ सं./Ita No.233 & 234/Rpr/2019 (ननधाारण वषा / Assessment Year :2009-2010 & 2011-2012) Acit-2(1), Bhilai Vs M/S Abis Poultry Private Limited, Baldeo Bag, Rajnandgaon Pan No. :Aaeca 87411 E (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) ..

For Appellant: Shri Amit M. Jain & Gagan Tiwari, Advs. &For Respondent: Shri Debashish Lahiri, CIT-DR
Section 132Section 153CSection 68

…आयकर अऩीऱीय अधधकरण, रायऩुर न्यायऩीठ, रायऩुर IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR श्री रविश सूद, न्याययक सदस्य एवं श्री अरुण खोड़वऩया, ऱेखा सदस्य के समक्ष । BEFORE SHRI RAVISH SOOD, JM & SHRI ARUN KHODPIA, AM आयकर अऩीऱ सं./ITA No.233 & 234/RPR/2019 (ननधाारण वषा / Assessment Year :2009-2010 & 2011-2012) ACIT-2(1), Bhilai Vs M/s Abis Poultry Private Limited, Baldeo Bag, Rajnandgaon PAN No. :AAECA 87411 E (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) .. ननधााररती की ओर से /Assessee by : Shri Amit M. Jain & Gagan Tiwari, Advs. & Shri Bikram Jain, CA राजस्व की ओर से /Revenue by : Shri Debashish La…

Assistant Commissioner of Income Tax, Circle 2(1), Bhilai vs. Mesers Abis Poultry Private Limited, Rajnandgaon

In the result, both appeals of the revenue are dismissed

ITA 233/RPR/2019[2009-10]Status: DisposedITAT Raipur30 Mar 2023AY 2009-10

Bench: Shri Ravish Sood, Jm & Shri Arun Khodpia, Am आयकर अऩीऱ सं./Ita No.233 & 234/Rpr/2019 (ननधाारण वषा / Assessment Year :2009-2010 & 2011-2012) Acit-2(1), Bhilai Vs M/S Abis Poultry Private Limited, Baldeo Bag, Rajnandgaon Pan No. :Aaeca 87411 E (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) ..

For Appellant: Shri Amit M. Jain & Gagan Tiwari, Advs. &For Respondent: Shri Debashish Lahiri, CIT-DR
Section 132Section 153CSection 68

…आयकर अऩीऱीय अधधकरण, रायऩुर न्यायऩीठ, रायऩुर IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR श्री रविश सूद, न्याययक सदस्य एवं श्री अरुण खोड़वऩया, ऱेखा सदस्य के समक्ष । BEFORE SHRI RAVISH SOOD, JM & SHRI ARUN KHODPIA, AM आयकर अऩीऱ सं./ITA No.233 & 234/RPR/2019 (ननधाारण वषा / Assessment Year :2009-2010 & 2011-2012) ACIT-2(1), Bhilai Vs M/s Abis Poultry Private Limited, Baldeo Bag, Rajnandgaon PAN No. :AAECA 87411 E (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) .. ननधााररती की ओर से /Assessee by : Shri Amit M. Jain & Gagan Tiwari, Advs. & Shri Bikram Jain, CA राजस्व की ओर से /Revenue by : Shri Debashish La…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 42/RPR/2020[2014-15]Status: DisposedITAT Raipur02 Sept 2021AY 2014-15

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 41/RPR/2020[2013-14]Status: DisposedITAT Raipur02 Sept 2021AY 2013-14

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 40/RPR/2020[2012-13]Status: DisposedITAT Raipur02 Sept 2021AY 2012-13

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 39/RPR/2020[2011-12]Status: DisposedITAT Raipur02 Sept 2021AY 2011-12

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 38/RPR/2020[2010-11]Status: DisposedITAT Raipur02 Sept 2021AY 2010-11

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

Deputy Commissioner of Income Tax( Central)-2, Raipur vs. Mesers Shree Jagdamba Construction Company, Raipur

In the result, appeal of the Revenue is dismissed

ITA 37/RPR/2020[2009-10]Status: DisposedITAT Raipur02 Sept 2021AY 2009-10

Bench: Shri Pradip Kumar Kedia & Shri Pawan Singhआयकर अपील सं./I.T.A. Nos. 37 To 42/Rpr/2020 ("नधा"रण वष" / Assessment Years : 2009-10 To 2014-15)

For Appellant: Shri R. B. Doshi, C.A
Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “RAIPUR” BENCH, RAIPUR BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 37 to 42/RPR/2020 ("नधा"रण वष" / Assessment Years : 2009-10 to 2014-15) Dy. Commissioner of M/s. Shree Jagdamba बनाम/ Income Tax (Central)-2 Construction Co. Vs. Flat No.222, 2nd Floor, Raipur (C.G.) Krishna Arcade, Lodhipara Chowk, Raipur-492001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : ABIFS7788L .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri R. K. Singh, CIT.DR अपीलाथ" ओर से /Appellant by : Shri R. B. Doshi, C.A. ""यथ" क" ओर से/Respond…

CIT v. Pranav Foundation Ltd. (117 DTR 227) — Cited in 8 Judgments | BharatTax