CIT v. Pradeshiya Industrial & Investment Corpn. of U.P. Ltd.

191 Taxmann 377High Court2010#23334 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2015 to 2015.

Judgments citing CIT v. Pradeshiya Industrial & Investment Corpn. of U.P. Ltd.

Ici India Ltd., Kolkata vs. DCIT, Cir-10, Kolkata

In the result, Revenue’s appeal is dismissed

ITA 850/KOL/2007[1996-97]Status: DisposedITAT Kolkata27 Nov 2015AY 1996-97

Bench: Shri Mahavir Singh & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri Mahavir Singh, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.850 & 1021/Kol/2007 Assessment Year :1996-97 ICI India Ltd. V/s. DCIT, Circle-10, 3 8B Middleton Street, Govt. Place (West), Kolkata – 700 071 Kolkata [PAN No.AAACI 6297 A] DCIT, Circle-10, 3 Govt. M/s ICI (India) Ltd. 34, Place (West) Kolkata V/s. Chowringhee Road, Kolkata-71 .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 2048 & 2355/Kol/2005 Assessment Year: 1996-97 ICI India Ltd. V/s. DCIT, Circle-10, Ayakar 34, Chowringhee Road, , Bhavan, P-7, Kolkata…

DCIT, Cir-10, Kolkata vs. M/S Ici India Ltd., Kolkata

In the result, Revenue’s appeal is dismissed

ITA 1021/KOL/2007[1996-97]Status: DisposedITAT Kolkata27 Nov 2015AY 1996-97

Bench: Shri Mahavir Singh & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri Mahavir Singh, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.850 & 1021/Kol/2007 Assessment Year :1996-97 ICI India Ltd. V/s. DCIT, Circle-10, 3 8B Middleton Street, Govt. Place (West), Kolkata – 700 071 Kolkata [PAN No.AAACI 6297 A] DCIT, Circle-10, 3 Govt. M/s ICI (India) Ltd. 34, Place (West) Kolkata V/s. Chowringhee Road, Kolkata-71 .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 2048 & 2355/Kol/2005 Assessment Year: 1996-97 ICI India Ltd. V/s. DCIT, Circle-10, Ayakar 34, Chowringhee Road, , Bhavan, P-7, Kolkata…

ACIT, Cir-10, Kolkata vs. M/S Ici India Ltd., Kolkata

In the result, Revenue’s appeal is dismissed

ITA 2355/KOL/2005[1996-97]Status: DisposedITAT Kolkata27 Nov 2015AY 1996-97

Bench: Shri Mahavir Singh & Shri Waseem Ahmed

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri Mahavir Singh, Judicial Member and Shri Waseem Ahmed, Accountant Member ITA No.850 & 1021/Kol/2007 Assessment Year :1996-97 ICI India Ltd. V/s. DCIT, Circle-10, 3 8B Middleton Street, Govt. Place (West), Kolkata – 700 071 Kolkata [PAN No.AAACI 6297 A] DCIT, Circle-10, 3 Govt. M/s ICI (India) Ltd. 34, Place (West) Kolkata V/s. Chowringhee Road, Kolkata-71 .. अपीलाथ" /Appellant ""यथ"/Respondent ITA No. 2048 & 2355/Kol/2005 Assessment Year: 1996-97 ICI India Ltd. V/s. DCIT, Circle-10, Ayakar 34, Chowringhee Road, , Bhavan, P-7, Kolkata…