CIT v. Prabhabati Bhansali (

173 Taxmann 193Reported decision#23105 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 365,591 Indian tax judgments — from 2017 to 2017.

Judgments citing CIT v. Prabhabati Bhansali (

DCIT, Cir-6(1), Kolkata vs. M/S India City Properties Ltd., Kolkata

In the result, the revenue’s appeal for A

ITA 1185/KOL/2015[2011-2012]Status: DisposedITAT Kolkata29 Nov 2017AY 2011-2012
Section 23

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH ‘A’, KOLKATA [Before Shri P.M. Jagtap, AM and Shri S.S. Viswanethra Ravi, JM] I.T.A. Nos. 1183 to 1185/Kol/2015 Assessment Years: 2009-10, 2010-2011 & 2011-12 DCIT, Circle – 6(1), Kolkata..............................…………………………………..Appellant Aayakar Bhawan, 6th Floor, Room No. 6/17, P-7, Chowringhee Square, Kolkata - 700069 M/s. Indian City Properties Ltd. ………………………………………………...............Respondent 25, Brabourne Road, Kolkata – 700 001 [PAN : AACCI5534L] Appearances by: Shri Sourav Kumar, Addl. CIT, appearing on behalf of the Revenue. Shri D.S. Damle, AR appea…

DCIT, Cir-6(1), Kolkata vs. M/S India City Properties Ltd., Kolkata

In the result, the revenue’s appeal for A

ITA 1184/KOL/2015[2010-2011]Status: DisposedITAT Kolkata29 Nov 2017AY 2010-2011
Section 23

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH ‘A’, KOLKATA [Before Shri P.M. Jagtap, AM and Shri S.S. Viswanethra Ravi, JM] I.T.A. Nos. 1183 to 1185/Kol/2015 Assessment Years: 2009-10, 2010-2011 & 2011-12 DCIT, Circle – 6(1), Kolkata..............................…………………………………..Appellant Aayakar Bhawan, 6th Floor, Room No. 6/17, P-7, Chowringhee Square, Kolkata - 700069 M/s. Indian City Properties Ltd. ………………………………………………...............Respondent 25, Brabourne Road, Kolkata – 700 001 [PAN : AACCI5534L] Appearances by: Shri Sourav Kumar, Addl. CIT, appearing on behalf of the Revenue. Shri D.S. Damle, AR appea…

DCIT, Cir-6(1), Kolkata vs. M/S India City Properties Ltd., Kolkata

In the result, the revenue’s appeal for A

ITA 1183/KOL/2015[2009-2010]Status: DisposedITAT Kolkata29 Nov 2017AY 2009-2010
Section 23

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH ‘A’, KOLKATA [Before Shri P.M. Jagtap, AM and Shri S.S. Viswanethra Ravi, JM] I.T.A. Nos. 1183 to 1185/Kol/2015 Assessment Years: 2009-10, 2010-2011 & 2011-12 DCIT, Circle – 6(1), Kolkata..............................…………………………………..Appellant Aayakar Bhawan, 6th Floor, Room No. 6/17, P-7, Chowringhee Square, Kolkata - 700069 M/s. Indian City Properties Ltd. ………………………………………………...............Respondent 25, Brabourne Road, Kolkata – 700 001 [PAN : AACCI5534L] Appearances by: Shri Sourav Kumar, Addl. CIT, appearing on behalf of the Revenue. Shri D.S. Damle, AR appea…