CIT v. Poddar Swadesh Udyog (P.) Ltd. (168 Taxmann 182)

Income Tax Officer, Ward 1, Ballari vs. Sha Ganeshmal Jewarraj Bohra, Koppal

In the result, both the appeal by the revenue and the CO by the assessee are dismissed

ITA 1202/BANG/2024[2017-18]Status: DisposedITAT Bangalore26 Nov 2024AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K.Assessment Year : 2017-18

For Appellant: Shri Ravishankar S.V., AdvocateFor Respondent: Shri Sridhar E., Jt.CIT(DR)(ITAT), Bengaluru

Section 115BSection 131Section 148Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment year : 2017-18 The Income Tax Officer, Vs. Sha Ganeshmal Jewarraj Bohra, Ward 1, 4-2-188, Jawahar Road, Ballari – 583 102. Koppal Bazar S.O., Koppal – 583 231. PAN: AAWFS 0750K APPELLANT RESPONDENT CO No.30/Bang/2024 [in ITA No.1202/Bang/2024] Assessment year : 2017-18 Sha Ganeshmal Jewarraj Bohra, Vs. The Income Tax Officer, Koppal – 583 231. Ward 1, PAN: AAWFS 0750K Ballari – 583 102. CROSS OBJECTOR RESPONDENT Revenue by : Shri Sridhar E., Jt.CIT(D…

Nova Promoters and Finlease Pvt. Ltd., Delhi vs. ITO, New Delhi

ITA 3173/DEL/2014[2000-01]Status: DisposedITAT Delhi06 Aug 2024AY 2000-01

Bench: Shri S.Rifaur Rahman & Ms.Madhumita Roynova Promoters & Vs. Ito, Ward 13(3) Finlease Pvt. Ltd. Ito Building, I.P. Estate 7, Kapil Vihar, Pitampura, Delhi – 34

For Appellant: NoneFor Respondent: Shri Anshul

Section 147Section 271(1)(c)Section 68

…P a g e | 1 Nova Promoters and Finlease Pvt. Ltd. Vs. ITO, Ward 13(3) IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, DELHI BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER & MS.MADHUMITA ROY, JUDICIAL MEMBER Nova Promoters and Vs. ITO, Ward 13(3) Finlease Pvt. Ltd. ITO Building, I.P. Estate 7, Kapil Vihar, Pitampura, Delhi – 34 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAACN9562D Appellant .. Respondent Appellant by : None Respondent by : Shri Anshul Date of Hearing 30.05.2024 Date of Pronouncement 06.08.2024 O R D E R PER MADHUMITA ROY, JM: The instant appeal filed by the assessee is directed against the order d…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C

ITA 556/HYD/2020[2017-18]Status: DisposedITAT Hyderabad30 Nov 2022AY 2017-18

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Respondent: Shri Rajendra Kumar, CIT(DR)

Section 153A

…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C

ITA 555/HYD/2020[2014-15]Status: DisposedITAT Hyderabad30 Nov 2022AY 2014-15

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Respondent: Shri Rajendra Kumar, CIT(DR)

Section 153A

…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C

ITA 554/HYD/2020[2013-14]Status: DisposedITAT Hyderabad30 Nov 2022AY 2013-14

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Respondent: Shri Rajendra Kumar, CIT(DR)

Section 153A

…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C

ITA 553/HYD/2020[2012-13]Status: DisposedITAT Hyderabad30 Nov 2022AY 2012-13

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Respondent: Shri Rajendra Kumar, CIT(DR)

Section 153A

…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telcom Infrastruture Private Limited, Hyderabad

In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C

ITA 510/HYD/2020[2016-17]Status: DisposedITAT Hyderabad30 Nov 2022AY 2016-17

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Respondent: Shri Rajendra Kumar, CIT(DR)

Section 153A

…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telcom Infrastruture Private Limited, Hyderabad

In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C

ITA 509/HYD/2020[2015-16]Status: DisposedITAT Hyderabad30 Nov 2022AY 2015-16

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Respondent: Shri Rajendra Kumar, CIT(DR)

Section 153A

…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…

CIT v. Poddar Swadesh Udyog (P.) Ltd.

Sections most often in play

Judgments citing CIT v. Poddar Swadesh Udyog (P.) Ltd.

Income Tax Officer, Ward 1, Ballari vs. Sha Ganeshmal Jewarraj Bohra, Koppal

Nova Promoters and Finlease Pvt. Ltd., Delhi vs. ITO, New Delhi

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telcom Infrastruture Private Limited, Hyderabad

Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telcom Infrastruture Private Limited, Hyderabad