( CIT v. People's Education Society

42 Taxmann.com 353High Court2014#24936 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Judgments citing ( CIT v. People's Education Society

Dy. Commissioner of Income Tax (Exemptions), Circle, Pune vs. Mahindra International School Academy, Pune

Appeal is dismissed in above terms

ITA 980/PUN/2023[2013-14]Status: DisposedITAT Pune11 Sept 2024AY 2013-14

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

For Appellant: Shri Kishor B. PhadkeFor Respondent: Shri Keyur Patel, CIT-DR
Section 10Section 143(3)

…1 ITA.No.980/PUN./2023 IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER I.T.A. NO.980/PUN/2023 [E-APPEAL] Assessment Year 2013-2014 The DCIT (Exemptions), Mahindra International Circle, Room No.415, School Academy, Plot No.26, C-Wing, 4th Floor, PMT vs Rajiv Gandhi Infotech Park, Bldg., Shankarsheth Road, MIDC Phase-1, Hinjewadi, Pune – 411 037. PUNE – 411 057. Maharashtra. Maharashtra.PAN AAATM1757A (Appellant) (Respondent) For Assessee : Shri Kishor B. Phadke For Revenue : Shri Keyur Patel, CIT-DR Date of…

Prathyusha Educational Trust, Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee in ITA Nos

ITA 638/CHNY/2017[2011-12]Status: DisposedITAT Chennai19 Jun 2018AY 2011-12

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Mr. Sailendra Mamidi, PCITFor Respondent: 16.05.2019
Section 10Section 12A

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम' BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.637, 638 & 370/Chny/2017 "नधा"रण वष" /Assessment Years: 2010-11, 2011-12 & Nil Vs. M/s.Prathyusha Educational Trust, The Asst. Commissioner- 3rd Floor, Old No.8, New No.18, of Income Tax 12th Cross Street, Indira Nagar, Central Circle-2(3), Chennai-600 020. Chennai. & The Principal Commissioner- of Income Tax, Central-2, Room No.302, Investi…

Prathyusha Educational Trust, Chennai vs. ACIT, Chennai

In the result, the appeals filed by the assessee in ITA Nos

ITA 637/CHNY/2017[2010-11]Status: DisposedITAT Chennai19 Jun 2018AY 2010-11

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Mr. Sailendra Mamidi, PCITFor Respondent: 16.05.2019
Section 10Section 12A

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम' BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.637, 638 & 370/Chny/2017 "नधा"रण वष" /Assessment Years: 2010-11, 2011-12 & Nil Vs. M/s.Prathyusha Educational Trust, The Asst. Commissioner- 3rd Floor, Old No.8, New No.18, of Income Tax 12th Cross Street, Indira Nagar, Central Circle-2(3), Chennai-600 020. Chennai. & The Principal Commissioner- of Income Tax, Central-2, Room No.302, Investi…

( CIT v. People's Education Society (42 Taxmann.com 353) — Cited in 3 Judgments | BharatTax