CIT v. Parle Plastics Ltd.

196 Taxmann 62High Court2011#17162 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2024.

Sections most often in play

Section 143(3)Section 2(22)(e)

Judgments citing CIT v. Parle Plastics Ltd.

PUKHRAJ SHREEMALJI JAIN,MUMBAI vs. ITO WARD 19(2)(4), MUMBAI

In the result, the appeal of the assessee is allowed for In the result, the appeal of the assessee is allowed for In the result, the appeal of the assessee is allowed for statistical purposes

ITA 3255/MUM/2024[2016-17]Status: DisposedITAT Mumbai27 Sept 2024AY 2016-17

Bench: Shri Om Prakash Kant () & Shri Raj Kumar Chauhan () Assessment Year: 2016-17 Pukhraj Shreemalji Jain, Ito Ward 19(2)(4), 8, Ground Floor, Guru Rajendra Piramal Chambers, Lalbaug, Parel Vs. House, 137, Tp Street, 6Th Mumbai-400012. Kumbharwada Lane, Mumbai-400004. Pan No. Aajpj 8080 C Appellant Respondent

For Appellant: Mr. Piyush ChaturvediFor Respondent: 12/08/2024

Section 2(22)(e)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAJ KUMAR CHAUHAN (JUDICIAL MEMBER) Assessment Year: 2016-17 Pukhraj Shreemalji Jain, ITO Ward 19(2)(4), 8, Ground Floor, Guru Rajendra Piramal Chambers, Lalbaug, Parel Vs. House, 137, TP Street, 6th Mumbai-400012. Kumbharwada Lane, Mumbai-400004. PAN NO. AAJPJ 8080 C Appellant Respondent Assessee by : Mr. Piyush Chaturvedi : Mr. Suresh Gaikwad, Sr. DR Revenue by : 12/08/2024 Date of Hearing : 27/09/2024 Date of pronouncement ORDER PER OM PRAKASH KANT, AM This appeal by the assessee is direct…

DCIT, CIR-4(2), KOLKATA, KOLKATA vs. M/S. ADORN INVESTMENTS LIMITED, KOLKATA

In the result, the appeal of the revenue is dismissed

ITA 872/KOL/2017[2011-12]Status: DisposedITAT Kolkata04 Jul 2018AY 2011-12

Bench: Hon’Ble Shri S.S. Godara, Jm & Shri M.Balaganesh, Am ] I.T.A No. 872/Kol/2017 Assessment Year : 2011-12 Dcit, Circle-4(2), Kolkata -Vs- M/S Adorn Investments Ltd. [Pan: Aacca 1169 R ] (Appellant) (Respondent)

For Appellant: Shri A Bhattacharjee, Addl. CITFor Respondent: Shri A. Dudhwewala, FCA

Section 143(3)Section 2(22)(e)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH : KOLKATA [Before Hon’ble Shri S.S. Godara, JM & Shri M.Balaganesh, AM ] I.T.A No. 872/Kol/2017 Assessment Year : 2011-12 DCIT, Circle-4(2), Kolkata -vs- M/s Adorn Investments Ltd. [PAN: AACCA 1169 R ] (Appellant) (Respondent) For the Appellant : Shri A Bhattacharjee, Addl. CIT For the Respondent : Shri A. Dudhwewala, FCA Date of Hearing : 12.06.2018 Date of Pronouncement : 04.07.2018 ORDER Per M.Balaganesh, AM 1. This appeal by the Revenue arises out of the order of the Learned Commissioner of Income Tax(Appeals)-17, Kolkata [in short the ld CIT(A)] in A…

DCIT, CIR-4(2), KOLKATA, KOLKATA vs. M/S ADORN INVESTMENT LTD., KOLKATA

In the result, the appeal of the revenue is dismissed

ITA 1149/KOL/2016[2010-2011]Status: DisposedITAT Kolkata07 Jul 2017AY 2010-2011

Bench: Hon’Ble Sri A.T.Varkey, Jm & Shri M.Balaganesh, Am ] I.T.A No. 1149/Kol/2016 Assessment Year : 2010-11 D.C.I.T., Circle-4(2) -Vs.- M/S. Adorn Investment Ltd. Kolkata Kolkata [Pan : Aacca 1169 R] (Respondent) (Appellant) For The Appellant : Shri A.K.Sinha, Addl. Cit For The Respondent : Shri Akkal Dudhwewala, Aca Date Of Hearing : 08.06.2017. Date Of Pronouncement : 07.07.2017 Order

For Appellant: Shri A.K.Sinha, Addl. CITFor Respondent: Shri Akkal Dudhwewala, ACA

Section 143(3)Section 2(22)(e)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH : KOLKATA [Before Hon’ble Sri A.T.Varkey, JM & Shri M.Balaganesh, AM ] I.T.A No. 1149/Kol/2016 Assessment Year : 2010-11 D.C.I.T., Circle-4(2) -vs.- M/s. Adorn Investment Ltd. Kolkata Kolkata [PAN : AACCA 1169 R] (Respondent) (Appellant) For the Appellant : Shri A.K.Sinha, Addl. CIT For the Respondent : Shri Akkal Dudhwewala, ACA Date of Hearing : 08.06.2017. Date of Pronouncement : 07.07.2017 ORDER Per M.Balaganesh, AM 1. This appeal of the revenue arises out of the order of the Learned CIT(A)-16, Kolkata in Appeal No. 491/CIT(A)-16/Kol/2014-15/C-4(2) dated…

ACIT, NEW DELHI vs. M/S. ALANKIT ASSIGNMENT LTD., NEW DELHI

The appeal of the Revenue is dismissed

ITA 2095/DEL/2013[2009-10]Status: DisposedITAT Delhi20 Jun 2016AY 2009-10

Bench: Shri J. Sudhakar Reddy & Smt Suchitra Kamblei.T.A .No. 2095/Del/2013 (Assessment Year-2009-10)

Section 2Section 2(22)Section 2(22)(e)

…DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI J. SUDHAKAR REDDY, ACCOUNTANT MEMBER AND SMT SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No. 2095/DEL/2013 (ASSESSMENT YEAR-2009-10) ACIT Vs Alankit Assignment Ltd. Circle-1(1), Room No. 390, 205-208, Anarkali Complex C. R. Building, I. P. Estate Jhandewalan Extension New Delhi New Delhi (APPELLANT) AAACA9483E (RESPONDENT) Appellant by Sh. K. K. Jaiswal, DR Respondent by Sh. Amit Goel, CA Date of Hearing 02.06.2016 Date of Pronouncement 20.06.2016 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed against the order dated 10/01/2013 passed by CIT(A)-IV, New Delhi, for As…

MAHENDRA L. JAIN,MUMBAI vs. ITO 32(2)(3), MUMBAI

The appeal of the assessee is allowed for statistical purposes only

ITA 2678/MUM/2015[2007-08]Status: DisposedITAT Mumbai07 Jan 2016AY 2007-08

Bench: Shri Joginder Singh, Assessment Year: 2007-08 Mahendra L. Jain, Income Tax Officer-32(2)(3), 10, Shantinath Apts, Pratyakash Kar Bhavan, बनाम/ S.V. Road, Borivali(West), Bandra Kurla Complex, Vs. Mumbai-400092 Bandra East Mumbai-400051 "नधा"रती / Assessee राज"व / Revenue P.A. No.Aabpj4681K

Section 143(3)Section 148Section 2(22)(e)Section 40A

…आयकर अपील"य अ"धकरण,‘एक-सद"य’ "यायपीठ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “SMC”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य, के सम" Before Shri Joginder Singh, Judicial Member, Assessment Year: 2007-08 Mahendra L. Jain, Income Tax Officer-32(2)(3), 10, Shantinath Apts, Pratyakash Kar Bhavan, बनाम/ S.V. Road, Borivali(West), Bandra Kurla Complex, Vs. Mumbai-400092 Bandra East Mumbai-400051 "नधा"रती / Assessee राज"व / Revenue P.A. No.AABPJ4681K "नधा"रती क" ओर से / Assessee by Shri Devendra Kothari राज"व क" ओर से / Revenue by Shri A.K.Dhondial JCIT-DR 07/01/2016 सुनवाई क" तार"ख / Date of Hearing 0…