CIT v. Pankaj Jain, Prop. Aagam Food Industries

152 Taxmann 80Reported decision2006#12200 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2024.

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Judgments citing CIT v. Pankaj Jain, Prop. Aagam Food Industries