CIT v. P.V.S. Beedies Pvt. Ltd.

9 SCC 272Reported decision1998#25830 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,627 Indian tax judgments — from 2015 to 2024.

Judgments citing CIT v. P.V.S. Beedies Pvt. Ltd.

M/S Deora Electric Works, Allahabad vs. Dy. Commissioner of Income Tax, Circle -1, Allahabad

In the result, both appeals i

ITA 99/ALLD/2020[2009-10]Status: DisposedITAT Allahabad27 Dec 2024AY 2009-10
For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Sh. A.K. Singh, Sr. DR
Section 1Section 143(3)Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y. 2009-10 M/s Deora Electric Works, vs. Dy. Commissioner of Income Prabh Kripa Tower, 58A, S.P. Tax, Circle-1, Allahabad Marg, Civil Lines, Allahabad PAN:AADFD7479B (Appellant) (Respondent) A.Y.2009-10 Dy. Commissioner of Income vs. M/s Deora Electric Works, Tax, Circle-1, Allahabad Prabh Kripa Tower, 58A, S.P. Marg, Civil Lines, Allahabad PAN: AADFD7479B (Appellant) (Respondent) Assessee by: Sh. Praveen Godbole, C.A. Revenue by: Sh. A.K. Singh, Sr.…

Dy. Commissioner of Income Tax, Circle -1, Allahabad vs. M/S Deora Electric Works, Allahabad

In the result, both appeals i

ITA 101/ALLD/2020[2009-10]Status: DisposedITAT Allahabad27 Dec 2024AY 2009-10
For Appellant: Sh. Praveen Godbole, C.AFor Respondent: Sh. A.K. Singh, Sr. DR
Section 1Section 143(3)Section 148Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y. 2009-10 M/s Deora Electric Works, vs. Dy. Commissioner of Income Prabh Kripa Tower, 58A, S.P. Tax, Circle-1, Allahabad Marg, Civil Lines, Allahabad PAN:AADFD7479B (Appellant) (Respondent) A.Y.2009-10 Dy. Commissioner of Income vs. M/s Deora Electric Works, Tax, Circle-1, Allahabad Prabh Kripa Tower, 58A, S.P. Marg, Civil Lines, Allahabad PAN: AADFD7479B (Appellant) (Respondent) Assessee by: Sh. Praveen Godbole, C.A. Revenue by: Sh. A.K. Singh, Sr.…

Commissioner of Income Tax, (Central II) vs. P.D Associates (P). (Ltd)

The appeals are allowed

ITA/630/2015HC Delhi24 Aug 2015

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Section 120BSection 374Section 7

…CRL.A. 630/2015 & CRL.A. 643/2015 Page 1 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI % Reserved on: December 07, 2023 Decided on: March 22, 2024 + CRL.A. 630/2015 ARUN KUMAR GURJAR ..... Appellant Through: Mr. Siddharth Aggarwal, Senior Advocate with Ms. Vrinda Bhandari, Ms. Soughanya Shankaran, Mr. Ayush Shrivastava, Mr. Madhav Aggarwal, Ms. Anandita Rana and Ms. P. Barsaiyan, Advocates V CENTRAL BURAEU OF INVESTIGATION ..... Respondent Through: Ms. Anubha Bhardwaj, S…

CIT v. P.V.S. Beedies Pvt. Ltd. (9 SCC 272) — Cited in 3 Judgments | BharatTax