CIT v. P.M. Electronics Ltd.
177 Taxmann 1High Court2009#5209 most cited
22
judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2019 to 2022.
judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2019 to 2022.