CIT v. Orient Craft Ltd. Orient Craft Ltd.

215 Taxmann 28High Court#4540 most cited
26

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2025.

Sections most often in play

Section 147Section 143(3)Section 148Section 143(2)Section 139Section 133ASection 142(1)Section 143(1)

Issues it is cited on

fresh tangible materialbeyond four yearsfirst proviso to section 147material facts necessary for assessmentkelvinatormere change of opinionshort term capital gainslive linkchange of opinionshort term capital gaintangible materialregular assessment

Judgments citing CIT v. Orient Craft Ltd. Orient Craft Ltd.

RAMASAMY KANDASAMY,KARUR vs. ITO, WARD-1,, KARUR

In the result, the appeal of the assessee is allowed

ITA 2023/CHNY/2025[2012-13]Status: DisposedITAT Chennai19 Nov 2025AY 2012-13

Bench: Shri Manu Kumar Giri & Shri Jagadishआयकर अपील सं./Ita No.2023/Chny/2025 िनधा"रण वष"/Assessment Year: 2012-13 V. Ramasamy Kandasamy, The Ito, No.4/76, Sf No.927, Sukkaliyur, Ward-1, Karur-639 003. Karur. [Pan: Ajgpk 4945 H]

For Appellant: Mr.H. Yeshwanth KumarFor Respondent: Ms.R. Anitha, Addl.CIT
Section 143(2)Section 143(3)Section 147Section 151

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी मनु कुमार िग"र, "ाियक सद" एवं एवं एवं एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2023/Chny/2025 िनधा"रण वष"/Assessment Year: 2012-13 v. Ramasamy Kandasamy, The ITO, No.4/76, SF No.927, Sukkaliyur, Ward-1, Karur-639 003. Karur. [PAN: AJGPK 4945 H] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Mr.H. Yeshwanth Kumar, Advocate ""यथ" क" ओर से /Respondent by : Ms.R. Anitha, Addl.CIT सुनवाईक"तारीख/Date of…

VEDANTA LTD (EARLIER KNOWN AS MADRAS ALUMINIUM CO. LTD.),GURGAON vs. ACIT, CIRCLE- 26(1), NEW DELHI

In the result, appeal of the assessee is allowed

ITA 2406/DEL/2019[2011-12]Status: DisposedITAT Delhi17 Nov 2025AY 2011-12

Bench: SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

For Appellant: S/Shri Ravi Sharma & Jaskaran SinghFor Respondent: Ms. Harpreet Kaur Hansra, Sr. DR
Section 143(3)Section 147Section 148Section 80I

…आयकर अपीलीय अिधकरण िद"ी पीठ “एफ”, िद"ी "ी िवकास अव"थी, "ाियक सद" एवं "ी अवधेश कुमार िम"ा, लेखाकार सद" के सम" IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER आअसं.2406/िद"ी/2019(िन.व. 2011-12) Vedanta Ltd. (Formerly Known as the Madras Aluminum Company Ltd.), 3rd Floor, Core-6, Scope Complex, 7, Lodhi Road, New Delhi 110003 ...... अपीलाथ"/Appellant PAN: AACCS-7101-B बनाम Vs. Assistant Commissioner of Income Tax, ..... "ितवादी/Respondent Circle 26(1), CR Building, New Delhi 110002 अपीलाथ" "ारा/ Appellant by : S/…

BALACHANDRA BUILDERS PVT. LTD.,CHENNAI vs. DCIT, CORP. CIRCLE-1(2), CHENNAI

In the result, appeal of the assessee is allowed

ITA 989/CHNY/2025[2010-11]Status: DisposedITAT Chennai21 Oct 2025AY 2010-11

Bench: Shri Manu Kumar Giri & Shri S.R. Raghunathaआयकर अपील सं./Ita No.: 989/Chny/2025 िनधा"रण वष"/Assessment Year : 2010-11 V. Balchandra Builders Private Limited, Deputy Commissioner Of No.10 Venkataratnam Nagar, Adyar, Income Tax, Chennai- 600 020. Corporate Circle 1(2), Chennai. [Pan: Aaacb6727A] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant By Mr.N.Arjun Raj, Advocate, : ""यथ" क" ओर से /Respondent By Ms.R.Anitha, Addl.Cit : सुनवाई क" तार"ख/Date Of Hearing 28.07.2025 : घोषणा क" तार"ख /Date Of Pronouncement 21.10.2025

Section 143(2)Section 143(3)Section 147Section 148Section 80I

…आयकर अपील"य अ"धकरण,‘सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी मनु कुमार "ग"र,"या"यक सद"य एवं "ी एस.आर.रघुनाथा, लेखा सद"य के सम" BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI S.R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 989/CHNY/2025 िनधा"रण वष"/Assessment Year : 2010-11 v. Balchandra Builders Private Limited, Deputy Commissioner of No.10 Venkataratnam Nagar, Adyar, Income Tax, Chennai- 600 020. Corporate Circle 1(2), Chennai. [PAN: AAACB6727A] (अपीलाथ"/Appellant) (""यथ"/Respondent) : अपीलाथ" क" ओर से/ Appellant by Mr.N.Arjun Raj, Advocate, : ""यथ" क" ओर से…

M. NATESAN,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2765/CHNY/2024[2012-13]Status: DisposedITAT Chennai09 Apr 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

R.EASWARAMOORTHY,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2697/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

S. EASWARAMOORTHY,KARUR vs. ITO, WARD-1,, KARUR

ITA 2696/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14
Section 133A

…{ "clean_text": "आयकर अपीलीय अधिकरण, 'सी' न्यायपीठ, चेन्नई।\nIN THE INCOME TAX APPELLATE TRIBUNAL'C' BENCH: CHENΝΑΙ\nश्री एबी टी. वर्की, न्यायिक सदस्य एवं श्री जगदीश, लेख सदस्य के समक्ष\nBEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND\nSHRI JAGADISH, ACCOUNTANT MEMBER\n\nITA Nos.\n2584/CHNY/2024\n2585/CHNY/2024\n2586/CHNY/2024\n2587/CHNY/2024\n2588/CHNY/2024\n2589/CHNY/2024\n2590/CHNY/2024\n2591/CHNY/2024\n2685/CHNY/2024\n2686/CHNY/2024\n2687/CHNY/2024\n2688/CHNY/2024\n2689/CHNY/2024\n2690/CHNY/2024\n2691/CHNY/2024\n2692/CHNY/2024\n2693/CHNY/2024\n2694/CHNY/2024\n2695/CHNY/2024\n2696/CHNY/2024\n2697/CHNY/2024\n2…

S. EASWARAMOORTHY,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2695/CHNY/2024[2012-13]Status: DisposedITAT Chennai09 Apr 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

K. PARAMASIVAM,KARUR vs. ITO, WARD-1, KARUR

ITA 2694/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

Section 133A

…आयकर अपीलीय अधिकरण, 'सी' न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL'C' BENCH: CHENΝΑΙ श्री एबी टी. वर्की, न्यायिक सदस्य एवं श्री जगदीश, लेख सदस्य के समक्ष BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Assessment year Appellant Respondent 1341/CHNY/2024 2012-13 Shri Nochipalayam Kaliappan Kandasamy, 19/A1, Neelam Garden Apts., Chinna Kothur, Karur - 639 002. The ACIT, Circle 2(1), Trichy. 2584/CHNY/2024 2012-13 PAN: AAHPK 7003Q Shri S.Aravind, S.F.No.146, OthaiyoorRaod, T.ChellandiPalayam, Karur 639 003. The Income Tax Officer, Ward - 1, Karur. 2585/CHNY/2024…

K. PARAMASIVAM,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2693/CHNY/2024[2012-13]Status: DisposedITAT Chennai09 Apr 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

K. BASKAR,KARUR vs. ITO, WARD-1, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2692/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

K. BASKAR,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2691/CHNY/2024[2012-13]Status: DisposedITAT Chennai09 Apr 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

K. SADASIVAM,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2690/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

P. NALLUSAMY,KARUR vs. ITO, WARD-1, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2687/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

K. KATHIRVEL,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2686/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

P. KARUNANITHI,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2685/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

RAMASAMY PALANISAMY,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2591/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

RAMASAMY PALANISAMY,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2590/CHNY/2024[2012-13]Status: DisposedITAT Chennai09 Apr 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

PALANISAMY GOUNDER LOGANATHAN,KARUR vs. ITO, WARD-1,, KARUR

ITA 2589/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अधिकरण, 'सी' न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL'C' BENCH: CHENNAI श्री एबी टी. वर्की, न्यायिक सदस्य एवं श्री जगदीश, लेख सदस्य के समक्ष BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER | ITA Nos. | Assessment year | Appellant | |---|---|---| | 1341/CHNY/2024 | 2012-13 | Shri Nochipalayam Kaliappan Kandasamy, 19/A1, Neelam Garden Apts., Chinna Kothur, Karur - 639 002. PAN: AAHPK 7003Q | Respondent | |---|---| | The ACIT, Circle 2(1), Trichy. | | 2584/CHNY/2024 | 2012-13 | Shri S.Aravind, S.F.No.146, OthaiyoorRaod, T.ChellandiPalayam, Karur 639 003. | T…

M. VELUSAMY,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2587/CHNY/2024[2013-14]Status: DisposedITAT Chennai09 Apr 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

M. VELUSAMY,KARUR vs. ITO, WARD-1,, KARUR

In the result, all the appeals t, all the appeals stand allowed

ITA 2586/CHNY/2024[2012-13]Status: DisposedITAT Chennai09 Apr 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadish

…आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ,चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं "ी जगदीश, लेखा सद" के सम$ BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. Appellant Respondent Assessment year 1341/CHNY/2024 2012-13 Shri Nochipalayam The ACIT, Kaliappan Kandasamy, Circle 2(1), 19/A1, Neelam Garden Apts., Trichy. Chinna Kothur, Karur – 639 002. PAN: AAHPK 7003Q 2584/CHNY/2024 2012-13 Shri S.Aravind, The Income Tax S.F.No.146, OthaiyoorRaod, Officer, T.ChellandiPalayam, Ward – 1, 2585/CHNY/2024 2013-14 Karur – 639 003. Karur. PAN: A…

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