CIT v. O.P Jindal Global University

219 Taxmann 70High Court2013#23680 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2024.

Judgments citing CIT v. O.P Jindal Global University

I.K. Gujral Punjab Technical University, Kapurthala vs. Commissioner of Income Tax (Exemptions), Chandigarh

In the result, appeal of the Assessee is allowed

ITA 650/CHANDI/2024[N.A]Status: DisposedITAT Chandigarh28 Oct 2024

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Ajay Vohra, Sr. Advocate with Ms. Somya Jain, CAFor Respondent: Shri Rohit Sharma, CIT, DR
Section 10Section 12ASection 12A(1)(ac)Section 2(15)Section 2(31)Section 8

…आयकर अपीलीय अिधकरण,च"ीगढ़ "ायपीठ “ए” , च"ीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE "ी आकाश दीप जैन, उपा"" एवं "ी िव"म िसंह यादव, लेखा सद" BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO.650/Chd/2024 I.K. Gujral Punjab Technical बनाम The CIT(Exemptions) University, Chandigarh Jalandhar-Kapurthala Highway, Kapurthala, Punjab-144603 "ायी लेखा सं./PAN NO: AAAJP1130J अपीलाथ"/Appellant ""थ"/Respondent िनधा"रती की ओर से/Assessee by : Shri Ajay Vohra, Sr. Advocate with Ms. Somya Jain, CA राज" की ओर से/ Revenue by : Shri…

Income Tax Officer (Exemption), Jaipur vs. M/S Apollo Animal Medical Group Trust, Jaipur

In the result, the grounds of appeal taken by the Revenue are dismissed

ITA 960/JPR/2018[2008-09]Status: DisposedITAT Jaipur22 Jan 2021AY 2008-09
For Appellant: Shri Rajeev Sogani (C.A.) &For Respondent: Smt Runi Pal (Add.CIT) fu/kZkfjrh dh vksj ls@
Section 11Section 12ASection 13(1)(c)Section 13(3)Section 143(3)Section 147Section 148Section 151

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 960/JP/2018 fu/kZkj.k o"kZ@Assessment Years : 2008-09 cuke The ITO, (Exemption), M/s Apollo Animal Medical Vs. Ward-1, Group Trust, Jaipur. 299, Himmat Nagar, Tonk Road, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABTA 0145 K vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@CO. No. 05/JP/2020 (Arising out of ITA No. 960/JP/2018) fu/kZkj.k…

World Leaders Organisation, Gurgaon vs. Commissiner of Income Tax (Exemption), Chandigarh

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1398/CHANDI/2016[]Status: DisposedITAT Chandigarh26 Nov 2018
For Appellant: Shri Rohit Jain & Ms. Tejasvi JainFor Respondent: Shri Ram Mohan Singh, CIT-DR
Section 12ASection 2(15)Section 25Section 8

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’,CHANDIGARH "ीमती "दवा "संह, "या"यक सद"य एवं डा. बी.आर.आर. कुमार, लेखा सद"य BEFORE: SMT. DIVA SINGH, JM & Dr. B.R.R.KUMAR, AM आयकर अपील सं./ ITA No. 1398/CHD/2016 M/s World Leaders Organization, The CIT (Exemption), बनाम Chandigarh. Plot No. 70, Sector 53, VS DLF Golf Course Road, Gurgaon. "थायी लेखा सं./PAN No: AABCW5385L अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri Rohit Jain & Ms. Tejasvi Jain राज"व क" ओर से/ Revenue by : Shri Ram Mohan Singh, CIT-DR सुनवाई क" तार"ख/Date of H…