CIT v. Nuchem

208 Taxmann 250High Court2012#19843 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,252 Indian tax judgments — from 2017 to 2019.

Judgments citing CIT v. Nuchem

Omega Realtech Limited, Mumbai vs. Deputy Commissioner of Income Tax 3(2)(2), Mumbai

In the result the ground of appeal raised by the assessee is

ITA 7429/MUM/2017[2013-14]Status: DisposedITAT Mumbai16 Oct 2019AY 2013-14

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 115JSection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) ITA Nos. 7429 & 7430/Mum/2017 (Assessment years : 2013-14 & 2014-15) M/s Omega Realtech Ltd Vs DCIT, Cir.3(2)(2), Mumbai 34-B, Jolly Maker Chamber No.2, 3rd Floor, Nariman Point, Mumbai-21 PAN : AABCO0454A APPELLANT RESPONDEDNT Appellant by Shri Rakesh Joshi AR Respondent by Shri S Abi Rama Kartikeyan Sr DR Date of hearing 05-09-2019 Date of pronouncement 16-10-2019 O R D E R Per Pawan Singh, JM : 1. These appeals filed by the assessee are directed against the separate orders of CIT(A)-8, Mumbai…

M/S. Angre Port (P) Ltd., Ratnagiri vs. Income-Tax Officer

In the result, both the appeals of assessee are partly allowed

ITA 1046/PUN/2014[2010-11]Status: DisposedITAT Pune22 Apr 2019AY 2010-11

Bench: Ms. Sushma Chowla, Jm & Shri D. Karunakara Rao, Am आयकर अपीऱ सं. / Ita No.2148/Pun/2013 यििाारण वषा / Assessment Year : 2009-10 M/S. Angre Port (P) Ltd., Formerly Jaigad Ports Infrastructure (P) Ltd., Plot No.221, Midc, Mirjole, अऩीऱाथी/Appellant Ratnagiri – 415612 …. Pan: Aabcj5401A Vs. The Income Tax Officer, …. प्रत्यथी / Respondent Ward-3, Ratnagiri

For Appellant: Shri Mihir NaniwadekarFor Respondent: Shri Sanjeev Ghei
Section 143(3)Section 194

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं, श्री डी. करुणाकरा राव, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI D. KARUNAKARA RAO, AM आयकर अपीऱ सं. / ITA No.2148/PUN/2013 यििाारण वषा / Assessment Year : 2009-10 M/s. Angre Port (P) Ltd., Formerly Jaigad Ports Infrastructure (P) Ltd., Plot No.221, MIDC, Mirjole, अऩीऱाथी/Appellant Ratnagiri – 415612 …. PAN: AABCJ5401A Vs. The Income Tax Officer, …. प्रत्यथी / Respondent Ward-3, Ratnagiri आयकर अपीऱ सं. / ITA No.1046/PUN/2014 यििाारण वषा / Assessment Year…

M/S. Angre Port (P) Ltd., Ratnagiri vs. Income-Tax Officer

In the result, both the appeals of assessee are partly allowed

ITA 2148/PUN/2013[2009-10]Status: DisposedITAT Pune22 Apr 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri D. Karunakara Rao, Am आयकर अपीऱ सं. / Ita No.2148/Pun/2013 यििाारण वषा / Assessment Year : 2009-10 M/S. Angre Port (P) Ltd., Formerly Jaigad Ports Infrastructure (P) Ltd., Plot No.221, Midc, Mirjole, अऩीऱाथी/Appellant Ratnagiri – 415612 …. Pan: Aabcj5401A Vs. The Income Tax Officer, …. प्रत्यथी / Respondent Ward-3, Ratnagiri

For Appellant: Shri Mihir NaniwadekarFor Respondent: Shri Sanjeev Ghei
Section 143(3)Section 194

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं, श्री डी. करुणाकरा राव, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI D. KARUNAKARA RAO, AM आयकर अपीऱ सं. / ITA No.2148/PUN/2013 यििाारण वषा / Assessment Year : 2009-10 M/s. Angre Port (P) Ltd., Formerly Jaigad Ports Infrastructure (P) Ltd., Plot No.221, MIDC, Mirjole, अऩीऱाथी/Appellant Ratnagiri – 415612 …. PAN: AABCJ5401A Vs. The Income Tax Officer, …. प्रत्यथी / Respondent Ward-3, Ratnagiri आयकर अपीऱ सं. / ITA No.1046/PUN/2014 यििाारण वषा / Assessment Year…

Agribiotech Industries Limited, Jaipur vs. ACIT, Jaipur

Appeal is disposed off accordingly

ITA 367/JPR/2017[2013-14]Status: DisposedITAT Jaipur15 Sept 2017AY 2013-14
For Appellant: Shri Himanshu Goyal (C.A.)For Respondent: Shri R.A. Verma (Addl.CIT)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh dqy Hkkjr] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI KUL BHARAT, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 367/JP/17 fu/kZkj.k o"kZ@Assessment Year : 2013-14 cuke M/s Agribiotech Industries Pvt. Ltd., The ACIT, Vs. SP-825, Road No. 14, VKI Area, Circle-4 Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No.: AAFCA1695R vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrhdh vksj ls@Assessee by : Shri Himanshu Goyal (C.A.) jktLo dh vksj ls@Revenue by : Shri R.A. Verma (…

CIT v. Nuchem (208 Taxmann 250) — Cited in 4 Judgments | BharatTax