CIT v. Nawab Mir Barkat Ali Khan (171 ITR 541)

Commissioner of Income Tax vs. M/S.Rituraj Textile & General

ITA/9/2004HC Delhi29 Mar 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…WTA Nos. 7 to 11 of 2004 Page 1 of 22 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 28th April 2016 Decision on: May 16, 2016 + WTA 7/2004 COMMISSIONER OF WEALTH TAX ..... Petitioner Through: Mr. Rahul Chaudhary, Senior Standing counsel with Mr. Anup Kesari, Advocate. versus MOHAN EXPORTS INDIA P. LTD ..... Respondent Through: Mr. V.P.Gupta and Mr. Anuj Bansal, Advocates. With + WTA…

Commissioner of Income Tax vs. Harjeev Aggarwal

ITA/8/2004HC Delhi10 Mar 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Section 16(3)

…WTA Nos. 7 to 11 of 2004 Page 1 of 22 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 28th April 2016 Decision on: May 16, 2016 + WTA 7/2004 COMMISSIONER OF WEALTH TAX ..... Petitioner Through: Mr. Rahul Chaudhary, Senior Standing counsel with Mr. Anup Kesari, Advocate. versus MOHAN EXPORTS INDIA P. LTD ..... Respondent Through: Mr. V.P.Gupta and Mr. Anuj Bansal, Advocates. With + WTA…

Raj Dulari Bhasin vs. Commissioner of Income Tax

ITA/11/2004HC Delhi21 Dec 2015

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Section 16(3)

…WTA Nos. 7 to 11 of 2004 Page 1 of 22 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 28th April 2016 Decision on: May 16, 2016 + WTA 7/2004 COMMISSIONER OF WEALTH TAX ..... Petitioner Through: Mr. Rahul Chaudhary, Senior Standing counsel with Mr. Anup Kesari, Advocate. versus MOHAN EXPORTS INDIA P. LTD ..... Respondent Through: Mr. V.P.Gupta and Mr. Anuj Bansal, Advocates. With + WTA…

CIT v. Nawab Mir Barkat Ali Khan

Judgments citing CIT v. Nawab Mir Barkat Ali Khan

Commissioner of Income Tax vs. M/S.Rituraj Textile & General

Commissioner of Income Tax vs. Harjeev Aggarwal

Raj Dulari Bhasin vs. Commissioner of Income Tax