CIT v. Natwarlal Chowdhury Charity Trust

52 Taxmann 330Reported decision1990#15998 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 11 Section 12A Section 143(1)Section 234A Section 234B

Judgments citing CIT v. Natwarlal Chowdhury Charity Trust

RAI SAHAB BHAIYALAL DUBEY EDUCATIONAL AND MEDICAL CHARITABLE TRUST,JABALPUR vs. INCOME TAX OFFICER (EXEMPTION), JABALPUR

In the result, the appeal is partly allowed for statistical purposes

ITA 186/JAB/2024[2020-21]Status: DisposedITAT Jabalpur10 Mar 2026AY 2020-21

Bench: Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11ASection 12ASection 143(1)

…I.T.A. No.186/JAB/2024 Assessment Year:2020-21 1 IN THE INCOME TAX APPELLATE TRIBUNAL JABALPUR BENCH “SMC”, JABALPUR BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.186/JAB/2024 Assessment Year:2020-21 Rai Sahib Bhaiyalal Dubey Vs. ACIT-CPC, Bangaluru Educational and Medical (Jurisdiction Officer-ITO Exemption Ward Jabalpur) Charitable Trust, Jabalpur 1st Floor Prestige Alpha No.481, 48/2, 201/15, Gorakhpur Road Ratan Beratenaagrahara Begur Hosur Road, Colony, Jabalpur-482001. Uttarahalli, Hobli Bangaluru, (Annexe PAN:AAATR8316G Building)-462001. (Appellant) (Respondent) Appellant by Shri Dhiraj Gha…

CITY MANAGER ASSOCIATION, ,AHMEDABAD vs. THE DCIT, CPC, , BANGLORE

In the result, the appeal filed by the assessee is allowed

ITA 29/AHD/2021[2017-18]Status: HeardITAT Ahmedabad15 Jun 2022AY 2017-18

For Appellant: Ms. Arti N. Shah, A.RFor Respondent: Shri Atul Pandey, SR-D.R

Section 11Section 11(1)(A)Section 11(2)Section 11(3)(c)Section 111(1)(a)Section 12ASection 143Section 143(1)

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2017-18 City Manager Association Dy. CIT, Ahmedabad Municipal CPC, Bangaluru Corporation, West Zone Vs (Respondent) Office, Usmanpura Cross Road, Ahmedabad-380013 PAN: AAATC2293H (Appellant) Assessee by: Ms. Arti N. Shah, A.R. Revenue by: Shri Atul Pandey, SR-D.R. Date of hearing : 10-06-2022 Date of pronouncement : 15-06-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This is an appeal filed by the assessee against the order o…

CITY MANAGER ASSOCIATION, C/O. AMC., WEST ZONE OFFICER,,AHMEDABAD vs. THE DCIT, CPC, , BANGLORE

In the result, the appeal filed by the assessee is allowed

ITA 1345/AHD/2019[2016-17]Status: DisposedITAT Ahmedabad03 Jun 2022AY 2016-17

Bench: Smt.Annapurna Gupta & Shri T.R. Senthil Kumarassessment Year : 2016-17 City Manager Association Dcit, Cpc Ahmedabad Municipal Corporation Vs Bangaluru. West Zone Office Usmanpura Cross Road Ahemdabad 380 013. Pan : Aaatc2293 H अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee By : Ms.Arti N. Shah, Ar Revenue By : Shri Alpesh Parmar, Sr.Dr सुनवाई क" तार"ख/Date Of Hearing : 05/04/2022 घोषणा क" तार"ख /Date Of Pronouncement: 03/06/2022 आदेश/O R D E R Per T.R. Senthil Kumar:

For Appellant: Ms.Arti N. Shah, ARFor Respondent: Shri Alpesh Parmar, Sr.DR

Section 11Section 11(1)Section 11(2)Section 143(1)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘SMC’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD (Conducted Through Virtual Court) ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER Assessment Year : 2016-17 City Manager Association DCIT, CPC Ahmedabad Municipal Corporation Vs Bangaluru. West Zone Office Usmanpura Cross Road Ahemdabad 380 013. PAN : AAATC2293 H अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : M…

CITY MANAGER ASSOCIATION, C/O. AMC., WEST ZONE OFFICER,,AHMEDABAD vs. ACIT, CPC, , BANGLORE

In the result, appeal of the assessee is allowed

ITA 2337/AHD/2017[2015-16]Status: DisposedITAT Ahmedabad21 Aug 2019AY 2015-16

Bench: Shri Rajpal Yadav & Shri Pradipkumar Kediaआयकर अपील सं./ Ita No.2337/Ahd/2017 [Asstt.Year: 2015-16]

For Appellant: Smt.Arti Shah, ARFor Respondent: Shri Virendra Singh, Sr.DR

Section 11Section 11(1)(a)Section 11(3)Section 143(1)

…-आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘SMC’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIPKUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.2337/Ahd/2017 [Asstt.Year: 2015-16] City Manager Association Vs. ACIT, CPC C/o. Ahmedabad Municipal Corpn Usmanpura Cross Road. West Zone Office PAN : AAATC 2293 H (Applicant) (Respondent) Assessee by : Smt.Arti Shah, AR Revenue by : Shri Virendra Singh, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 08/08/2019 घोषणा क" तार"ख /Date of Pronouncement: 21/08/2019 आदेश/O R D E R PER RAJPAL YADAV, JU…

ABHERAJ BALDOTA FOUNDATION ,HOSPET vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1 , BELLARY

In the result, both the appeals of the assessee are dismissed

ITA 947/BANG/2017[2008-09]Status: DisposedITAT Bangalore26 Jul 2019AY 2008-09

Bench: Shri B.R Baskaran & Smt. Beena Pillai

For Appellant: Smt. Tanmayee Rajkumar, AdvocateFor Respondent: Shri R.N Siddappaji, Addl. CIT (DR)

Section 11Section 11(2)Section 11(3)Section 143(1)Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH : BANGALORE BEFORE SHRI B.R BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.947 & 948/Bang/2017 Assessment year : 2008-09 AbherajBaldota Foundation, Vs. The Dy. Commissioner of Income-tax Baldota Enclave, Circle-1, AbherajBaldota Road, Bellary. Hospet – 583 203. PAN – AABTA 0454 B APPELLANT RESPONDENT Appellant by : Smt. Tanmayee Rajkumar, Advocate Respondent by : Shri R.N Siddappaji, Addl. CIT (DR) Date of hearing : 22.07.2019 Date of Pronouncement : .07.2019 O R D E R PerB.R Baskaran,Accountant Member Both the appeals filed by t…

ACIT 12(3), MUMBAI vs. LEMUIR AIR EXPRESS, MUMBAI

The appeal is dismissed

ITA 3055/MUM/2010[2004-05]Status: DisposedITAT Mumbai18 May 2016AY 2004-05

For Appellant: Ms. Aarti Vissanji-ARFor Respondent: Shri S.K. Bepari-DR

Section 143(3)Section 254(1)Section 271(1)(c)Section 28Section 54E

…आयकर अपीलीय आयकर अपीलीय अिधकरण अिधकरण, मुंबई मुंबई “जी जी ” खंडपीठ खंडपीठ आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण मुंबई मुंबई जी जी खंडपीठ खंडपीठ Income-tax Appellate Tribunal “ G ”Bench Mumbai सव"ी जोिग"दर "सह, "याियक सद"य एवं राजे"", लेखा सद"य Before S/ShJoginder Singh,Judicial Member & Rajendra,Accountant Member आयकर आयकर अपील अपील संसंसंसं./I.T.A./3055/Mum/2010,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2004-05 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" ACIT-12(3), Room No.121 M/s. Lemuir Air Express Oricon House, 2nd floor 12 K, Dubhash Aayakar Bhavan, Mumbai-400020. Vs. Marg, Fort,Mumbai-400 023. PAN:AAAF…