CIT v. National Institute of Aeronautical Engineering Education Society

181 Taxmann 205High Court2009#13675 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2022.

Judgments citing CIT v. National Institute of Aeronautical Engineering Education Society

CHAUDHARY HARCHAND SINGH ATMA RAM EDUCATION TRUST,ROORKEE vs. CIT(E), LUCKNOW

In the result, the appeal of the assessee is dismissed

ITA 6240/DEL/2017[2016-17]Status: DisposedITAT Dehradun15 Dec 2022AY 2016-17

Bench: Dr. B. R. R. Kumarsh. Yogesh Kumar Usita No.6240/Del./2017: Asstt. Year: 2016-17 Chaudhary Harchand Singh Atma Vs Cit(E), Ram Education Trust, Lucknow C/O. Parikshit Aggarwal Fca, House No. 1238, Sec-22B, Chandigarh (Appellant) (Respondent) Pan No. Aabtc2457J Assessee By : Sh. None Revenue By : Smt. Mayank Prabha Tomar, Sr. Dr Date Of Hearing: 14.12.2022 Date Of Pronouncement: 16.12.2022

For Appellant: Sh. NoneFor Respondent: Smt. Mayank Prabha Tomar, Sr. DR

Section 12ASection 13(1)(c)Section 13(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH ‘DB’, DEHRADUN Before Dr. B. R. R. Kumar, Accountant Member Sh. Yogesh Kumar US, Judicial Member ITA No.6240/Del./2017: Asstt. Year: 2016-17 Chaudhary Harchand Singh Atma Vs CIT(E), Ram Education Trust, Lucknow C/o. Parikshit Aggarwal FCA, House No. 1238, Sec-22B, Chandigarh (APPELLANT) (RESPONDENT) PAN No. AABTC2457J Assessee by : Sh. None Revenue by : Smt. Mayank Prabha Tomar, Sr. DR Date of Hearing: 14.12.2022 Date of Pronouncement: 16.12.2022 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the assessee against the o…

SURYA SEWA SANSTHAN,AURAI vs. CIT (E),, LUCKNOW

In the result, the appeal of the assessee is allowed for statistical purpose

ITA 167/VNS/2019[2019-2020]Status: DisposedITAT Varanasi08 Jul 2022AY 2019-2020

Bench: Shri.Vijay Pal Rao & Shri Ramit Kocharassessment Year: 2019-20 Surya Sewa Sansthan, V. Commissioner Of Income Tax (Exemptions), 5Th Floor, South C/O Surya Carpet (P), Ltd., G.T. Road, Aurai, Sant Ravidas Nagar- Block T.C./46V, Upsidc Ltd 221301 Vibhuti Khand, Gomti Nagar, Pan-Aaoas1629Q Lucknow-226010 (Appellant) (Respondent) Appellant By: Sh. Ashish Bansal, Adv Respondent By: Cit-Dr (Absent) Sh. A.K. Singh, Sr. Dr Date Of Hearing: 06.07.2022 Date Of Pronouncement: 08.07.2022 O R D E R

For Appellant: Sh. Ashish Bansal, AdvFor Respondent: CIT-DR (Absent)

Section 12ASection 12A(1)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL CIRCUIT BENCH, VARANASI BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER Assessment Year: 2019-20 SURYA SEWA SANSTHAN, v. Commissioner of Income Tax (Exemptions), 5th Floor, South C/o Surya Carpet (P), Ltd., G.T. Road, Aurai, Sant Ravidas Nagar- Block T.C./46V, UPSIDC Ltd 221301 Vibhuti Khand, Gomti Nagar, PAN-AAOAS1629Q Lucknow-226010 (Appellant) (Respondent) Appellant by: Sh. Ashish Bansal, Adv Respondent by: CIT-DR (Absent) Sh. A.K. Singh, Sr. DR Date of hearing: 06.07.2022 Date of pronouncement: 08.07.2022 O R D E R PER VIJAY PAL RAO,…

SAYFTY TRUST,KANPUR vs. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

In the result, the appeal of the assessee stands allowed

ITA 285/LKW/2019[NA]Status: DisposedITAT Lucknow16 Dec 2020

Bench: Shri A. D. Jain & Shri T. S. Kapoorassessment Year:N.A.

Section 12A

…I.T.A. No.285/Lkw/2019 Assessment Year:N.A. 1 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A. D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER Assessment Year:N.A. Sayfty Trust, Vs. CIT (Exemptions), 113/158 Swaroop Nagar, Lucknow. Kanpur. PAN:AAUTS9835K (Appellant) (Respondent) Appellant by Shri P. K. Kapoor, C. A. Respondent by Shri S. K. Madhuk, CIT (D.R.) Date of hearing 04/11/2020 Date of pronouncement 16/12/2020 O R D E R PER T. S. KAPOOR, A.M. This is an appeal filed by the assessee against the order of learned CIT (Exemptions), dated 18/03/2019. 2. Th…

OM GUPTA EDUCATIONAL TRUST,NEW DELHI vs. CIT(E), NEW DELHI

ITA 2824/DEL/2019[-]Status: DisposedITAT Delhi22 Jul 2019

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri Saubhagya Agarwal, AdvocateFor Respondent: Ms. Pramita M. Biswas, CIT DR

Section 12ASection 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘E’ : NEW DELHI) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.2824/Del./2019 M/s. Om Gupta Educational Trust, vs. CIT (E), 04 & 05, Southern Park, 3rd Floor, Delhi. Saket District Center, New Delhi – 110 017. (PAN : AAATO6442J) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Saubhagya Agarwal, Advocate REVENUE BY : Ms. Pramita M. Biswas, CIT DR Date of Hearing : 08.07.2019 Date of Order : 22.07.2019 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Appellant, M/s. Om Gupta Educational Trust (hereinafter referred to as th…

SAINT KABIR EDUCATION SOCIETY,HISAR vs. CIT(E), CHANDIGARH

ITA 6449/DEL/2017[-]Status: DisposedITAT Delhi13 Jun 2019

Bench: Shri R. K. Panda & Ms Suchitra Kamblem/S Saint Kabir Education Society Vs Commissioner Of Income Sector-13P, Dabra Road, Hisar Tax (Exemptions) Haryana C. R. Building, 5Th Floor, Aafts2436K Sector-17-E, Chandigarh- 160017 (Appellant) (Respondent)

Section 11Section 12ASection 13Section 9(4)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘G’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER M/s Saint Kabir Education Society Vs Commissioner of Income Sector-13P, Dabra Road, Hisar Tax (Exemptions) Haryana C. R. Building, 5th floor, AAFTS2436K Sector-17-E, Chandigarh- 160017 (APPELLANT) (RESPONDENT) Appellant by Sh. Gautam Jain, Adv Respondent by Sh. S. S. Rana, CIT(DR) Date of Hearing 06.05.2019 Date of Pronouncement 13.06.2019 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 31/08/2017 passed by Commiss…

KUNTI NAMAN PHARMA & TECHNOLOGY SCIENCE SOCIETY,HARIDWAR vs. CIT, DEHRADUN

In the result, the appeal of the Assessee is allowed

ITA 114/DEL/2014[]Status: DisposedITAT Delhi04 Jan 2017

Bench: Shri H.S. Sidhu & Shri Prashant Maharishi

For Appellant: Sh. Piyush Kaushik, AdvFor Respondent: Ms. Rachna Singh, CIT(DR)

Section 12ASection 13(1)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.A.No.114/Del/2014 A.Y. : ------------ KUNTI NAMAN PHARMA & COMMISSIONER OF INCOME TECHNOLOGY SCIENCE SOCIETY VS. TAX, C/O ANIL ASHOK & ASSOCIATES, DEHRADUN CHARTERED ACCOUNTANTS, 1ST FLOOR, VERMA SWEETS, ARYA NAGAR, JWALAPUR, HARIDWAR (UTTARAKHAND) (PAN: AAATK9002E) (APPELLANT) (RESPONDENT) Assessee by : Sh. Piyush Kaushik, Adv. Department by : Ms. Rachna Singh, CIT(DR) ORDER PER H.S. SIDHU, JM The Assessee has filed the present appeal against the impugned…

M/S. SHREE BALAJI EDUCATIONAL TRUST,HARIDWAR vs. CIT, DEHRADUN

In the result, appeal of the assessee is allowed in the manner as indicated above

ITA 877/DEL/2014[]Status: DisposedITAT Delhi18 Mar 2016

Bench: Sh. G.D. Agrawal V.P. & Sh. C.M. Garg, J.M Shree Balaji Educational Trust Vs Cit C/O Anil Ashok & Associates, Ca Dehradun 1St Floor Verma Sweets, Arya Nagar, Jwalapur Haridwar Appellant Respondent

For Appellant: Sh. Piyush Kaushik, AdvFor Respondent: Sh. Munish Kumar, CIT DR

Section 12ASection 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’ NEW DELHI Before Sh. G.D. Agrawal V.P. and Sh. C.M. Garg, J.M Shree Balaji Educational Trust VS CIT C/o Anil Ashok & associates, CA Dehradun 1st Floor Verma Sweets, Arya Nagar, Jwalapur Haridwar APPELLANT RESPONDENT PAN No. AALTS2383M Appellant by: Sh. Piyush Kaushik, Adv. Respondent by: Sh. Munish Kumar, CIT DR Date of final hearing : 08/02/2016 Date of pronouncement : 18.03.2016 ORDER Per C.M. Garg, JM 1. This appeal by the applicant trust has been filed against the order of the CIT, Dehradun dated 17.10.2013 by which the application of the appellant seekin…