CIT v. National Diary Development Board

83 Taxmann 109Reported decision#16159 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 358,232 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. National Diary Development Board

The ACIT, Gnr Circle, Gandhinagar vs. M/S. Gujarat Industrial Investment Corporation Ltd., Gandhinagar

Appeal of the Revenue is dismissed

ITA 419/AHD/2012[2008-09]Status: DisposedITAT Ahmedabad18 Sept 2018AY 2008-09

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Surendra Kumar, CIT-DRFor Respondent: Shri Sanjay R. Shah, A.R
Section 115Section 14A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B ’’BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. ITA No(s) Asst. Appeal(s) by No Year(s) Appellant vs. Respondent Appellant Respondent 1. Income Tax Appeal 2007-08 DCIT, Gandhinagar M/s. Gujarat Industrial No.1115/Ahd/2011 Circle, Block – 14, Investment Corp. Ltd., 4th Floor, Udhyog Block – 14, 6th Floor, Bhavan, Sector-11, Udhyog Bhavan, Gandhinagar – 382 Sector-11, 011. Gandhinagar – 382 011 PAN:AAACG 5304 Q 2. Income Tax Appeal 2007-08 M/s. Gujarat DCIT, No.1170/Ahd/2011 I…

The ACIT, Gnr Circle, Gandhinagar vs. M/S. Gujarat Industrial Investment Corporation Ltd., Gandhinagar

Appeal of the Revenue is dismissed

ITA 2556/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad18 Sept 2018AY 2009-10

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Surendra Kumar, CIT-DRFor Respondent: Shri Sanjay R. Shah, A.R
Section 115Section 14A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B ’’BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. ITA No(s) Asst. Appeal(s) by No Year(s) Appellant vs. Respondent Appellant Respondent 1. Income Tax Appeal 2007-08 DCIT, Gandhinagar M/s. Gujarat Industrial No.1115/Ahd/2011 Circle, Block – 14, Investment Corp. Ltd., 4th Floor, Udhyog Block – 14, 6th Floor, Bhavan, Sector-11, Udhyog Bhavan, Gandhinagar – 382 Sector-11, 011. Gandhinagar – 382 011 PAN:AAACG 5304 Q 2. Income Tax Appeal 2007-08 M/s. Gujarat DCIT, No.1170/Ahd/2011 I…

M/S. Gujarat Industrial Investment Corporation Ltd., Gandhinagar vs. The Jt.CIT., Gnr Range, Gandhinagar

Appeal of the Revenue is dismissed

ITA 2473/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad18 Sept 2018AY 2009-10

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Surendra Kumar, CIT-DRFor Respondent: Shri Sanjay R. Shah, A.R
Section 115Section 14A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B ’’BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. ITA No(s) Asst. Appeal(s) by No Year(s) Appellant vs. Respondent Appellant Respondent 1. Income Tax Appeal 2007-08 DCIT, Gandhinagar M/s. Gujarat Industrial No.1115/Ahd/2011 Circle, Block – 14, Investment Corp. Ltd., 4th Floor, Udhyog Block – 14, 6th Floor, Bhavan, Sector-11, Udhyog Bhavan, Gandhinagar – 382 Sector-11, 011. Gandhinagar – 382 011 PAN:AAACG 5304 Q 2. Income Tax Appeal 2007-08 M/s. Gujarat DCIT, No.1170/Ahd/2011 I…

M/S. Gujarat Industrial Investment Corporation Ltd., Gandhinagar vs. The Addl.CIT., Gandhinagar Circle, Gandhinagar

Appeal of the Revenue is dismissed

ITA 208/AHD/2012[2008-09]Status: DisposedITAT Ahmedabad18 Sept 2018AY 2008-09

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Surendra Kumar, CIT-DRFor Respondent: Shri Sanjay R. Shah, A.R
Section 115Section 14A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B ’’BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. ITA No(s) Asst. Appeal(s) by No Year(s) Appellant vs. Respondent Appellant Respondent 1. Income Tax Appeal 2007-08 DCIT, Gandhinagar M/s. Gujarat Industrial No.1115/Ahd/2011 Circle, Block – 14, Investment Corp. Ltd., 4th Floor, Udhyog Block – 14, 6th Floor, Bhavan, Sector-11, Udhyog Bhavan, Gandhinagar – 382 Sector-11, 011. Gandhinagar – 382 011 PAN:AAACG 5304 Q 2. Income Tax Appeal 2007-08 M/s. Gujarat DCIT, No.1170/Ahd/2011 I…

M/S. Gujarat Industrial Investment Corporation, Gandhinagar vs. The Dy.CIT., Gandhinagar Circle, Gandhinagar

Appeal of the Revenue is dismissed

ITA 1170/AHD/2011[2007-08]Status: DisposedITAT Ahmedabad18 Sept 2018AY 2007-08

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Surendra Kumar, CIT-DRFor Respondent: Shri Sanjay R. Shah, A.R
Section 115Section 14A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B ’’BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. ITA No(s) Asst. Appeal(s) by No Year(s) Appellant vs. Respondent Appellant Respondent 1. Income Tax Appeal 2007-08 DCIT, Gandhinagar M/s. Gujarat Industrial No.1115/Ahd/2011 Circle, Block – 14, Investment Corp. Ltd., 4th Floor, Udhyog Block – 14, 6th Floor, Bhavan, Sector-11, Udhyog Bhavan, Gandhinagar – 382 Sector-11, 011. Gandhinagar – 382 011 PAN:AAACG 5304 Q 2. Income Tax Appeal 2007-08 M/s. Gujarat DCIT, No.1170/Ahd/2011 I…

The Dcitgandhinagar Circle, Gandhinagar vs. M/S. Gujarat Industrial Investment Corporation, Gandhinagar

Appeal of the Revenue is dismissed

ITA 1115/AHD/2011[2007-08]Status: DisposedITAT Ahmedabad18 Sept 2018AY 2007-08

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

For Appellant: Shri Surendra Kumar, CIT-DRFor Respondent: Shri Sanjay R. Shah, A.R
Section 115Section 14A

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B ’’BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. ITA No(s) Asst. Appeal(s) by No Year(s) Appellant vs. Respondent Appellant Respondent 1. Income Tax Appeal 2007-08 DCIT, Gandhinagar M/s. Gujarat Industrial No.1115/Ahd/2011 Circle, Block – 14, Investment Corp. Ltd., 4th Floor, Udhyog Block – 14, 6th Floor, Bhavan, Sector-11, Udhyog Bhavan, Gandhinagar – 382 Sector-11, 011. Gandhinagar – 382 011 PAN:AAACG 5304 Q 2. Income Tax Appeal 2007-08 M/s. Gujarat DCIT, No.1170/Ahd/2011 I…

CIT v. National Diary Development Board (83 Taxmann 109) — Cited in 6 Judgments | BharatTax