CIT v. N. Tarika Properties Investment (P.) Ltd.

40 Taxmann.com 525High Court2013#5368 most cited
22

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2024.

Issues it is cited on

section 253(2)colourable deviceshare application moneysection 132(1)non-application of mindgenuineness of the transactionreopening of assessmentcross objectionsection 151section 153creassessment proceedingsincome from other sources

Judgments citing CIT v. N. Tarika Properties Investment (P.) Ltd.

ANKIT IMPEX MARKETING SERVICES (P) LTD. ,KOLKATA vs. ITO, WARD--8(1), KOLKATA. , KOLKATA

In the result, both the appeals are allowed

ITA 620/KOL/2023[2014-15]Status: DisposedITAT Kolkata17 Jan 2024AY 2014-15

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Girish Agrawali.T.A. Nos. 619 & 620/Kol/2023 Assessment Years: 2013-2014 & 2014-2015 Ankit Impex Marketing Services Pvt. Ltd.,...Appellant 46C, J.L. Nehru Road, Kolkata-700071 [Pan: Aalcs9318R] -Vs.- Income Tax Officer,.................................Respondent Ward-8(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069

Section 133(6)Section 68

…ITA Nos. 619 & 620/KOL/2023 Assessment Years: 2013-2014 & 2014-2015 Ankit Impex Marketing Services Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Girish Agrawal, Accountant Member I.T.A. Nos. 619 & 620/KOL/2023 Assessment Years: 2013-2014 & 2014-2015 Ankit Impex Marketing Services Pvt. Ltd.,...Appellant 46C, J.L. Nehru Road, Kolkata-700071 [PAN: AALCS9318R] -Vs.- Income Tax Officer,.................................Respondent Ward-8(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri Anil Kochar, Ad…

ANKIT IMPEX MARKETING SERVICES (P) LTD. ,KOLKATA vs. ITO, WARD--8(1), KOLKATA. , KOLKATA

In the result, both the appeals are allowed

ITA 619/KOL/2023[2013-14]Status: DisposedITAT Kolkata17 Jan 2024AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Girish Agrawali.T.A. Nos. 619 & 620/Kol/2023 Assessment Years: 2013-2014 & 2014-2015 Ankit Impex Marketing Services Pvt. Ltd.,...Appellant 46C, J.L. Nehru Road, Kolkata-700071 [Pan: Aalcs9318R] -Vs.- Income Tax Officer,.................................Respondent Ward-8(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069

Section 133(6)Section 68

…ITA Nos. 619 & 620/KOL/2023 Assessment Years: 2013-2014 & 2014-2015 Ankit Impex Marketing Services Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Girish Agrawal, Accountant Member I.T.A. Nos. 619 & 620/KOL/2023 Assessment Years: 2013-2014 & 2014-2015 Ankit Impex Marketing Services Pvt. Ltd.,...Appellant 46C, J.L. Nehru Road, Kolkata-700071 [PAN: AALCS9318R] -Vs.- Income Tax Officer,.................................Respondent Ward-8(1), Kolkata, Aayakar Bhawan, P-7, Chowringhee Square, Kolkata-700069 Appearances by: Shri Anil Kochar, Ad…

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE)-I, RAIPUR vs. M/S MAHAVIR INFRACON PRIVATE LIMITED, RAJNANDGAON

ITA 125/RPR/2018[2013-14]Status: DisposedITAT Raipur23 Sept 2022AY 2013-14

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita No.125/Rpr/2018 "नधा"रण वष" / Assessment Year : 2013-14 The Assistant Commissioner Of Income Tax, (Central Circle)-1, Raipur (C.G.) .......अपीलाथ"/Appellant बनाम / V/S. M/S. Mahavir Infracon Private Limited C/O. Sumeet Fabrics, Jai Stambh Chowk, Rajnandgaon (C.G.) Pan : Aahcm7501J ……""यथ" / Respondent Assessee By :Shri Amit M Jain, Advocate Revenue By :Shri G.N Singh, Sr. Dr

For Appellant: Shri Amit M Jain, AdvocateFor Respondent: Shri G.N Singh, Sr. DR
Section 143(2)Section 68

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.125/RPR/2018 "नधा"रण वष" / Assessment Year : 2013-14 The Assistant Commissioner of Income Tax, (Central Circle)-1, Raipur (C.G.) .......अपीलाथ"/Appellant बनाम / V/s. M/s. Mahavir Infracon Private Limited C/o. Sumeet Fabrics, Jai Stambh Chowk, Rajnandgaon (C.G.) PAN : AAHCM7501J ……""यथ" / Respondent Assessee by :Shri Amit M Jain, Advocate Revenue by :Shri G.N Singh, Sr. DR सुनवाई क" तार"ख / Date of Hearing :27.07.2…

DCIT CEN CIR 5(1), MUMBAI vs. MARTAND PROPERTIES LTD, MUMBAI

In the result, all the appeals filed by the department are dismissed and all the Cross objections filed by the assessee are also dismissed

ITA 465/MUM/2018[2010-11]Status: DisposedITAT Mumbai08 Aug 2022AY 2010-11

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Vijay MehtaFor Respondent: Shri T. Shankar &
Section 132(1)Section 143(3)Section 147Section 148Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10) DCIT, Central Circle – 5(1) v. M/s. Reva Properties Ltd., Room No. 1928, 19th Floor 324, Master Mind – IV Air India Building, Nariman Point Royal palms, Aarey Milk Colony Goregaon (E), Mumbai - 400065 Mumbai – 400 021 PAN: AABCR9185P (Appellant) (Respondent) C.O. Nos. 182, 183 & 184/Mum/2018 [ARISING OUT OF ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10)] M/s. Reva Propert…

DCIT CEN CIR 5(1), MUMBAI vs. MARTAND PROPERTIES LTD, MUMBAI

In the result, all the appeals filed by the department are dismissed and all the Cross objections filed by the assessee are also dismissed

ITA 464/MUM/2018[2009-10]Status: DisposedITAT Mumbai08 Aug 2022AY 2009-10

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Vijay MehtaFor Respondent: Shri T. Shankar &
Section 132(1)Section 143(3)Section 147Section 148Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10) DCIT, Central Circle – 5(1) v. M/s. Reva Properties Ltd., Room No. 1928, 19th Floor 324, Master Mind – IV Air India Building, Nariman Point Royal palms, Aarey Milk Colony Goregaon (E), Mumbai - 400065 Mumbai – 400 021 PAN: AABCR9185P (Appellant) (Respondent) C.O. Nos. 182, 183 & 184/Mum/2018 [ARISING OUT OF ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10)] M/s. Reva Propert…

DCIT CC-5(1), MUMBAI vs. REVA PROPERTIES LIMITED, MUMBAI

In the result, all the appeals filed by the department are dismissed and all the Cross objections filed by the assessee are also dismissed

ITA 460/MUM/2018[2009-10]Status: DisposedITAT Mumbai08 Aug 2022AY 2009-10

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Vijay MehtaFor Respondent: Shri T. Shankar &
Section 132(1)Section 143(3)Section 147Section 148Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10) DCIT, Central Circle – 5(1) v. M/s. Reva Properties Ltd., Room No. 1928, 19th Floor 324, Master Mind – IV Air India Building, Nariman Point Royal palms, Aarey Milk Colony Goregaon (E), Mumbai - 400065 Mumbai – 400 021 PAN: AABCR9185P (Appellant) (Respondent) C.O. Nos. 182, 183 & 184/Mum/2018 [ARISING OUT OF ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10)] M/s. Reva Propert…

DCIT CC-5(1), MUMBAI vs. REVA PROPERTIES LIMITED, MUMBAI

In the result, all the appeals filed by the department are dismissed and all the Cross objections filed by the assessee are also dismissed

ITA 459/MUM/2018[2008-09]Status: DisposedITAT Mumbai08 Aug 2022AY 2008-09

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Vijay MehtaFor Respondent: Shri T. Shankar &
Section 132(1)Section 143(3)Section 147Section 148Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10) DCIT, Central Circle – 5(1) v. M/s. Reva Properties Ltd., Room No. 1928, 19th Floor 324, Master Mind – IV Air India Building, Nariman Point Royal palms, Aarey Milk Colony Goregaon (E), Mumbai - 400065 Mumbai – 400 021 PAN: AABCR9185P (Appellant) (Respondent) C.O. Nos. 182, 183 & 184/Mum/2018 [ARISING OUT OF ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10)] M/s. Reva Propert…

DCIT CC-5(1), MUMBAI vs. REVA PROPERTIES LIMITED, MUMBAI

In the result, all the appeals filed by the department are dismissed and all the Cross objections filed by the assessee are also dismissed

ITA 458/MUM/2018[2007-08]Status: DisposedITAT Mumbai08 Aug 2022AY 2007-08

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Vijay MehtaFor Respondent: Shri T. Shankar &
Section 132(1)Section 143(3)Section 147Section 148Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10) DCIT, Central Circle – 5(1) v. M/s. Reva Properties Ltd., Room No. 1928, 19th Floor 324, Master Mind – IV Air India Building, Nariman Point Royal palms, Aarey Milk Colony Goregaon (E), Mumbai - 400065 Mumbai – 400 021 PAN: AABCR9185P (Appellant) (Respondent) C.O. Nos. 182, 183 & 184/Mum/2018 [ARISING OUT OF ITA NOs. 458, 459 & 460/MUM/2018 (A.Y: 2007-08, 2008-09 & 2009-10)] M/s. Reva Propert…

SRI SIMHADRI PONNALURU REDDY,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 1106/BANG/2019[2015-16]Status: DisposedITAT Bangalore05 Jul 2022AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2015-16

For Appellant: Shri Ravi Shankar, A.RFor Respondent: Smt. Priyadarshini Baseganni, D.R
Section 143Section 37Section 41(1)

…ITA No.1106/Bang/2019 Sri Simhadri Ponnaluru Reddy, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2015-16 Sri Simhadri Ponnaluru Reddy 439, 11th Main, 3rd Cross, 3rd Block Deputy Commissioner of Koramangala Income-tax Vs. Bengaluru 550 034 Circle-3(1)(1) Bengaluru PAN NO : ACHPK6145K APPELLANT RESPONDENT Appellant by : Shri Ravi Shankar, A.R. Respondent by : Smt. Priyadarshini Baseganni, D.R. Date of Hearing : 05.07.2022 Date of Pronouncement : 05.07.2022 O R D E R PER CHANDRA POO…

ITO, NEW DELHI vs. M/S APPLE GREEN POWER LTD.,, NEW DELHI

In the result, the Appeal of the Revenue is dismissed

ITA 4354/DEL/2015[2012-13]Status: DisposedITAT Delhi18 Sept 2019AY 2012-13

Bench: Sh. H.S. Sidhu & Shri O.P. Kantassessment Year: 2012-13

Section 133(6)Section 142(1)Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’, NEW DELHI BEFORE SH. H.S. SIDHU, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER Assessment Year: 2012-13 INCOME TAX OFFICER, Vs. M/S APPLE GREEN POWER LTD., T-1, 3RD ANUPAM PLAZA, WARD 3(1), ROOM NO. 381, C.R. BUILDING, NEAR IIT CROSSING, I.P. ESTATE, KALU SARAI, NEW DELHI- 110 0002 HAUZ KHAS, NEW DELHI – 110 016 (PAN: AAICA2112N) (Appellant) (Respondent) Department by Smt. Sulekha Verma, CIT(DR) Assessee by Sh. Amit Goel, CA ORDER PER H.S. SIDHU, JM This appeal is filed by the Revenue against the Order dated 29.5.2015 passed by the Ld. CIT(A)-I,…

ACIT CORPORATE CIRCLE 4(1), CHENNAI vs. KRISHNAN VIDHYASHANKAR, CHENNAI

In the result, the appeal filed by the Revenue is dismissed

ITA 2926/CHNY/2018[2013-14]Status: DisposedITAT Chennai26 Aug 2019AY 2013-14

Bench: Shri Duvvuru R.L. Reddy & Shri S. Jayaraman

For Appellant: Mr. Philip George, Adv. &For Respondent: Mr. AR.V.Sreenivasan, JCIT
Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी धु"वु" आर.एल. रे"डी, "या"यक सद"य एवं "ी एस. जयरामन, लेखा सद"य के सम" BEFORE SHRI DUVVURU R.L. REDDY, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.2926/Chny/2018 "नधा रण वष /Assessment Year: 2013-14 The Asst. Commissioner of- Vs. Shri Krishnan Vidhyashankar, Income Tax, New No.11, Old No.6, Corporate Circle-4(1), Sivasundar Avenue, Chennai. Thiruvanmiyur, Chennai-600 041. [PAN: AAHPS 5321 B] (अपीलाथ#/Appellant) ($%यथ#/Respondent) Department by : Mr. AR.V.Sreenivasan, JCIT Assesse…

LEXPLOSION SOLUTION PVT. LTD.,NEW DELHI vs. ITO, WARD- 15(2), NEW DELHI

In the result, the appeal filed by the assessee is partly allowed for statistical purpose

ITA 7762/DEL/2018[2013-14]Status: DisposedITAT Delhi16 May 2019AY 2013-14

Bench: Sh. R.K Pandaassessment Year: 2009-10 M/S. Shishya Edutech (P) Ltd. Ito 4346/4-C, 1St Floor, Ansari Vs Ward – 23(2) Road, Daryaganj, New Delhi New Delhi -02 C/O Shri S. K. Sahpathi House No.579, Sector -16A, Faridabad -121002 Pan No. Aahcs9225R (Appellant) (Respondent)

Section 131Section 143Section 147Section 148Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI BEFORE SH. R.K PANDA, ACCOUNTANT MEMBER Assessment Year: 2009-10 M/s. Shishya Edutech (P) Ltd. ITO 4346/4-C, 1st Floor, Ansari Vs Ward – 23(2) Road, Daryaganj, New Delhi New Delhi -02 C/o Shri S. K. Sahpathi House No.579, Sector -16A, Faridabad -121002 PAN No. AAHCS9225R (APPELLANT) (RESPONDENT) Appellant by Sh. P. C. Yadav, Advocate Respondent by Sh. S. L. Anuragi, Sr. DR Date of hearing: 20/02/2019 Date of Pronouncement: 01/04/2019 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the 1. order dated 16.10.20…

SHISHYA EDUTECH PVT. LTD.,NEW DELHI vs. ITO, WARD- 23(2), NEW DELHI

In the result, the appeal filed by the assessee is partly allowed for statistical purpose

ITA 7726/DEL/2017[2009-10]Status: DisposedITAT Delhi01 Apr 2019AY 2009-10

Bench: Sh. R.K Pandaassessment Year: 2009-10 M/S. Shishya Edutech (P) Ltd. Ito 4346/4-C, 1St Floor, Ansari Vs Ward – 23(2) Road, Daryaganj, New Delhi New Delhi -02 C/O Shri S. K. Sahpathi House No.579, Sector -16A, Faridabad -121002 Pan No. Aahcs9225R (Appellant) (Respondent)

Section 131Section 143Section 147Section 148Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI BEFORE SH. R.K PANDA, ACCOUNTANT MEMBER Assessment Year: 2009-10 M/s. Shishya Edutech (P) Ltd. ITO 4346/4-C, 1st Floor, Ansari Vs Ward – 23(2) Road, Daryaganj, New Delhi New Delhi -02 C/o Shri S. K. Sahpathi House No.579, Sector -16A, Faridabad -121002 PAN No. AAHCS9225R (APPELLANT) (RESPONDENT) Appellant by Sh. P. C. Yadav, Advocate Respondent by Sh. S. L. Anuragi, Sr. DR Date of hearing: 20/02/2019 Date of Pronouncement: 01/04/2019 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the 1. order dated 16.10.20…

M/S. GEE ISPAT PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 5476/DEL/2014[2008-09]Status: DisposedITAT Delhi31 May 2018AY 2008-09

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

M/S. GEE ISPAT PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 5475/DEL/2014[2006-07]Status: DisposedITAT Delhi31 May 2018AY 2006-07

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

M/S. GEE ISPAT PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 5425/DEL/2014[2007-08]Status: DisposedITAT Delhi31 May 2018AY 2007-08

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

M/S. GEE ISPAT PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 5424/DEL/2014[2005-06]Status: DisposedITAT Delhi31 May 2018AY 2005-06

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

DCIT, NEW DELHI vs. M/S. GEE ISPAT PVT. LTD., NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 4259/DEL/2014[2008-09]Status: DisposedITAT Delhi31 May 2018AY 2008-09

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

DCIT, NEW DELHI vs. M/S. GEE ISPAT PVT. LTD., NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 4258/DEL/2014[2007-08]Status: DisposedITAT Delhi31 May 2018AY 2007-08

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

DCIT, NEW DELHI vs. M/S. GEE ISPAT PVT. LTD., NEW DELHI

In the result, the appeals of the assessee are allowed and that of the department are dismissed

ITA 4257/DEL/2014[2006-07]Status: DisposedITAT Delhi31 May 2018AY 2006-07

Bench: Sh. N. K. Saini, Am & Smt. Beena A. Pillai, Jm

For Appellant: Sh. Gautam Jain & Piyush K. KamalFor Respondent: Sh. Sanjit Singh, CIT DR
Section 253Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. N. K. Saini, AM and Smt. Beena A. Pillai, JM ITA No. 4256/Del/2014 : Asstt. Year : 2005-06 ITA No. 4257/Del/2014 : Asstt. Year : 2006-07 ITA No. 4258/Del/2014 : Asstt. Year : 2007-08 ITA No. 4259/Del/2014 : Asstt. Year : 2008-09 ACIT, Vs M/s Gee Ispat Pvt. Ltd., Central Circle-5, A-28, Sector 19, Rohini, New Delhi Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. AACCG0954G ITA No. 5424/Del/2014 : Asstt. Year : 2005-06 ITA No. 5475/Del/2014 : Asstt. Year : 2006-07 ITA No. 5425/Del/2014 : Asstt. Year : 2007-08 ITA No. 5476/Del/2014 : Ass…

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