CIT v. N Sasikala

146 Taxmann.com 149High Court2023#19162 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 271batransfer pricing ordersummons under section 131revision under section 263section 263(1)section 271bdate of transferaddition under section 68associated enterprisesnon-application of mindsection 92casection 92c

Judgments citing CIT v. N Sasikala

Zenzi Pharmaceutical Industies Pvt Ltd., Mumbai City vs. CIT (Transfer Pricing)-4, Mumbai City

In the result all the four appeals filed by the assessee are dismissed

ITA 2005/MUM/2023[2019-20]Status: DisposedITAT Mumbai29 Nov 2023AY 2019-20

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Devendra Jain &For Respondent: Shri Vivek Perumpura
Section 131Section 143Section 147Section 148Section 263Section 271BSection 68Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 2003/Mum/2023 (Assessment Year 2017-18) ITA No. 2005/Mum/2023 (Assessment Year 2019-20) CIT (Transfer Pricing)-4 Zenzi Pharmaceutical Industries Room No. 3102, 3 rd Floor, B Pvt. Ltd. B-205, Universal Business Park, Wing, Mittal Court, 22, Vs. Chandivali, Andheri (E) Nariman Point, Mumbai-400072 Mumbai-400021 (Appellant) (Respondent) PAN No. AAFCA6695R Assessee by : Shri Devendra Jain & Shri Shashank Mehta, Advocates Revenue by : Shri Vivek Perumpura, Date of hearing: 06.11.2023 Da…

Zenzi Pharmaceutical Industies Pvt Ltd., Mumbai City vs. CIT (Transfer Pricing)-4, Mumbai City

In the result all the four appeals filed by the assessee are dismissed

ITA 2004/MUM/2023[2018-19]Status: DisposedITAT Mumbai29 Nov 2023AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Devendra Jain &For Respondent: Shri Vivek Perumpura
Section 131Section 143Section 147Section 148Section 263Section 271BSection 68Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 2003/Mum/2023 (Assessment Year 2017-18) ITA No. 2005/Mum/2023 (Assessment Year 2019-20) CIT (Transfer Pricing)-4 Zenzi Pharmaceutical Industries Room No. 3102, 3 rd Floor, B Pvt. Ltd. B-205, Universal Business Park, Wing, Mittal Court, 22, Vs. Chandivali, Andheri (E) Nariman Point, Mumbai-400072 Mumbai-400021 (Appellant) (Respondent) PAN No. AAFCA6695R Assessee by : Shri Devendra Jain & Shri Shashank Mehta, Advocates Revenue by : Shri Vivek Perumpura, Date of hearing: 06.11.2023 Da…

Zenzi Pharmaceutical Industies Pvt Ltd., Mumbai vs. CIT (Transfer Pricing)-4, Mumbai

In the result all the four appeals filed by the assessee are dismissed

ITA 2003/MUM/2023[2017-18]Status: DisposedITAT Mumbai29 Nov 2023AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Devendra Jain &For Respondent: Shri Vivek Perumpura
Section 131Section 143Section 147Section 148Section 263Section 271BSection 68Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 2003/Mum/2023 (Assessment Year 2017-18) ITA No. 2005/Mum/2023 (Assessment Year 2019-20) CIT (Transfer Pricing)-4 Zenzi Pharmaceutical Industries Room No. 3102, 3 rd Floor, B Pvt. Ltd. B-205, Universal Business Park, Wing, Mittal Court, 22, Vs. Chandivali, Andheri (E) Nariman Point, Mumbai-400072 Mumbai-400021 (Appellant) (Respondent) PAN No. AAFCA6695R Assessee by : Shri Devendra Jain & Shri Shashank Mehta, Advocates Revenue by : Shri Vivek Perumpura, Date of hearing: 06.11.2023 Da…

Zenzi Pharmaceutical Industies Pvt Ltd., Mumbai vs. CIT (Transfer Pricing)-4, Mumbai

In the result all the four appeals filed by the assessee are dismissed

ITA 2002/MUM/2023[2012-13]Status: DisposedITAT Mumbai29 Nov 2023AY 2012-13

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Devendra Jain &For Respondent: Shri Vivek Perumpura
Section 131Section 143Section 147Section 148Section 263Section 271BSection 68Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA No. 2003/Mum/2023 (Assessment Year 2017-18) ITA No. 2005/Mum/2023 (Assessment Year 2019-20) CIT (Transfer Pricing)-4 Zenzi Pharmaceutical Industries Room No. 3102, 3 rd Floor, B Pvt. Ltd. B-205, Universal Business Park, Wing, Mittal Court, 22, Vs. Chandivali, Andheri (E) Nariman Point, Mumbai-400072 Mumbai-400021 (Appellant) (Respondent) PAN No. AAFCA6695R Assessee by : Shri Devendra Jain & Shri Shashank Mehta, Advocates Revenue by : Shri Vivek Perumpura, Date of hearing: 06.11.2023 Da…

CIT v. N Sasikala (146 Taxmann.com 149) — Cited in 4 Judgments | BharatTax