CIT v. N.S.N. Jewellers (P.) Ltd.

57 Taxmann.com 113High Court2015#21089 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2021.

Judgments citing CIT v. N.S.N. Jewellers (P.) Ltd.

ACIT 12(1)(1), Mumbai vs. Associated Hospitality Ltd Developers P. Ltd, Mumbai

ITA 1348/MUM/2017[2013-14]Status: DisposedITAT Mumbai17 May 2019AY 2013-14

Bench: Shri Mahavir Singh & Shri G. Manjunathaassessment Year 2013-14 Dcit-12(1)(1), M/S Associated Hospitality & Room No.223, 02Nd Floor, Developers Pvt. Ltd. बनाम/ Aayakar Bhavan, 4Th Floor, Techniplex-1, Off. Vs. M.K. Road, Veer Savarkar Flyover, Mumbai-400020 Goregaon (W), Mumbai-400062 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No. Aafca7847P Shri Anadi Varma Cit-Dr राज"व क" ओर से / Revenue By "नधा"रती क" ओर से / Assessee By Shri Rajesh S. Shah

Section 143(3)Section 2(22)(e)Section 36Section 36(1)(iii)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘ए’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “A”, MUMBAI Before Shri MAHAVIR SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member Assessment Year 2013-14 DCIT-12(1)(1), M/s Associated Hospitality & Room No.223, 02nd Floor, Developers Pvt. Ltd. बनाम/ Aayakar Bhavan, 4th Floor, Techniplex-1, Off. Vs. M.K. Road, Veer Savarkar Flyover, Mumbai-400020 Goregaon (W), Mumbai-400062 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No. AAFCA7847P Shri Anadi Varma CIT-DR राज"व क" ओर से / Revenue by "नधा"रती क" ओर से / Assessee by Shri Rajesh S. Shah 20/02/2019 सुनव…

CIT v. N.S.N. Jewellers (P.) Ltd. (57 Taxmann.com 113) — Cited in 4 Judgments | BharatTax