CIT v. N.J. India Invest(P) Ltd.

32 Taxmann.com 367High Court2013#24471 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2015 to 2022.

Judgments citing CIT v. N.J. India Invest(P) Ltd.

Dell India Private Ltd., Bangalore vs. JCIT, Bangalore

In the result, the appeal filed by the assessee is partly allowed and the appeal filed by the Revenue is partly allowed for statistical purposes

ITA 562/BANG/2015[2010-11]Status: DisposedITAT Bangalore18 Aug 2022AY 2010-11

Bench: Shri George George K. & Ms. Padmavathy S

For Appellant: Shri T. Suryanarayana, Senior AdvocateFor Respondent: Shri Praveen Karanth, CIT(DR)(ITAT), Bengaluru

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBER AND Ms. PADMAVATHY S, ACCOUNTANT MEMBER IT(TP)A No.562/Bang/2015 Assessment year : 2010-11 M/s.Dell International Services Vs. The Joint Commissioner of Income Tax, LTU, India Private Limited, Bangalore. (for the merged entity Dell India Private Limited), Divyashree Gardens, No.12/1, 12/2A, 13/1A, Challghatta Village, Varthur Hobli, Bangalore – 560 071. PAN : AABCD 8839L APPELLANT RESPONDENT IT(TP)A No.400/Bang/2015 Assessment year : 2010-11 The Joint Commissioner of Vs. M/s.Dell International Services Inco…

The DCIT, Circle-1(1)(1), Ahmedabad vs. Arvind Smartspaces Ltd., Ahmedabad

In the result, the appeal filed by the Revenue and CO filed by the assessee is dismissed

ITA 1507/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad09 Mar 2020AY 2014-15

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./Ita No.1507/Ahd/2018 With C.O. 79/Ahd/2019 "नधा"रण वष"/Asstt. Year: 2014-2015 D.C.I.T, Arvind Smartspaces Ltd., Circle-1(1)(1), Vs. 24, Government Sevant’S Society, Ahmedabad. Nr. Municpal Market, Off. C.G. Road, Navrangpura, Ahmedabad-380009. Pan: Aahca5001H

For Appellant: Shri Vartik Chokshi, A.R

Section 14ASection 199Section 36(1)(iii)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’ BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1507/AHD/2018 With C.O. 79/Ahd/2019 "नधा"रण वष"/Asstt. Year: 2014-2015 D.C.I.T, Arvind Smartspaces Ltd., Circle-1(1)(1), Vs. 24, Government Sevant’s Society, Ahmedabad. Nr. Municpal Market, Off. C.G. Road, Navrangpura, Ahmedabad-380009. PAN: AAHCA5001H (Applicant) (Respondent) : Revenue by Shri D.P Gupta, CIT. D.R Assessee by : Shri Vartik Chokshi, A.R सुनवाई क" तार"ख/Date of Hearing : 10/01/2020 घोषणा क" तार"ख /D…

Moog Controls (India) Private Limited, Bangalore vs. CIT, Bangalore

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 551/BANG/2015[2009-10]Status: DisposedITAT Bangalore27 Nov 2015AY 2009-10

Bench: Smt. Asha Vijayaraghavan & Shri Abraham P. George

For Appellant: Shri K.R. Vasudevan, AdvocateFor Respondent: Shri Sunil Kumar Agarwala, Jt. CIT(DR)

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER IT(TP)A No.551/Bang/2015 Assessment year : 2009-10 Moog Controls (India) Pvt. Ltd., Vs. The Deputy Commissioner of No.41P/99P/100P, Income Tax, KIADB Industrial Area, Circle 12(1), Electronics City, Phase-II, Bangalore. Bangalore – 560 100. PAN: AABCM 3226G APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, Advocate Respondent by : Shri Sunil Kumar Agarwala, Jt. CIT(DR) Date of hearing : 14.10.2015 Date of Pronouncement : 27.11.2015 O R D E R Per Ash…