CIT v. Murli Agro Products Ltd.

49 Taxmann.com 172High Court2014#230 most cited

What is CIT v. Murli Agro Products Ltd. authority for?

Proceedings under Section 153A are initiated only if assessment/reassessment proceedings are pending on the date of search/requisition. Already finalized assessments for the years covered under Section 153A do not abate.

331

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2026.

Also referred to as

CIT v. Murli Agro Products Ltd. · section 153A · section 132 · section 132A · pending assessment · abated assessment · search · requisition

Sections most often in play

Section 132Section 143(3)Section 153ASection 115BBESection 147Section 68Section 69ASection 131

Issues it is cited on

section 158b(b)section 153(a)section 158bb(1)accumulated profitssection 158bbsection 2(22)retracted statementsection 2(22)(e)deemed dividendsection 153a(1)entry operatorsection 158b

Judgments citing CIT v. Murli Agro Products Ltd.

DCIT Cen Cir 2(2), Mumbai vs. Lakhamshi J Gala, Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2536/MUM/2015[2008-09]Status: DisposedITAT Mumbai19 Jan 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

DCIT Cen Cir 2(2), Mumbai vs. Lakhamshi J Gala, Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2535/MUM/2015[2006-07]Status: DisposedITAT Mumbai19 Jan 2018AY 2006-07

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

DCIT Cen Cir 2(2), Mumbai vs. Lakhamshi J Gala, Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2534/MUM/2015[2004-05]Status: DisposedITAT Mumbai19 Jan 2018AY 2004-05

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Lakamshi J Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2406/MUM/2015[2010-11]Status: DisposedITAT Mumbai19 Jan 2018AY 2010-11

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Lakamshi J Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2405/MUM/2015[2009-10]Status: DisposedITAT Mumbai19 Jan 2018AY 2009-10

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Lakamshi J Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2404/MUM/2015[2008-09]Status: DisposedITAT Mumbai19 Jan 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Lakamshi J Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2403/MUM/2015[2006-07]Status: DisposedITAT Mumbai19 Jan 2018AY 2006-07

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Lakamshi J Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2402/MUM/2015[2005-06]Status: DisposedITAT Mumbai19 Jan 2018AY 2005-06

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Bhavesh L Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2401/MUM/2015[2008-09]Status: DisposedITAT Mumbai19 Jan 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Bhavesh L Gala, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals filed by the assessee and Revenue are allowed for statistical purposes

ITA 2400/MUM/2015[2006-07]Status: DisposedITAT Mumbai19 Jan 2018AY 2006-07

Bench: Shri Joginder Singh & Shri G. Manjunatha

For Appellant: Ms. Pranali DixitFor Respondent: Ms. Jacinta Zimik Vashai
Section 132Section 139(1)Section 142(1)Section 153ASection 41(1)(a)Section 41(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" Bench, Mumbai Before Shri Joginder Singh, Judicial Member and Shri G. Manjunatha, Accountant Member ITA Nos. 2402 to 2406/Mum/2015 (Assessment Years: 2005-06, 2006-07 & 2008-09 to 2010-11) Shri Lakamshi J. Gala DCIT, Central Circle-2(2) Room No. 1, 1st Floor (Earlier DCIT, CC-12) Central Building Vs. Room No. 804, 8th Floor 23, Chowpatty Sea Face Old CGO Bldg., M.K. Road Girgaun, Mumbai 400006 Mumbai 400020 PAN – AACPG4775A Appellant Respondent ITA Nos. 2534 to 2537/Mum/2015 (Assessment Years: 2004-05, 2006-07, 2008-09 & 2009-10) DCIT, Central Circle-2(2) Shri Lakam…

Dev Steel, Navi Mumbai vs. Pr CIT Cen 4, Navi Mumbai

The appeals are dismissed

ITA 3752/MUM/2016[2009-10]Status: DisposedITAT Mumbai24 Nov 2017AY 2009-10

Bench: Shri Joginder Singh & Shri Rajesh Kumarassessment Year: 2008-09 Shri Devang Gandhi, Pr. Cit, A/303, Balaji Gardens, Central-4, बनाम/ Sector-11, Koparkhairne, Mumbai Vs. Navi Mumbai-400709 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No.Abhpg0909N

Section 153ASection 263

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘डी’ ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘D’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member Assessment Year: 2008-09 Shri Devang Gandhi, Pr. CIT, A/303, Balaji Gardens, Central-4, बनाम/ Sector-11, Koparkhairne, Mumbai Vs. Navi Mumbai-400709 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.ABHPG0909N ITA No.3748 to 3752/Mum/2016 Assessment Year: 2006-07 to 2010-11 M/s Dev Steel Pr. CIT, 605, 6th Floor, Central-4, बनाम/ Thacker Tower, Mumbai Vs.…

Dev Steel, Navi Mumbai vs. Pr CIT Cen 4, Navi Mumbai

The appeals are dismissed

ITA 3748/MUM/2016[2006-07]Status: DisposedITAT Mumbai24 Nov 2017AY 2006-07

Bench: Shri Joginder Singh & Shri Rajesh Kumarassessment Year: 2008-09 Shri Devang Gandhi, Pr. Cit, A/303, Balaji Gardens, Central-4, बनाम/ Sector-11, Koparkhairne, Mumbai Vs. Navi Mumbai-400709 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No.Abhpg0909N

Section 153ASection 263

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘डी’ ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘D’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member Assessment Year: 2008-09 Shri Devang Gandhi, Pr. CIT, A/303, Balaji Gardens, Central-4, बनाम/ Sector-11, Koparkhairne, Mumbai Vs. Navi Mumbai-400709 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.ABHPG0909N ITA No.3748 to 3752/Mum/2016 Assessment Year: 2006-07 to 2010-11 M/s Dev Steel Pr. CIT, 605, 6th Floor, Central-4, बनाम/ Thacker Tower, Mumbai Vs.…

Devang Gandhi, Navi Mumbai vs. Pr CIT Cen 4, Mumbai

The appeals are dismissed

ITA 3747/MUM/2016[2008-09]Status: DisposedITAT Mumbai24 Nov 2017AY 2008-09

Bench: Shri Joginder Singh & Shri Rajesh Kumarassessment Year: 2008-09 Shri Devang Gandhi, Pr. Cit, A/303, Balaji Gardens, Central-4, बनाम/ Sector-11, Koparkhairne, Mumbai Vs. Navi Mumbai-400709 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No.Abhpg0909N

Section 153ASection 263

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘डी’ ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘D’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member Assessment Year: 2008-09 Shri Devang Gandhi, Pr. CIT, A/303, Balaji Gardens, Central-4, बनाम/ Sector-11, Koparkhairne, Mumbai Vs. Navi Mumbai-400709 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.ABHPG0909N ITA No.3748 to 3752/Mum/2016 Assessment Year: 2006-07 to 2010-11 M/s Dev Steel Pr. CIT, 605, 6th Floor, Central-4, बनाम/ Thacker Tower, Mumbai Vs.…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 3228/MUM/2015[2006-07]Status: DisposedITAT Mumbai09 Oct 2017AY 2006-07

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 3227/MUM/2015[2005-06]Status: DisposedITAT Mumbai09 Oct 2017AY 2005-06

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 3226/MUM/2015[2004-05]Status: DisposedITAT Mumbai09 Oct 2017AY 2004-05

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 5201/MUM/2013[2006-07]Status: DisposedITAT Mumbai09 Oct 2017AY 2006-07

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 5200/MUM/2013[2005-06]Status: DisposedITAT Mumbai09 Oct 2017AY 2005-06

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 5199/MUM/2013[2004-05]Status: DisposedITAT Mumbai09 Oct 2017AY 2004-05

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…

Nazneen Farooq Sarang, Mumbai vs. DCIT Cen Cir 36, Mumbai

In the result, appeals for A

ITA 5198/MUM/2013[2003-04]Status: DisposedITAT Mumbai09 Oct 2017AY 2003-04

Bench: Shri P K Bansal & Shri Pawan Singh

For Appellant: S/Shri Piyush Chhajed & M P ChhajedFor Respondent: S/Shri Anand Mohan & Suman Kumar
Section 132Section 143(1)Section 143(2)Section 143(3)Section 153ASection 271(1)(c)Section 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “B”, MUMBAI Before Shri P K Bansal, Vice President & Shri Pawan Singh, Judicial Member ITA No. 5198/Mum/2013 A.Y. 2003-04, ITA No. 5199/Mum/2013 A.Y. 2004-05 ITA No. 5200/Mum/2013 A.Y. 2005-06 ITA No. 5201/Mum/2013 A.Y. 2006-07 ITA No. 1458/Mum/2012 A.Y. 2007-08 ITA No. 3226/Mum/2015 A.Y. 2004-05 ITA No. 3227/Mum/2015 A.Y. 2005-06 ITA No. 3228/Mum/2015 A.Y. 2006-07 Mrs. Nazneen Farooq Sarang, DCIT Central Circle 36, 302 Shabnam Apartment, Mumbai Vs. 33, S.V.Road, Andheri (W) Mumbai 400 058 PAN BEJPS3282N (Appellant) (Respondent) For the Appellant : S/Shri P…