CIT v. Monica India

70 Taxmann.com 47High Court2016#25533 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Monica India

Andhra Pradesh Gas Power Corporation Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-1(1), Hyderabad

In the result, assessee’s appeals are allowed

ITA 2094/HYD/2018[2015-16]Status: DisposedITAT Hyderabad19 Nov 2019AY 2015-16

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Sri V. SivakumarFor Respondent: Sri Y.V.S.T. Sai, CIT-DR
Section 115JSection 143(3)Section 148Section 37

…ITA Nos 2092 2093 and 2094 of 2018 AP Gas Power Corporation Ltd Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos.2092, 2093 and 2094/ Hyd/2018 Assessment Years: 2011-12, 2012-13 & 2015-16 A.P. Gas Power Vs. Dy. Commissioner of Corporation Ltd, Income Tax, Circle 1(1) Hyderabad Hyderabad PAN:AABCA9105C (Appellant) (Respondent) Assessee by: Sri V. Sivakumar Revenue by: Sri Y.V.S.T. Sai, CIT-DR Date of hearing: 22/08/2019 Date of pronouncement: 19/11/2019 ORDER Per Smt. P. Madhav…

Andhra Pradesh Gas Power Corporation Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-1(1), Hyderabad

In the result, assessee’s appeals are allowed

ITA 2093/HYD/2018[2012-13]Status: DisposedITAT Hyderabad19 Nov 2019AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Sri V. SivakumarFor Respondent: Sri Y.V.S.T. Sai, CIT-DR
Section 115JSection 143(3)Section 148Section 37

…ITA Nos 2092 2093 and 2094 of 2018 AP Gas Power Corporation Ltd Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos.2092, 2093 and 2094/ Hyd/2018 Assessment Years: 2011-12, 2012-13 & 2015-16 A.P. Gas Power Vs. Dy. Commissioner of Corporation Ltd, Income Tax, Circle 1(1) Hyderabad Hyderabad PAN:AABCA9105C (Appellant) (Respondent) Assessee by: Sri V. Sivakumar Revenue by: Sri Y.V.S.T. Sai, CIT-DR Date of hearing: 22/08/2019 Date of pronouncement: 19/11/2019 ORDER Per Smt. P. Madhav…

Andhra Pradesh Gas Power Corporation Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-1(1), Hyderabad

In the result, assessee’s appeals are allowed

ITA 2092/HYD/2018[2011-12]Status: DisposedITAT Hyderabad19 Nov 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S.Rifaur Rahman

For Appellant: Sri V. SivakumarFor Respondent: Sri Y.V.S.T. Sai, CIT-DR
Section 115JSection 143(3)Section 148Section 37

…ITA Nos 2092 2093 and 2094 of 2018 AP Gas Power Corporation Ltd Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ B ‘ Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member AND Shri S.Rifaur Rahman, Accountant Member ITA Nos.2092, 2093 and 2094/ Hyd/2018 Assessment Years: 2011-12, 2012-13 & 2015-16 A.P. Gas Power Vs. Dy. Commissioner of Corporation Ltd, Income Tax, Circle 1(1) Hyderabad Hyderabad PAN:AABCA9105C (Appellant) (Respondent) Assessee by: Sri V. Sivakumar Revenue by: Sri Y.V.S.T. Sai, CIT-DR Date of hearing: 22/08/2019 Date of pronouncement: 19/11/2019 ORDER Per Smt. P. Madhav…