CIT v. Modern Rubber Industries

37 Taxmann.com 394Reported decision2013#24709 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 357,256 Indian tax judgments — from 2016 to 2018.

Judgments citing CIT v. Modern Rubber Industries

Nayan T. Shah, Mumbai vs. DCIT Cir 23(3), Mumbai

The appeal of the assessee is allowed

ITA 1005/MUM/2016[2010-11]Status: DisposedITAT Mumbai18 Jul 2018AY 2010-11

Bench: Shri Joginder Singh & Shri Rajesh Kumarassessment Year: 2010-11 Nayan T Shah, Dcit, Flat No.501, 5Th Floor, Circle-23(3), बनाम/ Rajyog Residency, (Now Dcit Circle-29(2), Vs. Near Vardhman Nagar, Bandra Kurla Complex, Dr. R.P. Road, Bandra (East), Mulund (West), Mumbai Mumbai-400080 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No. Aahps3290B

Section 144Section 41(1)Section 44A

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘बी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘B’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Rajesh Kumar, Accountant Member Assessment Year: 2010-11 Nayan T Shah, DCIT, Flat No.501, 5th Floor, Circle-23(3), बनाम/ Rajyog Residency, (Now DCIT Circle-29(2), Vs. Near Vardhman Nagar, Bandra Kurla Complex, Dr. R.P. Road, Bandra (East), Mulund (West), Mumbai Mumbai-400080 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No. AAHPS3290B "नधा"रती क" ओर से / Assessee by Shri Paresh Shapari…

DCIT, Bangalore vs. M/S Jsr Constructions Private Limited, Bangalore

ITA 875/BANG/2014[2008-09]Status: DisposedITAT Bangalore13 Apr 2016AY 2008-09

Bench: Shri Abraham P. Geoerge & Shri George George K.Assessment Year : 2008-09

For Appellant: Shri V. Chandrashekar, AdvocateFor Respondent: Shri Sunil Kumar Agarwala, Jt. CIT(DR)
Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ABRAHAM P. GEOERGE, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER Assessment year : 2008-09 The Deputy Commissioner of Vs. M/s. JSR Constructions Pvt. Ltd., 540, 4th Floor, CMH Road, Income Tax, Central Circle 2(2), Indiranagar, Bangalore. Bangalore. PAN: AAACJ 4500H APPELLANT RESPONDENT Assessment year : 2008-09 M/s. JSR Constructions Pvt. Ltd., Vs. The Deputy Commissioner of 540, 4th Floor, CMH Road, Income Tax, Indiranagar, Central Circle 2(2), Bangalore. Bangalore. PAN: AAACJ 4500H APPELLANT RESPONDENT Revenue by : Shri…

Jsr Constrctions Pvt. Ltd., Bangalore vs. Addl..C.I.T., Bangalore

ITA 741/BANG/2014[2008-09]Status: DisposedITAT Bangalore13 Apr 2016AY 2008-09

Bench: Shri Abraham P. Geoerge & Shri George George K.Assessment Year : 2008-09

For Appellant: Shri V. Chandrashekar, AdvocateFor Respondent: Shri Sunil Kumar Agarwala, Jt. CIT(DR)
Section 144

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ABRAHAM P. GEOERGE, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER Assessment year : 2008-09 The Deputy Commissioner of Vs. M/s. JSR Constructions Pvt. Ltd., 540, 4th Floor, CMH Road, Income Tax, Central Circle 2(2), Indiranagar, Bangalore. Bangalore. PAN: AAACJ 4500H APPELLANT RESPONDENT Assessment year : 2008-09 M/s. JSR Constructions Pvt. Ltd., Vs. The Deputy Commissioner of 540, 4th Floor, CMH Road, Income Tax, Indiranagar, Central Circle 2(2), Bangalore. Bangalore. PAN: AAACJ 4500H APPELLANT RESPONDENT Revenue by : Shri…

CIT v. Modern Rubber Industries (37 Taxmann.com 394) — Cited in 3 Judgments | BharatTax