CIT v. Miraa Processors (P) Ltd.

208 Taxmann 93High Court2012#19931 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Judgments citing CIT v. Miraa Processors (P) Ltd.

THE ITO., WARD-2(1)(1),, AHMEDABAD vs. GAYATRI INTERMEDIATES PVT. LTD.,, AHMEDABAD

In the result, appeal filed by the Revenue is dismissed

ITA 3074/AHD/2015[2012-13]Status: DisposedITAT Ahmedabad10 Dec 2019AY 2012-13

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad)

For Appellant: Shri Lalit P. Jain, Sr. D.RFor Respondent: Shri Tushar Hemani & P.B. Parmar

Section 41Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMBER) ITA. No: 3074/AHD/2015 (Assessment Year: 2012-13) Income Tax Officer, Ward- V/S M/s Gayatri Intermediates 2(1)(1), Ahmedabad Ltd. 201/2/3 Phase-III, GIDC, Vatva, Ahmedabad (Appellant) (Respondent) PAN: AAACG5330N Appellant by : Shri Lalit P. Jain, Sr. D.R. Respondent by : Shri Tushar Hemani & P.B. Parmar (आदेश)/ORDER Date of hearing : 03 -10-2019 Date of Pronouncement : 10 -12-2019 PER MAHAVIR PRASAD, JUDICIAL MEMBER 1. This appeal filed by the Revenu…

SANDHYA DYES & CHEMICALS,,UMBERGAM vs. THE ADDL.CIT, VAPI RANGE,, VAPI

In the result, the appeal of the assessee is partly allowed

ITA 3225/AHD/2015[2011-12]Status: DisposedITAT Surat03 Oct 2018AY 2011-12

Bench: Shri C.M.Garg & Shri O.P.Meenaआ.अ.सं./I.T.A No.3225/Ahd/2015/Srt िनधा"रण वष"/Assessment Year : 2011-12 M/S. Sandhya Dyes & Vs. The Additional Commissioner Chemicals, Of Income Tax, Plot No. 1703-B, Sarigam, Vapi Range, Vapi. Gidc, Umbergaon, Gujarat. [Pan: Aalfs 5832 K] अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 2(22)(e)Section 41(1)

…Sandhya Dyes & Chemicals Vs. Addl. CIT, Vapi Range, Vapi/I.T.A. No.3225/Ahd/2015/A.Y.:2011-12 Page 1 of 18 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT "ी सी.एम.गग", "याियक सद"य तथा "ी ओ.पी.मीना, लेखा सद"य के सम" BEFORE SHRI C.M.GARG, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A No.3225/Ahd/2015/SRT िनधा"रण वष"/Assessment Year : 2011-12 M/s. Sandhya Dyes & Vs. The Additional Commissioner Chemicals, of Income Tax, Plot No. 1703-B, Sarigam, Vapi Range, Vapi. GIDC, Umbergaon, Gujarat. [PAN: AALFS 5832 K] अपीलाथ" Appellant ""यथ"/Respondent िनधा…

M/S. PARV CORPORATION,SURAT vs. THE INCOME TAX OFFICER, WARD-2(4),, SURAT

In the result, the appeal of the assessee is partly allowed

ITA 1697/AHD/2011[2007-08]Status: DisposedITAT Surat24 Aug 2018AY 2007-08

Bench: C .M. Garg, Jm & O. P. Meena, Am आ.अ.सं./I.T.A No.1697Ahd/2011: िनधा"रण वष"/Assessment Year: 2007-08 M/S. Parv Corporation, V Income Tax Officer 2/2767 Kabitpura Opp. Khetrapal . Ward 2(4) Surat Mandir, Surat Pan: Aahfp 3720F अपीलाथ" Appellant ""यथ"/Respondent िनधा"रती क" ओर से Assessee By Shri P. M. Jagasheth, Ca राज"व क" ओर से Revenue By Shri P.S. Chaudhary, Sr. D.R. सुनवाई क" तारीख Date Of Hearing 05.09.2018 उ"ोषणा क" तारीख Date Of Pronouncement 18.09.2018

Section 133(6)Section 41Section 41(1)

…Parv Corporation v. ITO-2(4) Surat /I.T.A.No. 1697/Ahd/2011/A.Y. 07-08 Page 1 of 10 आयकर अपीलीय अिधकरण,सुरत "यायपीठ, सुरत INCOM TAX APPELLATE TRIBUNAL –SURAT-BENCH-SURAT "ी सी.एम.गग", "याियक सद"य तथा "ी ओ.पी.मीना, लेखा सद"य के सम" BEFORE C .M. GARG, JM & O. P. MEENA, AM आ.अ.सं./I.T.A No.1697Ahd/2011: िनधा"रण वष"/Assessment Year: 2007-08 M/s. Parv Corporation, V Income Tax Officer 2/2767 Kabitpura Opp. Khetrapal . Ward 2(4) Surat Mandir, Surat PAN: AAHFP 3720F अपीलाथ" Appellant ""यथ"/Respondent िनधा"रती क" ओर से Assessee by Shri P. M. Jagasheth, CA राज"व क" ओर से Revenue by Shri P.S. Chaudhary, Sr. D.R. सुनवाई क"…

FLO DYNE CONTROLS (INDIA) P.LTD,MUMBAI vs. ACIT 10(3), MUMBAI

In the result, appeal of the assessee is partly allowed as indicated above

ITA 983/MUM/2016[2011-12]Status: DisposedITAT Mumbai15 Jun 2018AY 2011-12

Bench: Shri C.N. Prasad, Hon'Ble & Shri N.K. Pradhan, Hon'Blem/S. Flo Dyne Controls (India) Pvt. Ltd., V. Income Tax Officer – 10(3)(1) C/O. Jayesh Sangharjka & Co Llp Charted {Now Known As Income Tax Accountants Officer 15(1)(2)} Unit No. 405, Hind Rajasthan Centre, Aayakar Bhavan, M.K. Road, D.S. Phalke Road, Dadar (E) Mumbai-400 020 Mumbai – 400 014

For Appellant: Shri Ritika AgarwalFor Respondent: Ms. Pooja Swaroop

Section 40Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI N.K. PRADHAN, HON'BLE ACCOUNTANT MEMBER M/s. Flo Dyne Controls (India) Pvt. Ltd., v. Income Tax Officer – 10(3)(1) C/o. Jayesh Sangharjka & Co LLP Charted {Now known as Income Tax Accountants Officer 15(1)(2)} Unit No. 405, Hind Rajasthan Centre, Aayakar Bhavan, M.K. Road, D.S. Phalke Road, Dadar (E) Mumbai-400 020 Mumbai – 400 014 PAN NO: AABCF 2339 M (Appellant) (Respondent) Assessee by : Shri Ritika Agarwal Department by : Ms. Pooja Swaroop Date of Hearing : 04.04.2018 Date of Pronouncemen…