CIT v. Mihir Kanti Hazra

375 ITR 555High Court#24873 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2022.

Judgments citing CIT v. Mihir Kanti Hazra

BHADANES HITECH TECHNOLOGY COMPUTER PVT.LTD,,NASHIK vs. INCOME-TAX OFFICER, WARD - 1(1),, NASHIK

Appeal is partly allowed in above terms

ITA 1289/PUN/2018[2013-14]Status: DisposedITAT Pune14 Jul 2022AY 2013-14

Bench: Shri S.S. Godara & Dr. Dipak P. Ripoteनिर्धारण वषा / Assessment Year : 2013-14 Bhadanes Hitech Technology Vs. Ito, Ward Computer Pvt. Ltd. 1(1), Nashik Flat No.10, Padmavishwa Plaza, Nashik Pune Road, Tagore Nagar, Nashik – 422006 Pan : Aadcb9102E Appellant Respondent

Section 143(3)Section 68

…f the lender and genuineness of the transaction. There are plethora of case laws and catena of decisions of Hon’ble Court and Tribunal which subscribes to this view. 6.15 Reference is invited to the decision of Commissioner of Income Tax Vs. Mihir Kanti Hazra,375 ITR 555(Cal) dated 28th April, 2015 wherein it is held that where creditworthiness of the alleged creditors and the source of source were not proved by the assessee then addition under section 68 is justified. 6.16 The Hon’ble Delhi High Court in the case of Tulip Engineering Pvt. Ltd. (2015) 92 CCH 60 has held inter-alia as under:- "So far as the last…

ASHUTOSH V. JHAVERI,MUMBAI vs. ITO - 17(1)(2), MUMBAI

ITA 5122/MUM/2016[2007-08]Status: DisposedITAT Mumbai24 Jun 2019AY 2007-08

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2Nd Floor, Shroff Chambers, 1St Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2Nd Floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1St Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Revenue By : Mr.Raveev Gubgotra & Mr. Chaudhary Arunkumar Singh, Drs Assessee By : Mr. Mehul Choksi, Ar Last Date Of Hearing : 29.03.2019 Date Of Pronouncement: 24/06/2019

For Appellant: Mr. Mehul Choksi, ARFor Respondent: Mr.Raveev Gubgotra & Mr
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2nd floor, Shroff Chambers, 1st Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 PAN No. ABAPJ2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2nd floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1st Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020…

ITO 17(1)(2), MUMBAI vs. ASUTOSH V. JHAVERI, MUMBAI

ITA 4837/MUM/2016[2011-12]Status: DisposedITAT Mumbai24 Jun 2019AY 2011-12

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2Nd Floor, Shroff Chambers, 1St Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2Nd Floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1St Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020 Pan No. Abapj2406L Appellant Respondent Revenue By : Mr.Raveev Gubgotra & Mr. Chaudhary Arunkumar Singh, Drs Assessee By : Mr. Mehul Choksi, Ar Last Date Of Hearing : 29.03.2019 Date Of Pronouncement: 24/06/2019

For Appellant: Mr. Mehul Choksi, ARFor Respondent: Mr.Raveev Gubgotra & Mr
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 Income Tax Officer - Mr. Ashutosh V. Jhaveri 259, 17(1)(2), Room No 116, Vs. 2nd floor, Shroff Chambers, 1st Floor, Aayakar Bazaar Gate Street, Mumbai- Bhavan,M.K. Road, 400001. Mumbai-400020 PAN No. ABAPJ2406L Appellant Respondent Assessment Year: 2011-12 Mr. Ashutosh V. Jhaveri Income Tax Officer - 259, 2nd floor, Shroff Vs. 17(1)(2), Room No 116, Chambers, Bazaar Gate 1st Floor, Aayakar Street, Mumbai-400001. Bhavan,M.K. Road, Mumbai-400020…

CIT v. Mihir Kanti Hazra (375 ITR 555) — Cited in 3 Judgments | BharatTax