CIT v. MGF Automobiles Ltd.

72 Taxmann.com 240Supreme Court of India2016#12940 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2023.

Issues it is cited on

Judgments citing CIT v. MGF Automobiles Ltd.

CIT v. MGF Automobiles Ltd. (72 Taxmann.com 240) — Cited in 8 Judgments | BharatTax