CIT v. Melstar Information Technologies Ltd.

106 Taxmann.com 142High Court2019#21905 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2024.

Sections most often in play

Section 143(1)Section 143(3)Section 154Section 244ASection 250Section 244A(2)

Issues it is cited on

section 244a(1)interest on refundsection 244section 244achief commissionersection 254section 24commissioner (appeals)section 154appeal before the tribunalsection 250person

Judgments citing CIT v. Melstar Information Technologies Ltd.

Glaxosmithkline Pharmaceuticals Limited, Mumbai vs. Deputy Commissioner of Income Tax Circle -7(1)(1), Mumbai

In the result, both the appeals filed by the assessee for A

ITA 3306/MUM/2024[2000-01]Status: DisposedITAT Mumbai09 Dec 2024AY 2000-01

Bench: Ms. Kavitha Rajagopal, Jm & Shri Girish Agrawal, Am

For Appellant: Shri Anish Thacker &For Respondent: Shri. Ram Krishn Kedia (Sr. DR.)
Section 143(1)Section 143(3)Section 154Section 244ASection 244A(2)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SHRI GIRISH AGRAWAL, AM ITA No. 3306/Mum/2024 (Assessment Year: 2000-2001) Glaxosmithkline Pharmaceuticals Dy. CIT, Circle 7(1)(1) Limited Aayakar Bhavan, Mumbai-400 020. 252, GSK House, Vs. Dr. Annie Besant Road, Worli, Mumbai-400 030 PAN/GIR No. AAACG 4414 B (Assessee) : (Respondent) Assessee by : Shri Anish Thacker & Shri Pranay Gandhi Respondent by : Shri. Ram Krishn Kedia (Sr. DR.) Date of Hearing : 06.12.2024 Date of Pronouncement : 09.12.2024 O R D E R Per Kavitha Rajagopal, J M: These appeals have been filed by the…

Glaxosmithkline Pharmaceuticals Limited, Mumbai vs. Deputy Commissioner of Income Tax Circle-7(1)(1), Mumbai

In the result, both the appeals filed by the assessee for A

ITA 3305/MUM/2024[1999-20]Status: DisposedITAT Mumbai09 Dec 2024AY 1999-20

Bench: Ms. Kavitha Rajagopal, Jm & Shri Girish Agrawal, Am

For Appellant: Shri Anish Thacker &For Respondent: Shri. Ram Krishn Kedia (Sr. DR.)
Section 143(1)Section 143(3)Section 154Section 244ASection 244A(2)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SHRI GIRISH AGRAWAL, AM ITA No. 3306/Mum/2024 (Assessment Year: 2000-2001) Glaxosmithkline Pharmaceuticals Dy. CIT, Circle 7(1)(1) Limited Aayakar Bhavan, Mumbai-400 020. 252, GSK House, Vs. Dr. Annie Besant Road, Worli, Mumbai-400 030 PAN/GIR No. AAACG 4414 B (Assessee) : (Respondent) Assessee by : Shri Anish Thacker & Shri Pranay Gandhi Respondent by : Shri. Ram Krishn Kedia (Sr. DR.) Date of Hearing : 06.12.2024 Date of Pronouncement : 09.12.2024 O R D E R Per Kavitha Rajagopal, J M: These appeals have been filed by the…

H.U.F. of His Late Highness Sir J.M. Scindia, Mumbai vs. ACIT Range -18(2)(4), Mumbai

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 5536/MUM/2019[1997-98]Status: DisposedITAT Mumbai11 Aug 2022AY 1997-98

Bench: Us :-

Section 154Section 244A

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘SMC‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER H.U.F. of His Late Highness Vs. The Assistant Commissioner of Sir J.M.Scindia Income-Tax-Range-18(2)(4), C/O. Scindia Investments Mumbai Pvt. Ltd., Piramal Chambers, Lalbaug B-431, Phoenix House Parel, Mumbai – 400 012 462, Senapati Bapat Marg Lower Parel Mumbai- 400 013 PAN/GIR No.AAAHH0403A (Appellant) .. (Respondent) Assessee by Shri Ketan Ved Revenue by Shri S.G. Mehta Date of Hearing 31/05/2022 Date of Pronouncement 11/08/2022 आदेश / O R D E R PER M. BALAGANE…