CIT v. Manohar Lal Thakral

93 Taxmann.com 156High Court2018#13023 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 144BSection 147Section 148Section 148ASection 151Section 269SSSection 271DSection 274

Judgments citing CIT v. Manohar Lal Thakral

M/S Karia Builders, Pune vs. ITO Ward 14(3), Pune

In the result, the appeal filed by the assessee is allowed

ITA 2401/PUN/2024[2017-18]Status: DisposedITAT Pune23 Jul 2025AY 2017-18

Bench: Shri R. K. Panda & Ms. Astha Chandraassessment Year : 2017-18 M/S. Karia Builders Ito, Ward 14(3), Pune 402, Konark Indrayu, Kondhwa, Vs. Pune – 411048 Pan: Aadfk5220B (Appellant) (Respondent) Assessee By : Shri Sanket M Joshi Department By : Shri Ramnath P Murkunde Date Of Hearing : 17-07-2025 Date Of Pronouncement : 23-07-2025 O R D E R

For Appellant: Shri Sanket M JoshiFor Respondent: Shri Ramnath P Murkunde
Section 147Section 148Section 269SSection 271DSection 274Section 275(1)Section 296S

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER Assessment year : 2017-18 M/s. Karia Builders ITO, Ward 14(3), Pune 402, Konark Indrayu, Kondhwa, Vs. Pune – 411048 PAN: AADFK5220B (Appellant) (Respondent) Assessee by : Shri Sanket M Joshi Department by : Shri Ramnath P Murkunde Date of hearing : 17-07-2025 Date of pronouncement : 23-07-2025 O R D E R PER R.K. PANDA, VP: This appeal filed by the assessee is directed against the order dated 30.09.2024 of the Ld. CIT(A) / NFAC, relating to assessment year 2017-18. 2. Facts o…

Vijayaben G Zalavadia, Gandhinagar vs. The Jt. CIT, Gandhinagar

ITA 463/AHD/2020[2016-17]Status: DisposedITAT Ahmedabad11 May 2022AY 2016-17

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Mahesh Chhajed , A.RFor Respondent: Shri R. R. Makwana, Sr. DR
Section 143Section 143(3)Section 269TSection 271ESection 274Section 27I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. Nos. 458 to 463/Ahd/2020 (Assessment Years: 2011-12 to 2016-17) Vijayaben G. Zalavadia Vs. JCIT Plot No. 1289/2, Sector 4C, Gandhinagar Gandhinagar-382006 Gujarat-382011 [PAN No. AABPZ3046L] (Appellant) .. (Respondent) Assessee by : Shri Mahesh Chhajed , A.R. Revenue by : Shri R. R. Makwana, Sr. DR Date of Hearing 09.05.2022 Date of Pronouncement 11.05.2022 O R D E R PER BENCH: The bunch appeals preferred by the assessee are directed against the orders all dated 10.08…

Vijayaben G Zalavadia, Gandhinagar vs. The Jt. CIT, Gandhinagar

ITA 462/AHD/2020[2015-16]Status: DisposedITAT Ahmedabad11 May 2022AY 2015-16

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Mahesh Chhajed , A.RFor Respondent: Shri R. R. Makwana, Sr. DR
Section 143Section 143(3)Section 269TSection 271ESection 274Section 27I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. Nos. 458 to 463/Ahd/2020 (Assessment Years: 2011-12 to 2016-17) Vijayaben G. Zalavadia Vs. JCIT Plot No. 1289/2, Sector 4C, Gandhinagar Gandhinagar-382006 Gujarat-382011 [PAN No. AABPZ3046L] (Appellant) .. (Respondent) Assessee by : Shri Mahesh Chhajed , A.R. Revenue by : Shri R. R. Makwana, Sr. DR Date of Hearing 09.05.2022 Date of Pronouncement 11.05.2022 O R D E R PER BENCH: The bunch appeals preferred by the assessee are directed against the orders all dated 10.08…

Vijayaben G Zalavadia, Gandhinagar vs. The Jt. CIT, Gandhinagar

ITA 461/AHD/2020[2014-15]Status: DisposedITAT Ahmedabad11 May 2022AY 2014-15

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Mahesh Chhajed , A.RFor Respondent: Shri R. R. Makwana, Sr. DR
Section 143Section 143(3)Section 269TSection 271ESection 274Section 27I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. Nos. 458 to 463/Ahd/2020 (Assessment Years: 2011-12 to 2016-17) Vijayaben G. Zalavadia Vs. JCIT Plot No. 1289/2, Sector 4C, Gandhinagar Gandhinagar-382006 Gujarat-382011 [PAN No. AABPZ3046L] (Appellant) .. (Respondent) Assessee by : Shri Mahesh Chhajed , A.R. Revenue by : Shri R. R. Makwana, Sr. DR Date of Hearing 09.05.2022 Date of Pronouncement 11.05.2022 O R D E R PER BENCH: The bunch appeals preferred by the assessee are directed against the orders all dated 10.08…

Vijayaben G Zalavadia, Gandhinagar vs. The Jt. CIT, Gandhinagar

ITA 460/AHD/2020[2013-14]Status: DisposedITAT Ahmedabad11 May 2022AY 2013-14

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Mahesh Chhajed , A.RFor Respondent: Shri R. R. Makwana, Sr. DR
Section 143Section 143(3)Section 269TSection 271ESection 274Section 27I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. Nos. 458 to 463/Ahd/2020 (Assessment Years: 2011-12 to 2016-17) Vijayaben G. Zalavadia Vs. JCIT Plot No. 1289/2, Sector 4C, Gandhinagar Gandhinagar-382006 Gujarat-382011 [PAN No. AABPZ3046L] (Appellant) .. (Respondent) Assessee by : Shri Mahesh Chhajed , A.R. Revenue by : Shri R. R. Makwana, Sr. DR Date of Hearing 09.05.2022 Date of Pronouncement 11.05.2022 O R D E R PER BENCH: The bunch appeals preferred by the assessee are directed against the orders all dated 10.08…

Vijayaben G Zalavadia, Gandhinagar vs. The Jt. CIT, Ganhinagar

ITA 459/AHD/2020[2012-13]Status: DisposedITAT Ahmedabad11 May 2022AY 2012-13

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Mahesh Chhajed , A.RFor Respondent: Shri R. R. Makwana, Sr. DR
Section 143Section 143(3)Section 269TSection 271ESection 274Section 27I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. Nos. 458 to 463/Ahd/2020 (Assessment Years: 2011-12 to 2016-17) Vijayaben G. Zalavadia Vs. JCIT Plot No. 1289/2, Sector 4C, Gandhinagar Gandhinagar-382006 Gujarat-382011 [PAN No. AABPZ3046L] (Appellant) .. (Respondent) Assessee by : Shri Mahesh Chhajed , A.R. Revenue by : Shri R. R. Makwana, Sr. DR Date of Hearing 09.05.2022 Date of Pronouncement 11.05.2022 O R D E R PER BENCH: The bunch appeals preferred by the assessee are directed against the orders all dated 10.08…

Vijayaben G Zalavadia, Gandhinagar vs. The Jt. CIT, Gandhinagar

ITA 458/AHD/2020[2011-12]Status: DisposedITAT Ahmedabad11 May 2022AY 2011-12

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Mahesh Chhajed , A.RFor Respondent: Shri R. R. Makwana, Sr. DR
Section 143Section 143(3)Section 269TSection 271ESection 274Section 27I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. Nos. 458 to 463/Ahd/2020 (Assessment Years: 2011-12 to 2016-17) Vijayaben G. Zalavadia Vs. JCIT Plot No. 1289/2, Sector 4C, Gandhinagar Gandhinagar-382006 Gujarat-382011 [PAN No. AABPZ3046L] (Appellant) .. (Respondent) Assessee by : Shri Mahesh Chhajed , A.R. Revenue by : Shri R. R. Makwana, Sr. DR Date of Hearing 09.05.2022 Date of Pronouncement 11.05.2022 O R D E R PER BENCH: The bunch appeals preferred by the assessee are directed against the orders all dated 10.08…

Shri Lal Singh Chouhan, Jhabua vs. The JCIT, Range, Jhabua

ITA 104/IND/2020[2009-10]Status: DisposedITAT Indore27 Jul 2021AY 2009-10

Bench: Shri Manish Borad & Ms. Madhumita Royvirtual Hearing Assessment Year:2009-10 Shri Lal Singh Chouhan Jcit 1, Gayatri Gali Ratlam बनाम/ Jhabua (M.P.) Vs. (Appellant) (Revenue ) P.A. No. Admpc49181 Appellant By Shri S.N. Agrawal, Ca Revenue By Shri Harshit Bari, Sr. Dr Date Of Hearing: 21.06.2021 Date Of Pronouncement: 27.07.2021 आदेश / O R D E R Per Manish Borad, A.M:

Section 143(3)Section 269TSection 271DSection 271E

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI MANISH BORAD,ACCOUNTANT MEMBER AND Ms. MADHUMITA ROY, JUDICIAL MEMBER Virtual Hearing Assessment Year:2009-10 Shri Lal Singh Chouhan JCIT 1, Gayatri Gali Ratlam बनाम/ Jhabua (M.P.) Vs. (Appellant) (Revenue ) P.A. No. ADMPC49181 Appellant by Shri S.N. Agrawal, CA Revenue by Shri Harshit Bari, Sr. DR Date of Hearing: 21.06.2021 Date of Pronouncement: 27.07.2021 आदेश / O R D E R PER MANISH BORAD, A.M: The above captioned appeal filed at the instance of the assessee for Assessment Year 2009-10 is directed…

CIT v. Manohar Lal Thakral (93 Taxmann.com 156) — Cited in 8 Judgments | BharatTax