CIT v. Manisha Sadhwani

41 Taxmann.com 495Reported decision#11638 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2020 to 2020.

Judgments citing CIT v. Manisha Sadhwani

Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru vs. Mr. Mohammed Safwan, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 88/BANG/2020[2014-15]Status: DisposedITAT Bangalore14 Aug 2020AY 2014-15

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. Mohammed Safwan, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 68/BANG/2020[2016-17]Status: DisposedITAT Bangalore14 Aug 2020AY 2016-17

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru vs. Mr. Mohammed Safwan, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 89/BANG/2020[2015-16]Status: DisposedITAT Bangalore14 Aug 2020AY 2015-16

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. Mohammed Safwan, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 67/BANG/2020[2015-16]Status: DisposedITAT Bangalore14 Aug 2020AY 2015-16

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. M.A. Siddique, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 66/BANG/2020[2016-17]Status: DisposedITAT Bangalore14 Aug 2020AY 2016-17

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. M.A. Siddique, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 65/BANG/2020[2015-16]Status: DisposedITAT Bangalore14 Aug 2020AY 2015-16

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. M.N. Siddique, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 64/BANG/2020[2014-15]Status: DisposedITAT Bangalore14 Aug 2020AY 2014-15

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. M.A. Siddique, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 63/BANG/2020[2013-14]Status: DisposedITAT Bangalore14 Aug 2020AY 2013-14

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

Mr. M. A. Siddique, Mangaluru vs. The Deputy Commissioner of Income Tax, Central Circle- 1, Mangaluru

In the result, the appeal of the assessee in the case of Mr

ITA 62/BANG/2020[2012-13]Status: DisposedITAT Bangalore14 Aug 2020AY 2012-13

Bench: Shri A. K. Garodia & Smt. Beena Pillai

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Ms Neera Malhotra, CIT DR
Section 153ASection 34

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA No.62 to 66/Bang/2020 Assessment years : 2012-13 to 2016 – 17 Mr. M. A. Siddique, Door No. 17 – 23 – 1625 – 2, DCIT, Central Circle – 1, Supreme Cottage, D’Silva Lane, Vs. Mangaluru High Land, Falnir, Mangaluru – 575002. PAN : AKWPS8837R APPELLANT RESPONDENT ITA No.67 & 68/Bang/2020 Assessment years : 2015-16 to 2016 – 17 Mr. Mohammed Safwan, S/o M. A. Siddique, DCIT, Central Circle – 1, Door No. 17 – 23 – 1625 – 2, Vs. Mangaluru Supreme Cottage, D’Silva Lane, High Lan…

CIT v. Manisha Sadhwani (41 Taxmann.com 495) — Cited in 9 Judgments | BharatTax