CIT v. Mak Data Ltd.

31 Taxmann.com 35High Court2013#24415 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2022.

Judgments citing CIT v. Mak Data Ltd.

Sri Amit Kumar Loya, Gulbarga vs. The Deputy Commissioner of Income Tax Central Circle, Belagavi

In the result, the appeal filed by the assessee is allowed

ITA 38/BANG/2019[2011-12]Status: DisposedITAT Bangalore11 Jan 2022AY 2011-12

Bench: Shri B. R. Baskaran & Smt. Beena Pillaiassessment Year: 2011-12

For Appellant: Smt. Prathibha, A.RFor Respondent: Sri M.K. Biju, D.R

Section 132Section 143(3)Section 148Section 153CSection 271(1)(c)Section 50C

…ITA No.38/Bang/2019 Sri Amit Kumar Loya, Gulbarga IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2011-12 Sri Amit Kumar Loya H.No.8-317/1, Marwadi Galli, Deputy Commissioner of Kirana Bazar Income-tax Vs. Gulbarga 585101 Central Circle Belagavi PAN NO : ABXPL5314Q APPELLANT RESPONDENT Appellant by : Smt. Prathibha, A.R. Respondent by : Sri M.K. Biju, D.R. Date of Hearing : 11.01.2022 Date of Pronouncement : 11.01.2022 O R D E R PER B.R. BASKARAN, ACCOUNTANT MEMBER: The assessee has filed thi…

Shri Bhaveshbhai N. Patel, Ahmedabad vs. The Income Tax Officer, Ward-9(2), Ahmedabad

In the result the appeal of the assessee is allowed

ITA 2585/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad25 Oct 2019AY 2009-10

Bench: Ld. Cit (A) & Agreed To The Addition Made By The Ao On Account Of Stcg For Rs. 41,39,180.00. Accordingly The Same Was Confirmed By The Learned Cit (A).

For Appellant: Shri Tej Shah, A.RFor Respondent: Shri Lalit P. Jain, Sr.DR

Section 271(1)Section 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’B’’ BENCH, AHMEDABAD BEFORE, SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No. 2585/AHD/2015 "नधा"रण वष"/Asstt. Year: 2009-10 Shri Bhaveshbhai N. Patel, Income Tax Officer, 24, Shivdarshan Society, Vs. Ward-9(2), Nr. Navyug School, Ahmedabad Naroda, Ahmedabad-382330. PAN: AERPP0095D (Applicant) (Respondent) Assessee by : Shri Tej Shah, A.R Revenue by : Shri Lalit P. Jain, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 12/09/2019 घोषणा क" तार"ख /Date of Pronouncement: 25/10/2019 आदेश/O R D E R PE…

Shree Dhanji J. Rakholiya, Surat vs. Income Tax Officer, Ward 3(3)(2), Surat

In the result, appeal of the assessee is allowed

ITA 30/SRT/2019[2014-15]Status: DisposedITAT Surat26 Jun 2019AY 2014-15

For Appellant: Shri Rasesh Shah (CA)For Respondent: Shri B.P.K. Panda (Sr. DR)

Section 143(3)Section 271(1)(c)Section 274Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE: SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER Assessment Year :2014-15 Shree Dhanji J Rakholiya, ITO, 19-20, Vishnunagar Society-2, Vs. Ward 3(3)(2), AK Road, Surat Surat- 395006 PAN/GIR No.: AAUPR8053Q Appellant Respondent Assessee by : Shri Rasesh Shah (CA) Revenue by : Shri B.P.K. Panda (Sr. DR) Date of Hearing : 10/05/2019 Date of Pronouncement: 26/06/2019 ORDER PER: VIKRAM SINGH YADAV, A.M. This is an appeal filed by the assessee against the order of ld. CIT(A)-3, Surat dated 29.11.2018 for AY 20…