Gmr Power Corporation Limited, Bangalore vs. DCIT, Bangalore
In the result, assessee’s appeal viz
ITA 1072/BANG/2015[2009-10]Status: DisposedITAT Bangalore29 Dec 2015AY 2009-10
Bench: Shri Abraham P George & Shri Vijay Pal Rao & M/S.Gmr Power Corporation Ltd. 25/1, Skip House, Museum Road, Bangalore. … Appellant Pan:Aaacg 6037 G Vs. 1. Addl.Commissioner Of Income-Tax, Range-11, Bangalore. 2. Deputy Commissioner Of Income-Tax, Circle 3(1)(2), Bangalore … Respondent & (By The Revenue) ******** Assessee By: Shri Yogesh A Thar, Ca. Revenue By: Smt.Neera Malhotra, Cit(Dr).
For Appellant: Shri Yogesh A Thar, CAFor Respondent: Smt.Neera Malhotra, CIT(DR)
Section 143(3)Section 14ASection 154Section 57Section 57(111)
…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI ABRAHAM P GEORGE, ACCOUNTANT MEMBER and SHRI VIJAY PAL RAO, JUDICIAL MEMBER and M/s.GMR Power Corporation Ltd. 25/1, Skip House, Museum Road, Bangalore. … Appellant PAN:AAACG 6037 G Vs. 1. Addl.Commissioner of Income-tax, Range-11, Bangalore. 2. Deputy Commissioner of Income-tax, Circle 3(1)(2), Bangalore … Respondent AND (by the revenue) ******** Assessee by: Shri Yogesh A Thar, CA. Revenue by: Smt.Neera Malhotra, CIT(DR). Date of hearing : 24/11/2015 Date of pronouncement: 29/12/2015. O R D E R Per VIJAY PAL RAO, JM: ITA Nos.1556 & 162…
