CIT v. Mahavir Aluminium Ltd.

168 Taxmann.com 27Reported decision#23034 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2020.

Judgments citing CIT v. Mahavir Aluminium Ltd.

Piramal Glass Private Ltd(Earlier Known As Piramal Glass Limited), Mumbai vs. DCIT 7(3)(2), Mumbai

The appeal of the assessee is partly allowed

ITA 556/MUM/2018[2013-14]Status: DisposedITAT Mumbai22 Jun 2020AY 2013-14

Bench: Shri Vikas Awasthy & Shri N.K.Pradhanआअसं. 556/मुं/2018 ("न.व. 2013-14) Piramal Glass Private Limited, (Earlier Known As Piramal Glass Ltd) Piramal Tower, Ganpatrao Kadam Marg, Lower Parel, Mumbai – 400 013 Pan: Aabcg0093R ...... अपीलाथ" /Appellant

For Appellant: Shri Ronak G. Doshi with Shri Hardik NirmalFor Respondent: Shri A. Mohan

Section 143(3)

…आयकर अपील"य अ"धकरण मुंबई पीठ “जे ”, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI "ी "वकास अव"थी, "या"यक सद"य एवं "ी नबीन कुमार "धान, लेखा सद"य के सम" BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI N.K.PRADHAN, ACCOUNTANT MEMBER आअसं. 556/मुं/2018 ("न.व. 2013-14) Piramal Glass Private Limited, (Earlier Known as Piramal Glass Ltd) Piramal Tower, Ganpatrao Kadam Marg, Lower Parel, Mumbai – 400 013 PAN: AABCG0093R ...... अपीलाथ" /Appellant बनाम Vs. The Deputy Commissioner of Income tax-7(3)(2), Room No.623, 6th Floor, Aaykar Bhavan, M.K.Road, Mumbai 400 020 ..... ""तवाद"/Respondent अपी…

Piramal Glass Ltd, Mumbai vs. DCIT 7(3)(2), Mumbai

In the result, appeal is partly allowed

ITA 3046/MUM/2017[2012-13]Status: DisposedITAT Mumbai07 Jun 2019AY 2012-13

Bench: Shri Saktijit Dey & Shri Rajesh Kumar

For Appellant: Shri Ronak Doshi a/wFor Respondent: Ms. Amrita Ranjan

Section 143(3)Section 144C(13)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER IT(TP)A no.3046/Mum./2017 (Assessment Year : 2012–13) Piramal Glass Ltd. 4th Floor, Nicholas Piramal Tower Ganpatrao Kadam Marg ……………. Appellant Lower Parel, Mumbai 400 013 PAN – AABCG0093R v/s Dy. Commissioner of Income Tax ……………. Respondent Circle–7(3)(2), Mumbai Assessee by : Shri Ronak Doshi a/w Shri Akta Shah Revenue by : Ms. Amrita Ranjan Date of Hearing – 19.03.2019 Date of Order – 07.06.2019 O R D E R PER SAKTIJIT DEY. J.M. Aforesaid appeal has been filed by the…

Gujarat Glass P. Ltd(Earlier Known As Gujarat Glass P. Ltd ), Mumbai vs. Addl CIT Cir 6(3), Mumbai

In the result, appeal stands partly allowed

ITA 8360/MUM/2010[2006-07]Status: DisposedITAT Mumbai16 Dec 2016AY 2006-07

Bench: Shri Rajendra & Shri Saktijit Deyआयकर अऩीऱ सं. / Ita No. 8360/Mum./2010 (ननधधारण वषा / Assessment Year : 2006–07) Gujarat Glass Pvt. Ltd. (Now Known As Piramal Glass Ltd.) …….………. अऩीऱधथी / Piramal Tower, G.K. Marg Appellant Lower Parel, Mumbai 400 013 Pan – Aabcg0093R V/S Addl. Commissioner Of Income Tax ..…….………. प्रत्यथी / Circle–6(3), Mumbai Respondent ननधधाररती की ओर से / Assessee By : Shri Yogesh Thar रधजस्व की ओर से / Revenue By : Shri N.K. Chand सुनवधई की तधरीख / आदेश घोषणध की तधरीख / Date Of Hearing – 03.10.2016 Date Of Order – 16.12.2016 आदेश / Order शक्तिजीि दे, न्याययक सदस्य के द्वारा / Per Saktijit Dey, J.M.

For Appellant: Shri Yogesh TharFor Respondent: Shri N.K. Chand

Section 115JSection 32(1)(ii)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘के’ म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI श्री राजेंद्र, ऱेखा सदस्य एवुं श्री शक्तिजीि दे, न्याययक सदस्य के समक्ष BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI SAKTIJIT DEY, JUDICIAL MEMBER आयकर अऩीऱ सं. / ITA no. 8360/Mum./2010 (ननधधारण वषा / Assessment Year : 2006–07) Gujarat Glass Pvt. Ltd. (Now known as Piramal Glass Ltd.) …….………. अऩीऱधथी / Piramal Tower, G.K. Marg Appellant Lower Parel, Mumbai 400 013 PAN – AABCG0093R v/s Addl. Commissioner of Income Tax ..…….………. प्रत्यथी / Circle–6(3), Mumbai Respondent ननधधाररती की ओर से / Assessee by : Shr…