CIT v. Mahalakshmi Housing

41 Taxmann.com 146High Court2014#14177 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2020.

Judgments citing CIT v. Mahalakshmi Housing

Smt. Jayaben Govindji Patel, Surat vs. The Deputy Commissioner of Income Tax, Circle-1(3), Surat

In the result, the appeal of the assessee stands allowed

ITA 238/AHD/2017[2012-13]Status: DisposedITAT Surat29 Sept 2020AY 2012-13

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini(Virtual Court) Smt. Jayaben Govindji Patil, Vs. Deputy Commissioner Of Plot No.2, Gurukrupa Bunglow, Opp. Income Tax, Circle-1(3), Sargam Shopping Center, Near Umra Surat Jakat Naka, Surat – 395001. Pan : Arfp1732Q Appellant Respondednt

Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Virtual Court) Smt. Jayaben Govindji Patil, Vs. Deputy Commissioner of Plot No.2, Gurukrupa Bunglow, Opp. Income Tax, Circle-1(3), Sargam Shopping Center, Near Umra Surat Jakat Naka, Surat – 395001. PAN : ARFP1732Q APPELLANT RESPONDEDNT Appellant by Shri Sapnesh Sheth - AR Respondent by Ms. Anupama Singla - Sr. DR Date of hearing 23/09/2020 Date of pronouncement 23/09/2020 O R D E R PER PAWAN SINGH, JUDICIAL MEMBER: 1. This appeal by assessee is directed against the order…

Harshvardhan Constructions, Mumbai vs. ITO 23(1)(5), Mumbai

ITA 5225/MUM/2017[2011-12]Status: DisposedITAT Mumbai09 Jul 2020AY 2011-12

Bench: Shri M. Balaganesh & Shri Ravish Soodharshvardhan Constructions Income Tax Officer 11, Happy Home, 244 Waterfield Road; Ward 23(1)(5), 1St Floor, Vs. Bandra West, Mumbai – 400 050. Matru Mandir, Tardeo Road, Mumbai – 400 007. Pan– Aadfh6590D (Appellant) (Respondent) Income Tax Officer Vs. Harshvardhan Construvctions Ward 23(1)(5), 1St Floor , 11, Happy Home, 244 Waterfield Road; Matru Mandir, Tardeo Road, Bandra West, Mumbai – 400 050. Mumbai – 400 007. Pan– Aadfh6590D Harshvardhan Constructions Income Tax Officer 11, Happy Home, 244 Waterfield Road; Ward 23(1)(5), 1St Floor, Vs. Bandra West, Mumbai – 400 050. Matru Mandir, Tardeo Road, Mumbai – 400 007. Pan– Aadfh6590D

For Appellant: Shri Nitesh Joshi, A.RFor Respondent: Shri S.C Tiwari, CIT D.R
Section 143(3)Section 147Section 80I

…Harshvardhan Constructions Vs. ITO, 23(1)(5), Mumbai – ITA No.5225/Mum/2017 & ITA No. 4730/Mum/2016 – A.Y 2011-12 & 2012-13 1 ITO, Ward 23(1)(5), Mumbai Vs. Harshvardhan Constructions – ITA No. 5912/Mum/2017, ITA No. 5523/Mum/2016 & ITA No. 5913/Mum/2017 A.Y 2011-12, A.Y 2012-13 & A.Y 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “H” BENCH, MUMBAI Before Shri M. Balaganesh, Accountant Member and Shri Ravish Sood, Judicial Member Harshvardhan Constructions Income Tax Officer 11, Happy Home, 244 Waterfield road; Ward 23(1)(5), 1st Floor, Vs. Bandra West, Mumbai – 400 050. Matru Mandir, Tardeo Road, Mumbai –…

ITO 23(1)(5), Mumbai vs. Harshvardhan Constructions, Mumbai

ITA 5912/MUM/2017[2011-12]Status: DisposedITAT Mumbai09 Jul 2020AY 2011-12

Bench: Shri M. Balaganesh & Shri Ravish Soodharshvardhan Constructions Income Tax Officer 11, Happy Home, 244 Waterfield Road; Ward 23(1)(5), 1St Floor, Vs. Bandra West, Mumbai – 400 050. Matru Mandir, Tardeo Road, Mumbai – 400 007. Pan– Aadfh6590D (Appellant) (Respondent) Income Tax Officer Vs. Harshvardhan Construvctions Ward 23(1)(5), 1St Floor , 11, Happy Home, 244 Waterfield Road; Matru Mandir, Tardeo Road, Bandra West, Mumbai – 400 050. Mumbai – 400 007. Pan– Aadfh6590D Harshvardhan Constructions Income Tax Officer 11, Happy Home, 244 Waterfield Road; Ward 23(1)(5), 1St Floor, Vs. Bandra West, Mumbai – 400 050. Matru Mandir, Tardeo Road, Mumbai – 400 007. Pan– Aadfh6590D

For Appellant: Shri Nitesh Joshi, A.RFor Respondent: Shri S.C Tiwari, CIT D.R
Section 143(3)Section 147Section 80I

…Harshvardhan Constructions Vs. ITO, 23(1)(5), Mumbai – ITA No.5225/Mum/2017 & ITA No. 4730/Mum/2016 – A.Y 2011-12 & 2012-13 1 ITO, Ward 23(1)(5), Mumbai Vs. Harshvardhan Constructions – ITA No. 5912/Mum/2017, ITA No. 5523/Mum/2016 & ITA No. 5913/Mum/2017 A.Y 2011-12, A.Y 2012-13 & A.Y 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “H” BENCH, MUMBAI Before Shri M. Balaganesh, Accountant Member and Shri Ravish Sood, Judicial Member Harshvardhan Constructions Income Tax Officer 11, Happy Home, 244 Waterfield road; Ward 23(1)(5), 1st Floor, Vs. Bandra West, Mumbai – 400 050. Matru Mandir, Tardeo Road, Mumbai –…

Income-Tax Officer vs. M/S. Skyline Developers, Pune

In the result, the appeal of the Revenue is dismissed

ITA 1503/PUN/2014[2009-10]Status: DisposedITAT Pune10 Jan 2018AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri Vikas Awasthy, Jm

For Appellant: Shri Pramod ShingteFor Respondent: Shri Rajeev Kumar
Section 80I

…आयकर अऩीऱीय अधधकरण “ए” न्यायऩीठ ऩुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE श्री डी. करुणाकरा राव, ऱेखा सदस्य, एवं श्री ववकास अवस्थी, न्याययक सदस्य के समक्ष । BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM आयकर अऩीऱ सं. / ITA No.1503/PUN/2014 यनधाारण वषा / Assessment Year : 2009-10 Income Tax Officer, Ward – 4(5), Pune .......अऩीऱाथी / Appellant बनाम / V/s. M/s. Skyline Developers, D-436, Clover Centre, Moledina Road, Camp, Pune – 411001 PAN : AASFS6230J ……प्रत्यथी / Respondent Assessee by : Shri Pramod Shingte Revenue by : Shri Rajeev Kumar सुनवाई की तारीख / Date of Heari…

DCIT, Chennai vs. Acestar Properties Pvt Ltd., Chennai

In the result, all the appeals filed by the Revenue are allowed for statistical purposes

ITA 860/CHNY/2016[2012-13]Status: DisposedITAT Chennai28 Apr 2017AY 2012-13

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos.858, 859 & 860/Mds/2016 "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13

For Appellant: Shri Supriyo Pal, JCITFor Respondent: Sh. B. Ramakrishnan, CA
Section 80

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.858, 859 & 860/Mds/2016 "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13 The Deputy Commissioner of M/s Acestar Properties Pvt. Ltd., Income Tax, v. No.12, South Mada Street, Corporate Circle – 1(1), Srinagar Colony, Saidapet, Chennai - 600 034. Chennai - 600 015. PAN : AAFCA 7237 B (अपीलाथ"/Appellant) (""यथ"/Respondent)…

DCIT, Chennai vs. Acestar Properties Pvt Ltd., Chennai

In the result, all the appeals filed by the Revenue are allowed for statistical purposes

ITA 859/CHNY/2016[2011-12]Status: DisposedITAT Chennai28 Apr 2017AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos.858, 859 & 860/Mds/2016 "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13

For Appellant: Shri Supriyo Pal, JCITFor Respondent: Sh. B. Ramakrishnan, CA
Section 80

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.858, 859 & 860/Mds/2016 "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13 The Deputy Commissioner of M/s Acestar Properties Pvt. Ltd., Income Tax, v. No.12, South Mada Street, Corporate Circle – 1(1), Srinagar Colony, Saidapet, Chennai - 600 034. Chennai - 600 015. PAN : AAFCA 7237 B (अपीलाथ"/Appellant) (""यथ"/Respondent)…

DCIT, Chennai vs. Acestar Properties Pvt Ltd., Chennai

In the result, all the appeals filed by the Revenue are allowed for statistical purposes

ITA 858/CHNY/2016[2010-11]Status: DisposedITAT Chennai28 Apr 2017AY 2010-11

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos.858, 859 & 860/Mds/2016 "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13

For Appellant: Shri Supriyo Pal, JCITFor Respondent: Sh. B. Ramakrishnan, CA
Section 80

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.858, 859 & 860/Mds/2016 "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13 The Deputy Commissioner of M/s Acestar Properties Pvt. Ltd., Income Tax, v. No.12, South Mada Street, Corporate Circle – 1(1), Srinagar Colony, Saidapet, Chennai - 600 034. Chennai - 600 015. PAN : AAFCA 7237 B (अपीलाथ"/Appellant) (""यथ"/Respondent)…

CIT v. Mahalakshmi Housing (41 Taxmann.com 146) — Cited in 7 Judgments | BharatTax