CIT v. Madura Coats

19 Taxmann.com 74Reported decision2012#12367 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2017.

Judgments citing CIT v. Madura Coats

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1661/CHNY/2016[2008-09]Status: DisposedITAT Chennai18 Jan 2017AY 2008-09

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1660/CHNY/2016[2007-08]Status: DisposedITAT Chennai18 Jan 2017AY 2007-08

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1659/CHNY/2016[2006-07]Status: DisposedITAT Chennai18 Jan 2017AY 2006-07

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1658/CHNY/2016[2005-06]Status: DisposedITAT Chennai18 Jan 2017AY 2005-06

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1657/CHNY/2016[1998-99]Status: DisposedITAT Chennai18 Jan 2017AY 1998-99

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1656/CHNY/2016[1994-95]Status: DisposedITAT Chennai18 Jan 2017AY 1994-95

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

SUPER SPINNING MILLS LTD.,COIMBATORE vs. ACIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 1655/CHNY/2016[1993-94]Status: DisposedITAT Chennai18 Jan 2017AY 1993-94

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

PRECOT MERIDIAN LIMITED,COIMBATORE vs. DCIT, COIMBATORE

In the result, all the appeals filed by the assessee are allowed for statistical purposes

ITA 132/CHNY/2016[2006-07]Status: DisposedITAT Chennai18 Jan 2017AY 2006-07

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George

For Respondent: Shri Pathlavath Peerya, CIT

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI [CAMP: COIMBATORE] "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी.जॉज", लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1655, 1656, 1657, 1658, 1559, 1660 & 1661/Mds/2016 "नधा"रण वष" / Assessment Years : 1993-94, 1994-95, 1998-99 & 2005-06 to 2008-09 M/s Super Spinning Mills Ltd., The Assistant / Deputy Elgi Towers PB 7113, Green Fields, v. Commissioner of Income Tax, Puliakulam Road, Company Circle I(2), Coimbatore – 641 045. Coimbator…

CIT v. Madura Coats (19 Taxmann.com 74) — Cited in 8 Judgments | BharatTax