CIT v. Madhukumar N. (HUF)

208 Taxmann 394High Court2012#5460 most cited
21

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2015 to 2022.

Issues it is cited on

section 2(14)(iii)(a)section 2(14)(iii)(b)section 2(13)section 63section 2(14)(iii)section 54bperiod of holdingsection 65transfer of capital assetsection 2(14)put to usesection 139(4)

Judgments citing CIT v. Madhukumar N. (HUF)

Sri K R Udaya Kumar, Mysore vs. Assistant Commissioner of Income Tax, Circle-2(1), Bangalore

In the result, the appeal filed by assessee stands allowed for statistical purposes

ITA 525/BANG/2022[2008-09]Status: DisposedITAT Bangalore01 Dec 2022AY 2008-09

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year : 2008-09

For Respondent: Shri S.V. Ravishankar
Section 143(3)Section 2(14)Section 234A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2008-09 Shri K.R. Udaya Kumar, The Assistant # 1047/17B, 2nd Main, Commissioner of 6th Cross, Income Tax, Vidyaranyapuram, Circle – 2(1), Mysore – 570 008. Vs. Mysore. PAN: AAMPU2279D APPELLANT RESPONDENT : Shri S.V. Ravishankar, Assessee by Advocate : Smt. Priyadarshini Revenue by Baseganni, Addl. CIT (DR) Date of Hearing : 14-09-2022 Date of Pronouncement : 01-12-2022 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal is filed by assessee ag…

G N Venugopal, Devanahalli vs. Assistant Commissioner of Income Tax, Central Circle- 2(4), Bangalore

In the result, all the appeals of assessee for all these assessment years are partly allowed

ITA 306/BANG/2020[2014-15]Status: DisposedITAT Bangalore11 Apr 2022AY 2014-15

Bench: Shri Chandra Poojari, Am & Smt. Beena Pillai, Jm

Section 127Section 132Section 139(1)Section 143(2)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES, “B” BENCH : BANGALORE Before Shri Chandra Poojari, AM & Smt. Beena Pillai, JM ITA No. A.Y. Appellant Respondent 215/Bang/20 2013-14 G.N.Venugopal, 344, Ganigara Beedi, ACIT, 303/Bang/20 2010-11 6th Ward, Central Circle-2(4), Devanahalli Town, Bengaluru 304/Bang/20 2011-12 Devanahalli-562 110 [PAN: AEUPV5340J] 305/Bang/20 2012-13 306/Bang/20 2014-15 : Appellant by Shri C.Ramesh, CA : Respondent by Dr.Manjunath Karkaihalli, CIT-DR Date of Hearing : 28-03-2022 Date of Pronouncement : 11-04-2022 O R D E R PER CHANDRA POOJARI, A.M: These five appeals by the asse…

G N Venugopal, Devanahalli vs. Assistant Commissioner of Income Tax, Central Circle- 2(4), Bangalore

In the result, all the appeals of assessee for all these assessment years are partly allowed

ITA 305/BANG/2020[2012-13]Status: DisposedITAT Bangalore11 Apr 2022AY 2012-13

Bench: Shri Chandra Poojari, Am & Smt. Beena Pillai, Jm

Section 127Section 132Section 139(1)Section 143(2)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES, “B” BENCH : BANGALORE Before Shri Chandra Poojari, AM & Smt. Beena Pillai, JM ITA No. A.Y. Appellant Respondent 215/Bang/20 2013-14 G.N.Venugopal, 344, Ganigara Beedi, ACIT, 303/Bang/20 2010-11 6th Ward, Central Circle-2(4), Devanahalli Town, Bengaluru 304/Bang/20 2011-12 Devanahalli-562 110 [PAN: AEUPV5340J] 305/Bang/20 2012-13 306/Bang/20 2014-15 : Appellant by Shri C.Ramesh, CA : Respondent by Dr.Manjunath Karkaihalli, CIT-DR Date of Hearing : 28-03-2022 Date of Pronouncement : 11-04-2022 O R D E R PER CHANDRA POOJARI, A.M: These five appeals by the asse…

G N Venugopal, Devanahalli vs. Assistant Commissioner of Income Tax, Central Circle- 2(4), Bangalore

In the result, all the appeals of assessee for all these assessment years are partly allowed

ITA 304/BANG/2020[2011-12]Status: DisposedITAT Bangalore11 Apr 2022AY 2011-12

Bench: Shri Chandra Poojari, Am & Smt. Beena Pillai, Jm

Section 127Section 132Section 139(1)Section 143(2)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES, “B” BENCH : BANGALORE Before Shri Chandra Poojari, AM & Smt. Beena Pillai, JM ITA No. A.Y. Appellant Respondent 215/Bang/20 2013-14 G.N.Venugopal, 344, Ganigara Beedi, ACIT, 303/Bang/20 2010-11 6th Ward, Central Circle-2(4), Devanahalli Town, Bengaluru 304/Bang/20 2011-12 Devanahalli-562 110 [PAN: AEUPV5340J] 305/Bang/20 2012-13 306/Bang/20 2014-15 : Appellant by Shri C.Ramesh, CA : Respondent by Dr.Manjunath Karkaihalli, CIT-DR Date of Hearing : 28-03-2022 Date of Pronouncement : 11-04-2022 O R D E R PER CHANDRA POOJARI, A.M: These five appeals by the asse…

G N Venugopal, Devanahalli vs. Assistant Commissioner of Income Tax, Circle- 2(4), Bangalore

In the result, all the appeals of assessee for all these assessment years are partly allowed

ITA 303/BANG/2020[2010-11]Status: DisposedITAT Bangalore11 Apr 2022AY 2010-11

Bench: Shri Chandra Poojari, Am & Smt. Beena Pillai, Jm

Section 127Section 132Section 139(1)Section 143(2)Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES, “B” BENCH : BANGALORE Before Shri Chandra Poojari, AM & Smt. Beena Pillai, JM ITA No. A.Y. Appellant Respondent 215/Bang/20 2013-14 G.N.Venugopal, 344, Ganigara Beedi, ACIT, 303/Bang/20 2010-11 6th Ward, Central Circle-2(4), Devanahalli Town, Bengaluru 304/Bang/20 2011-12 Devanahalli-562 110 [PAN: AEUPV5340J] 305/Bang/20 2012-13 306/Bang/20 2014-15 : Appellant by Shri C.Ramesh, CA : Respondent by Dr.Manjunath Karkaihalli, CIT-DR Date of Hearing : 28-03-2022 Date of Pronouncement : 11-04-2022 O R D E R PER CHANDRA POOJARI, A.M: These five appeals by the asse…

Shri Neel Narendra Patel, Vadodara vs. The ITO, Ward-4(1)(3), Vadodara

ITA 1572/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad01 Oct 2019AY 2011-12

Bench: Shri Sudhanshu Srivastava & Shri Amarjit Singhay: 2011-12

For Appellant: Shri Bandish Soparkar, ARFor Respondent: Shri S.K. Dev, Sr. DR
Section 133Section 143Section 147

…ITA No. 1571 & 1572/AHD/2017 Assessment year 2011-12 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD BENCH AHMEDABAD BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AY: 2011-12 Shri Vishal Narendrabhai Patel, vs DCIT, 17, Shantikunj Society No. 1, Circle 4(2), Near Deep Chambers, Baroda. Manjalpur, Vadodara 390 001 (PAN: AIQPP1816K) (Appellant) (Respondent) AY: 2011-12 Shri Neel Narendra Patel, vs Income Tax Officer, 17, Shantikunj Society No. 1, Ward 4(1)(3), Near Deep Chambers, Baroda. Manjalpur, Vadodara 390 001 (PAN: AIQPP1816K) (Appellant) (Respondent)…

Shri Vishal Naredrabhai Patel, Vadodara vs. The Dy. CIT, Circle-4(2), Vadodara

ITA 1571/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad01 Oct 2019AY 2011-12

Bench: Shri Sudhanshu Srivastava & Shri Amarjit Singhay: 2011-12

For Appellant: Shri Bandish Soparkar, ARFor Respondent: Shri S.K. Dev, Sr. DR
Section 133Section 143Section 147

…ITA No. 1571 & 1572/AHD/2017 Assessment year 2011-12 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD BENCH AHMEDABAD BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AY: 2011-12 Shri Vishal Narendrabhai Patel, vs DCIT, 17, Shantikunj Society No. 1, Circle 4(2), Near Deep Chambers, Baroda. Manjalpur, Vadodara 390 001 (PAN: AIQPP1816K) (Appellant) (Respondent) AY: 2011-12 Shri Neel Narendra Patel, vs Income Tax Officer, 17, Shantikunj Society No. 1, Ward 4(1)(3), Near Deep Chambers, Baroda. Manjalpur, Vadodara 390 001 (PAN: AIQPP1816K) (Appellant) (Respondent)…

Smt. Birma Devi, Jaipur vs. Income Tax Officer, Ward-6-2, Jaipur

In the result, appeal of the assessee is allowed in terms indicated

ITA 678/JPR/2018[2013-14]Status: DisposedITAT Jaipur12 Apr 2019AY 2013-14

Bench: The Hearing Of This Appeal.”

For Appellant: Shri S.L. Poddar (Adv)For Respondent: Shri B.K. Gupta (CIT-DR)
Section 139(1)Section 139(4)Section 143(3)Section 2(14)(iii)Section 54B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 678/JP/2018 fu/kZkj.k o"kZ@Assessment Year :2013-14 cuke Birma Devi, I.T.O., Vs. B-21, Jadon Nagar, Near Ward 6(2), Railway Station, Durgapura, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: BKCPD 2758 M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri S.L. Poddar (Adv) jktLo dh vksj ls@ Revenue by : Shri B.K. Gup…

Mohmooda Begum, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 457/HYD/2018[2009-10]Status: DisposedITAT Hyderabad15 Mar 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohmooda Begum, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 456/HYD/2018[2008-09]Status: DisposedITAT Hyderabad15 Mar 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohammed Abbas, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 455/HYD/2018[2009-10]Status: DisposedITAT Hyderabad15 Mar 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohammed Abbas, Ranga Reddy vs. Income Tax Officer, Ward-15(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 454/HYD/2018[2008-09]Status: DisposedITAT Hyderabad15 Mar 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohammed Sayeed Qureshi, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 453/HYD/2018[2009/10]Status: DisposedITAT Hyderabad15 Mar 2019

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohammed Sayeed Qureshi, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 452/HYD/2018[2008-09]Status: DisposedITAT Hyderabad15 Mar 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohamed Jamal Qureshi, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 451/HYD/2018[2009-10]Status: DisposedITAT Hyderabad15 Mar 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohammed Jaml Qureshi, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 450/HYD/2018[2008-09]Status: DisposedITAT Hyderabad15 Mar 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohamed Ghani Qureshi, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 449/HYD/2018[2009-10]Status: DisposedITAT Hyderabad15 Mar 2019AY 2009-10

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

Mohammed Ghani Qureshi, Ranga Reddy vs. Income Tax Officer, Ward-8(1), Hyderabad

In the result, both the appeals of the assessee for AY

ITA 448/HYD/2018[2008-09]Status: DisposedITAT Hyderabad15 Mar 2019AY 2008-09

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Smt. Momina AlamFor Respondent: Shri Nilanjan Dey
Section 148Section 54BSection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH ‘B', HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Sl.No. ITA No. AY Appellant Respondent 1&2 448 & 2008-09 Mohammed Income-tax 449/H/18 & Ghani Qureshi, Officer, Ward – 2009-10 Ranga Reddy. 8(1), Hyderabad. PAN – AAEPQ 8284C 3&4 450 & 2008-09 Mohammed -do- 451/H/18 & Jamal Quershi, 2009-10 Ranga Reddy. PAN – AAEPQ 8285D 5&6 452 & 2008-09 Mohammed -do- 453/H/18 & Sayeed 2009-10 Quershi, Ranga Reddy. PAN – APTPM 6238E 7&8 454 & 2008-09 Mohammed -do- 455/H/18 & Abbas, 2009-10 Ranga Reddy. PAN – AHAPA 97…

ITO, Kotdwar vs. Sh. Kalyan Singh Adhikari, Kotdwar

In the result, the appeal of the assessee is dismissed

ITA 6231/DEL/2016[2011-12]Status: DisposedITAT Delhi20 Apr 2017AY 2011-12

Bench: Shri B.P. Jainassessment Years 2011-12 Vs. Shri Kalyan Singh Income Tax Officer, Kotdwar. Adhikari Shivrajpur, Pan: Aabcp 0275C Motadhak, Kotdwara. Pan: Agipa 9869K (Appellant) (Respondent) Assessee(S) By : S/Shri Sankalp Anil Sharma, Adv. Revenue By : Ms. Bedobani Chaudhuri, Sr.D.R.

For Respondent: Ms. Bedobani Chaudhuri
Section 2Section 64

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH SMC NEW DELHI BEFORE SHRI B.P. JAIN, ACCOUNTANT MEMBER Assessment Years 2011-12 Vs. Shri Kalyan Singh Income Tax Officer, Kotdwar. Adhikari Shivrajpur, PAN: AABCP 0275C Motadhak, Kotdwara. PAN: AGIPA 9869K (Appellant) (Respondent) Assessee(s) by : S/Shri Sankalp Anil Sharma, Adv. Revenue by : Ms. Bedobani Chaudhuri, Sr.D.R. सुनवाई क" तार"ख/Date of Hearing : 18/04/2017 घोषणा क" तार"ख /Date of Pronouncement: 20/04/2017 ORDER This appeal of the Revenue arises from the order of learned CIT(A), Dehradun, vide order dated 23.09.2016 for the assessment year 2011-12.…

Sri. G.M. Solomon Raju, Bangalore vs. ITO, Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 459/BANG/2016[2008-09]Status: DisposedITAT Bangalore13 Jul 2016AY 2008-09

Bench: Smt. Asha Vijayaraghavan & Shri Inturi Rama Raoshri G.M.Soloman Raju, No.14/15, Hillside Medows, Hesarghatta Main Road, Vidyaranyapura, Bangalore-560097. … Appellant Pa No.Akvps 4688 K Vs Income-Tax Officer, Ward 6(4) New No.6(3)(3) Bangalore. … Respondent

For Appellant: Shri C.R.Nulvi, CAFor Respondent: Shri Sunil Kumar Agarwala, JCIT(DR)
Section 148Section 2(14)Section 2(14)(iii)Section 54B

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER Shri G.M.Soloman Raju, No.14/15, Hillside Medows, Hesarghatta Main Road, Vidyaranyapura, Bangalore-560097. … Appellant PA No.AKVPS 4688 K Vs Income-tax Officer, Ward 6(4) New No.6(3)(3) Bangalore. … Respondent Appellant by : Shri C.R.Nulvi, CA. Respondent by : Shri Sunil Kumar Agarwala, JCIT(DR) Date of hearing : 29/06/2016. Date of pronouncement : 13/07/2016. O R D E R Per INTURI RAMA RAO, AM : This is an appeal filed by the assessee directed against the ord…

CIT v. Madhukumar N. (HUF) (208 Taxmann 394) — Cited in 21 Judgments | BharatTax