CIT v. Macmillan (SC)

6 ITR 370Reported decision1938#10688 most cited

What is CIT v. Macmillan (SC) authority for?

The court considers whether certain income constitutes business income or capital gains.

10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,469 Indian tax judgments — from 2018 to 2019.

Also referred to as

CIT v. Macmillan · 6 ITR 370 · business income · capital gains · nature of income · income classification

Judgments citing CIT v. Macmillan (SC)